Uttarakhand act 011 of 1973 : The Uttarakhand Urban and Country Planning and Development Act, 1973 to the context of the State of Uttarakhand. Date: 2 Jul 1973 Department Department of Awas TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and extent(1) This Act may be called the Uttarakhand Urban and Country Planning and Development Act, 1973 to the context of the State of Uttarakhand.3 (2) It extends to the whole of Uttar Pradesh, excluding Cantonment areas and lands owned, requisitioned or taken on lease by the Central Government for the purpose of defence.