Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Judges
  • Hon'ble Mr. Justice Surya Kant
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
  • Hon'ble Mr. Justice Surya Kant
See more information ...
Smart Summary

    Dera Thakur Dwara Ramana v. State Of Punjab And Ors

    For orders, see LPA No.541 of 1994 titled as State of Punjab & Ors. vs. Mahant Jatinder Dass Chela Mahant Narotam Dass, Mahant, Mandir Dun, Patiala of even date.

    (Surya Kant) Judge 10.04.2015 10.04.2015 (Raj Mohan Singh Singh) vishal shonkar Judge V.VISHAL 2015.05.05 16:20 I attest to the accuracy and authenticity of this document

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Dera Thakur Dwara Ramana v. State Of Punjab And Ors
    (Apr 10, 2015)