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Acts
Dadra and Nagar Haveli
I
Dadra and Nagar Haveli Acts Starting With I
Dadra and Nagar Haveli act 16 of 1927 : The Indian Forest Act, 1927
State:
Dadra and Nagar Haveli
Date:
20 Sep 1927
Department:
Department of Forest and Environment
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 20 of 1946 : The Industrial Employment (Standing Orders) Act, 1946
State:
Dadra and Nagar Haveli
Date:
22 Apr 1946
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 14 of 1947 : The Industrial Disputes Act, 1947
State:
Dadra and Nagar Haveli
Date:
10 Mar 1947
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 65 of 1951 : The Industries (Development Regulation ) Act, 1951
State:
Dadra and Nagar Haveli
Date:
30 Oct 1951
Department:
Department of District Industries Center
Dadra and Nagar Haveli act 30 of 1979 : The Inter-State Migrant Workmen (Regulation of employment and Conditions of Service) Act, 1979.
State:
Dadra and Nagar Haveli
Date:
10 Jun 1979
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of Vidhai
Dadra and Nagar Haveli act 1 of 2008 : The Information Technology ACT, 2008
State:
Dadra and Nagar Haveli
Date:
8 Jun 2000
Department:
Department of Information Technology
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