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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Justice J.S. Verma
  • Justice K.S. Paripoornan
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Justice J.S. Verma
  • Justice K.S. Paripoornan
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Smart Summary

    Cit v. Bihar State Financial Corpn.

    1. Taken on board.

    2. The civil appeal is dismissed.

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    Comments

    Cit v. Bihar State Financial Corpn.
    (Jan 20, 1995)