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  • Section 5, Subsection 2 of the 1983 Income Tax Act
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citation codes
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  • Section 5, Subsection 2 of the 1983 Income Tax Act

    Additional Commissioner Of Income Tax, Gujarat, Ahmedabad v. Swastik Mineral Corporation, Candhidham .

    [Ed.: Income Tax — Relevant statutory provision pointed out making reference, by Tribunal inadvisable — No other point of law involved — Hence not reported ]

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    Comments

    Additional Commissio... v. Swastik Mineral Corp...
    (Jul 29, 1977)