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Dadra and Nagar Haveli and Daman and Diu
P
Dadra and Nagar Haveli and Daman and Diu Acts Starting With P
Dadra and Nagar Haveli and Daman and Diu act 021 of 1965 : The Payment of Bonus Act, 1965
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
25 Sep 1965
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 039 of 1972 : The Payment of Gratuity Act, 1972
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
21 Aug 1972
Department:
Department of Daman Municipal Council, Daman.
Dadra and Nagar Haveli and Daman and Diu act 006 of 2016 : The Payment of Bonus (Amendment) Act, 2015
State:
Dadra and Nagar Haveli and Daman and Diu
Department:
Department of Labour & Employment
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