Citation Codes Equivalent Citations citation codes Case Number Civil Revn. Petn. No. 202 of 1916 Judges Hon'ble Mr. George Edward Knox See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Naik Ram v. Bhagwan Chand 1. The Court undoubtedly had jurisdiction to extend the time.2. The application is dismissed with costs.V.B/R.K3. Application dismissed.