Citation Codes Equivalent Citations citation codes Case Number Appeal No. 117 of 1913 under section 10 of the Letters Patent Advocates Babu Benoy Kumar Muherji, for the appellants. The defendants appealed. The respondents were not called on to defend the appeal. Judges Hon'ble Mr. Pramoda Charan Bannerji Hon'ble Sir Henry George Richards Hon'ble Sir Charles Ross Alston See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Narsingh Singh v. Achhaibar Singh Richards, C.J and Banerji, J.:— We think that the view aken by the learned Judge of this Court was correct and we dismiss the appeal.Appeal dismissed.