Citation Codes Equivalent Citations citation codes Case Number Civil Rule No. 218 of 1918, against the order of J.C Twidell, District Judge of Chittagong, dated July 16, 1917 Advocates Babu Dhirendra Lal Kastgir and Bibu Prabodh Kumar Das, for the petitioner. No one appeared for the opposite party. Judges Woodroffe Chitty, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Jatra Mohan Sen v. Secretary Of State For India Woodroffe and Chitty, JJ.:— No one appearing to show cause, we make the Rule absolute. No costs. If the sum of Rs. 20-4 has been paid, it will be returned.G.SRule absolute.