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Dadra and Nagar Haveli
E
Dadra and Nagar Haveli Acts Starting With E
Dadra and Nagar Haveli act 3 of 1897 : The Epidemic Disease Act, 1897
State:
Dadra and Nagar Haveli
Date:
3 Feb 1897
Department:
Department of Medical and Public Health
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 34 of 1948 : The Employees State Insurance Act, 1948
State:
Dadra and Nagar Haveli
Date:
18 Apr 1948
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 25 of 1976 : The Equal Remuneration Act,1976
State:
Dadra and Nagar Haveli
Date:
10 Feb 1976
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 29 of 1986 : The Environment (Protection) Act, 1986
State:
Dadra and Nagar Haveli
Date:
18 Nov 1986
Department:
Department of Pollution Control Committee
Ministry:
Ministry of HOME
Dadra and Nagar Haveli act 36 of 2003 : The Electricity Act, 2003
State:
Dadra and Nagar Haveli
Date:
25 May 2003
Department:
Department of Electricity Department
Ministry:
Ministry of Govt of Maharashtra
Dadra and Nagar Haveli act 11 of 2017 : The Employees Compensation (Amendment) Act, 2017
State:
Dadra and Nagar Haveli
Date:
11 Apr 2017
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of Govt of Maharashtra
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