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Acts
Andaman and Nicobar Islands
W
Andaman and Nicobar Islands Acts Starting With W
Andaman and Nicobar Islands act 053 of 1972 : The Wildlife (Protection) Act, 1972
State:
Andaman and Nicobar Islands
Date:
9 Sep 1972
Department:
Department of Principal Chief Conservator Of Forest, Van Sadan
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 006 of 1974 : The Water (Prevention and Control of Pollution) Act, 1974
State:
Andaman and Nicobar Islands
Date:
23 Mar 1974
Department:
Department of science and technology
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 043 of 1995 : The Waqf Act, 1995
State:
Andaman and Nicobar Islands
Date:
22 Nov 1995
Department:
Department of The Andaman and Nicobar Islands Wakf Board
Ministry:
Ministry of Andaman and Nicobar Administration
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