All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
US
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Commentaries
Columns
My Project
New chat
United Kingdom
England and Wales
Scotland
Northern Ireland
Ireland
Home
Acts
Dadra and Nagar Haveli
B
Dadra and Nagar Haveli Acts Starting With B
Dadra and Nagar Haveli act 32 of 1966 : The Beedi and Cigar Workers (Conditions and Empoyment) Act, 1966
State:
Dadra and Nagar Haveli
Date:
29 Nov 1966
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of LAW AND JUSTICE
Dadra and Nagar Haveli act 19 of 1976 : The Bonded Labour System (Abolition Act, 1976
State:
Dadra and Nagar Haveli
Date:
8 Feb 1976
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 28 of 1996 : The Building and other Construction Workers Welfare Cess Act, 1996
State:
Dadra and Nagar Haveli
Date:
18 Aug 1966
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of FINANCE
Dadra and Nagar Haveli act 27 of 1996 : The Building and other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State:
Dadra and Nagar Haveli
Date:
18 Aug 1966
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of INDUSTRIES
×
We use cookies to improve your experience
You can accept all cookies or turn off analytical ones.
Cancel Analytical Cookies
Accept All Cookies