Citation Codes Equivalent Citations citation codes Case Number C.R.P. No. 260/4 of 1955 Advocates For the Appellant: Jaleel Ahmad, Shahali Hussain, Advocates. For the Respondent: R1 & R2, Government Pleader. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Khaja Gulam Chous Saqalain v. Collector Dist. Medak And Others x The content for this judgment is not available yet.