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Acts
Jammu and Kashmir
I
Jammu and Kashmir Acts Starting With I
Jammu and Kashmir act 001 of 1985 : The INFANT MARRIAGES PREVENTION ACT, 1985 (1928 A.D.) (Act No. I of Samvat 1985)
State:
Jammu and Kashmir
Date:
14 Jun 1928
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 004 of 1994 : The IDENTIFICATION OF PRISONERS ACT, 1994 (1937 A.D.) (Act No. IV of Samvat 1994)
State:
Jammu and Kashmir
Date:
8 Aug 1994
Department:
Department of Home
Jammu and Kashmir act 013 of 2001 : The INSPECTOR GENERAL OF PRISONS (CHANGE IN DESIGNATION) ACT, 2001 (Act No. XIII of 2001)
State:
Jammu and Kashmir
Date:
9 Nov 2001
Department:
Department of Home
Jammu and Kashmir act 18 of 2005 : The ISLAMIC UNIVERSITY OF SCIENCE AND TECHNOLOGY, KASHMIR ACT, 2005. (Act No. XVIII OF 2005)
State:
Jammu and Kashmir
Date:
6 Nov 2005
Department:
Department of Higher Education
Ministry:
Ministry of Administrative Reforms
Jammu and Kashmir act 018 of 2005 : The ISLAMIC UNIVERSITY OF SCIENCE AND TECHNOLOGY, KASHMIR ACT, 2005.
State:
Jammu and Kashmir
Department:
Department of Higher Education
Ministry:
Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 005 of 2009 : The IMMOVABLE PROPERTIES REQUISITIONIING ORDERS (VALIDATION) ACT, 2009 (1952 A.D.) (Act No. V of Samvat 2009)
State:
Jammu and Kashmir
Date:
8 Jul 1952
Department:
Department of Revenue
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