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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • R.Venkatesa Perumal
  • O.P.Sharma
  • Kamlesh Mahendra
  • Indu Malhotra
Judges
  • Members
  • Dr.Rais Ahmed
  • Mr.Y.Krishan
  • Dr.A.K.Ghosh
  • President: Smt.A.S.Vijayakar
  • Mr. V.Balakrishna Eradi
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • R.Venkatesa Perumal
  • O.P.Sharma
  • Kamlesh Mahendra
  • Indu Malhotra
Judges
  • Members
  • Dr.Rais Ahmed
  • Mr.Y.Krishan
  • Dr.A.K.Ghosh
  • President: Smt.A.S.Vijayakar
  • Mr. V.Balakrishna Eradi
See more information ...
Smart Summary

    Hotel Gandharva v. Bharat Bijlee Ltd

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    Comments

    Hotel Gandharva v. Bharat Bijlee Ltd
    (Oct 19, 1989)