Jammu and Kashmir Acts Starting With A

Jammu and Kashmir act 005 of 1920 : The ANCIENT MONUMENTS PRESERVATION ACT, 1977 (1920 A.D. )
State: Jammu and Kashmir Department: Department of Culture
Jammu and Kashmir act 022 of 1961 : The AID TO INDUSTRIES ACT, 1961
State: Jammu and Kashmir Date: 29 Mar 1961 Department: Industries and Commerce Department Ministry: Ministry of Law Department
Jammu and Kashmir act 013 of 1962 : The ALIENATION OF LAND (VALIDATION) ACT, 1962.
State: Jammu and Kashmir Date: 16 Jul 1962 Department: Department of Revenue Ministry: Ministry of Law Department
Jammu and Kashmir act 005 of 1977 : The ANCIENT MONUMENTS PRESERVATION ACT, 1977
State: Jammu and Kashmir Date: 1 Apr 1977 Department: Department of Culture
Jammu and Kashmir act 001 of 1983 : The AGRICULTURIST RELIEF ACT, SVT. 1983 (1926 A. D.)
State: Jammu and Kashmir Date: 15 Jul 1926 Department: Agriculture Production Department Ministry: Ministry of Law Department
Jammu and Kashmir act 001 of 1989 : The APARTMENT OWNERSHIP ACT, 1989
State: Jammu and Kashmir Date: 24 Mar 1989 Department: Department of Housing and Urban Development Ministry: Ministry of Law Department
Jammu and Kashmir act 007 of 1993 : The AID TO AGRICULTURISTS AND LAND IMPROVEMENT ACT. SVT 1993
State: Jammu and Kashmir Date: 14 May 1936 Department: Agriculture Production Department Ministry: Ministry of Law Department
Jammu and Kashmir act 005 of 1995 : The ALIENATION OF LAND ACT, SVT. 1995 (1938 A.D.)
State: Jammu and Kashmir Date: 18 May 1995 Department: Department of Revenue Ministry: Ministry of Revenue
Jammu and Kashmir act 036 of 1997 : The AGRICULTURE PRODUCE MARKETING (REGULATION) ACT, 1997
State: Jammu and Kashmir Date: 14 Nov 1997 Department: Agriculture Production Department