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    Kazi Lhendup Dorji v. Central Bureau of Investigation

    ORDER

    1. On 5th May, 1993, notice was directed to be issued to CBI only in the first instance. In view of the affidavit filed by the Superintendent of Police, CBI, now notice will go to the other Respondents, returnable within six weeks.

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    Kazi Lhendup Dorji v. Central Bureau of Investigation
    (Oct 1, 1993)