Gujarat act 012 of 2015 : The Gujarat Money - Lenders (Amendment) Bill, 2015

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EXTRAORDINARY

PT]BLISEED BY AUTIIORITY

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GUJARAT BILL NO. 12 OF 2015.

THE GUJARAT MONEY-LENDERS (AMENDMENT) BILL, 2015.

A BILL

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EXTRAORDINARY

PT]BLIS|HED BY AUTHORITY VoL LVI TI'ESDAY APRIL 7 2orslcNTRA 17 1937 Separate paging is given to this Part in elder that it may be filed as a Separate Compilation.

PART D(

Gujarati translation of Bills, Acts ard Notifications other than those published in other parts.

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AN ACT

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