Citation Codes Equivalent Citations citation codes Case Number W.P. (C) 313/93 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Kazi Lhendup Dorji v. Central Bureau of Investigation ORDER1. On 5th May, 1993, notice was directed to be issued to CBI only in the first instance. In view of the affidavit filed by the Superintendent of Police, CBI, now notice will go to the other Respondents, returnable within six weeks.