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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • S. Murtaza Fazal Ali
  • A.D Koshal, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • S. Murtaza Fazal Ali
  • A.D Koshal, JJ.
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Smart Summary

    Murari Lal v. State Of M.P .

    [Ed.: Case based on facts. Hence not reported in full.]

    Appeal dismissedR-M/4369.S*R

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    Comments

    Murari Lal v. State Of M.P .
    (Mar 28, 1979)