Andaman and Nicobar Islands Acts Starting With C

Andaman and Nicobar Islands act 001 of 1950 : The constitution of india
State: Andaman and Nicobar Islands Date: 26 Nov 1949 Department: Department of Andaman and Nicobar Administration Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 037 of 1970 : The contract labour (regulation and abolition) act, 1970
State: Andaman and Nicobar Islands Date: 5 Sep 1970 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 061 of 1986 : The Child Labour (Prohibition and Regulation) Act 1986
State: Andaman and Nicobar Islands Date: 23 Dec 1986 Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration