All Parallel Title Appellant Respondent Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant. Let's chat.
Log in Sign Up
Select Country
India
US
  • AMICUS AI
  • CaseIQ
  • Keyword Research
  • Parallel Search
  • Commentaries
  • Columns
    My Project
    New chat
  • United Kingdom
  • England and Wales
  • Scotland
  • Northern Ireland
  • Ireland
  1. Home
  2. Acts
  3. Arunachal Pradesh
  4. N

Arunachal Pradesh Acts Starting With N

Arunachal pradesh act 004 of 1980 : North-East Frontier Agency Panchayat Raj Regulation (Amendment) Act, 1980
State: Arunachal Pradesh
Arunachal pradesh act 006 of 1992 : North-East Frontier Agency Panchayat Raj Regulation (Amendment) Act, 1992
State: Arunachal Pradesh
Arunachal Pradesh act 011 of 2014 : The NORTH EAST FRONTIER TECHNICAL UNIVERSITY (NEFTU) ARUNACHAL PRADESH ACT. 2014
State: Arunachal Pradesh Date: 3 Sep 2014 Department: Department of LAW AND JUDICIAL Ministry: Ministry of Home
Arunachal Pradesh act 010 of 2022 : The North East Frontier Technical University ( NEFTU) Arunachal Pradesh ( Amendment) Act, 2022
State: Arunachal Pradesh Date: 27 Apr 2022 Department: Department of Law And Judicial

We use cookies to improve your experience

You can accept all cookies or turn off analytical ones.
CaseMine
Know us better!
  • Request a Demo
Company
  • About Us
  • Privacy Policy
  • Cookie Policy
  • Terms
  • FAQs
  • Careers
  • Columns
  • Contact Us
Help
  • Pricing
  • Help & Support
  • Features
  • Workflow
  • Campus Connect Fellow Program
  • CaseMine API
  • CaseMine's Bespoke AI Solutions
  • Judge Signup
  • Student Signup
CaseMine Tools
  • CaseIQ
  • Judgment Search
  • Parallel Search
  • AttorneyIQ

© 2026 Gauge Data Solutions Pvt. Ltd. | Terms