All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
US
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Commentaries
Columns
My Project
New chat
United Kingdom
England and Wales
Scotland
Northern Ireland
Ireland
Home
Acts
Andaman and Nicobar Islands
R
Andaman and Nicobar Islands Acts Starting With R
Andaman and Nicobar Islands act 016 of 1908 : The Regiatrstion Act, 1908
State:
Andaman and Nicobar Islands
Date:
18 Dec 1908
Department:
Department of Andaman and Nicobar Administration
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 035 of 2009 : The right of children to free and compulsory education act, 2009
State:
Andaman and Nicobar Islands
Date:
26 Aug 2009
Department:
Department of education
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 030 of 2013 : The right to fair compensation and transparency in land acquisition rehabilitation and resettlement act 2013
State:
Andaman and Nicobar Islands
Date:
26 Sep 2013
Department:
Department of revenue
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State:
Andaman and Nicobar Islands
Date:
26 Dec 2016
Department:
Department of Andaman and Nicobar Administration
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 017 of 2016 : The real estate (regulation and development) act, 2016
State:
Andaman and Nicobar Islands
Date:
26 Mar 2016
Department:
Andaman Public Works Department
Ministry:
Ministry of Andaman and Nicobar Administration
×
We use cookies to improve your experience
You can accept all cookies or turn off analytical ones.
Cancel Analytical Cookies
Accept All Cookies