Dadra and Nagar Haveli Acts Starting With G

Dadra and Nagar Haveli act 5 of 1964 : The Goa Excise Duty Act and Rules, 1964
State: Dadra and Nagar Haveli Date: 26 Oct 1964 Department: Department of Excise Department
Dadra and Nagar Haveli act 21 of 1975 : The Goa, Daman and Diu Town and Country Planning Act, 1974
State: Dadra and Nagar Haveli Date: 3 Nov 1975 Department: Department of Planning and Development Authority
Dadra and Nagar Haveli act 10 of 1982 : The Goa, Daman and Diu Registration of Tourist Trade Act, 1982
State: Dadra and Nagar Haveli Date: 29 Mar 1985 Department: Department of Tourism Ministry: Ministry of Vidhai
Dadra and Nagar Haveli act 15 of 1985 : The Goa, Daman and Diu School Education Act 1984
State: Dadra and Nagar Haveli Date: 31 May 1985 Department: Department of Education Department
Dadra and Nagar Haveli act 15 of 1985 : The Goa, Daman and Diu School Education Rules, 1986.
State: Dadra and Nagar Haveli Date: 18 May 1986 Department: Department of Directorate of Education
Dadra and Nagar Haveli act 9 of 1986 : The Goa, Daman Diu Fire Force Act, 1986
State: Dadra and Nagar Haveli Date: 29 Oct 1986 Department: Department of Fire Department Ministry: Ministry of FINANCE
Dadra and Nagar Haveli act 12 of 2017 : The CENTRAL GOODS AND SERVICES TAX ACT, 2017
State: Dadra and Nagar Haveli Date: 11 May 2017 Department: Department of Value Added Tax Department