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Acts
Jammu and Kashmir
E
Jammu and Kashmir Acts Starting With E
Jammu and Kashmir act 0 of 1901 : The EXCISE ACT, 1958 (1901 A.D.)
State:
Jammu and Kashmir
Date:
3 Dec 1901
Department:
Department of Finance
Jammu and Kashmir act 009 of 1944 : The ESSENTIAL SERVICES (MAINTENANCE) ORDINANCE, 2001 (1944 A. D.) (Ordinance No. IX of Samvat 2001)
State:
Jammu and Kashmir
Date:
1 Jan 1996
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 008 of 1948 : The ENEMY AGENTS ORDINANCE, 2005 (1948 A.D.)
State:
Jammu and Kashmir
Department:
Department of Home
Ministry:
Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 15 of 1961 : The EMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS ACT, 1961 (Act No. XV of 1961)
State:
Jammu and Kashmir
Date:
20 Mar 1961
Department:
Department of Finance
Jammu and Kashmir act 011 of 1963 : The ELECTRICITY (DUTY) ACT, 1963 (Act No. XI of 1963)
State:
Jammu and Kashmir
Date:
27 Mar 1963
Department:
Department of Power Development
Jammu and Kashmir act 013 of 1977 : The EVIDENCE ACT, 1977 (1920 A. D.) Act No. XIII of Samvat 1977
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Ministry:
Ministry of Law Department
Jammu and Kashmir act 016 of 1977 : The EPIDEMIC DISEASES ACT, 1977 (Act No. XVI of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Health and Medical Education Department
Jammu and Kashmir act 014 of 1977 : The EASEMENTS ACT, 1977 (1920 A.D.). (Act No. XIV of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Ministry:
Ministry of Health and Family Welfare
Jammu and Kashmir act 9 of 1988 : The Extraction of Resin Act, 1988 (Act No. IX of 1988)
State:
Jammu and Kashmir
Date:
30 Aug 1988
Department:
Department of Forest, Ecology and Environment.
Jammu and Kashmir act 005 of 2005 : The EGRESS AND INTERNAL MOVEMENT (CONTROL) ORDINANCE, 2005 (1948 A.D.)
State:
Jammu and Kashmir
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 13 of 2010 : The ELECTRICITY ACT, 2010 (Act No. XIII of 2010)
State:
Jammu and Kashmir
Date:
27 Apr 2010
Department:
Department of Power Development
Jammu and Kashmir act 019 of 2010 : The EMPLOYMENT OF MANUAL SCAVENGERS AND CONSTRUCTION OF DRY LATRINES (PROHIBITION) ACT, 2010 (Act No. XIX of 2010)
State:
Jammu and Kashmir
Date:
23 Oct 2010
Department:
Department of Housing and Urban Development
Jammu and Kashmir act 014 of 2011 : The ENERGY CONVERSATION ACT, 2011 (Act No. XIV of 2011)
State:
Jammu and Kashmir
Date:
23 Apr 2011
Department:
Department of Forest, Ecology and Environment.
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