Maharashtra act 031 of 2001 : The Maharashtra Pre-School Centres (Regulation of Admission) (Repeal) Act, 2000. Date: 16 Aug 2001 Department School Education and Sports Department Ministry Ministry of Govt of Maharashtra TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title.This Act may be called the Maharashtra Pre-School Centres (Regulation of Admission) (Repeal) Act, 2000. Section 2.Repeal of Mah. XXIX of 1997.The Maharashtra Pre-School Centres (Regulation of Admission) Act, 1996 (Mah. XXIX of 1997), is hereby repealed.