West Bengal act 003 of 1993 : The West Bengal Appropriation Act, 1993

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GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative West Bengal Act III of 1993

THE WEST BENGAL APPROPRIATION

(VOTE ON ACCOUNT) ACT, 1993.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 31st March, 1993.] [31st March, 1993.]

An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1994.

WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty- first day of March, 1994;

It is hereby enacted in the Forty-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. This Act may be called the West Bengal Appropriation (Vote Short title. on Account) Act, 1993.

2. From and out of the Consolidated Fund of West Bengal there Issue of Rs.

35,43,5102,000

may be paid and applied sums not exceeding those specified in out of the column 3 of the Schedule amounting in the aggregate to the sum of Consoli-dated Fund rupees three thousand five hundred forty-three crores fifty-one lakhs and of West Bengal for

two thousand towards defraying the several charges which will come the year in course of payment during the year ending on the thirty-first day of 1993-94. March, 1994, in respect of the services and purposes specified in column 2 of the Schedule.

3. The sums authorised to be paid and applied from and out of the Appropria-tion. Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1994.

19

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

SCHEDULE.

(See sections 2 and 3.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

A—General Services

(a) Organs of State

1 2011—State Legislature 1,47,00,000 1,00,000 1,48,00,000 Serial 2 2012—Govemor 34,00,000 34,00,000 3 2013—Council of Ministers 38,00,000 38,00,000 4 2014—Administration of Justice 10,31,00,000 Z69,00,000 13,00,00,000 5 2015—Elections 5,34,02,000 2,000 5,34,04,000

(b) Fiscal Services

(i) Collection of Taxes on Income and Expenditure

6 2020—Collection of Taxes on Income and Expenditure. 79,00,000 1,000 79,01,000

(ii) Collection of Taxes on Property and Capital Transactions

2029—Land Revenue 30,06,00,000 34,000 30,06,34,000

Capital Expenditure Outside the Revenue Account

7 C—Capital Account of Economic Services

(i) Capital Account of General Economic Services

5475—Capital Outlay on Other General Economic Services. 37,00,000 37,00,000 Total 30,43,00,000 34,000 30,43,34,000

20

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

A—General Services

(b) Fiscal Services

(ii) Collection of Taxes on Property and Capital Transactions

8 2030—Stamps and Registrations . . 5,46,00,000 5,46,00,000 9 2035—Collection of Other Taxes on

Property and Capital Transactions. .. 7,00,000 7,00,000

(iii) Collection of Taxes on Commodities and Services 10 2039—State Excise 4,95,00,000 4,95,00,000 1 I 2040—Sales Tax 7,22,00,000 7,22,00,000 12 2041—Taxes on Vehicles .. 1,19,00,000 1,19,00,00 13 2045—Other Taxes and Duties on

Commodities and Services. 2,72,00,000 2,72,00,000

(iv) Other Fiscal Services 14 2047—Other Fiscal Services .. 1,35,00,000 1,35,00,000

(c) Interest Payment and Servicing of Debt

16 2049—Interest Payments 19,00,000 3,82,31,00,000 3,82,50,00,000

(d) Administrative Services Serial 17 2051—Public Service Commission . . 71,00,000 71,00,000 18 2052—Secretariat—General Services .. 7,69,00,000 7,69,00,000 19 2053—District Administration 7,61,00,000 7,61,00,000 20 2054—Treasury and Accounts

Administration. 5,12,00,000 5,12,00,000

21

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

21 2055—Police 1,26,41,00,000 1,26,41,00,000

22 2056—Jails 8,29,00,000 8,29,00,000

24 2058—Stationery and Printing 3,75,00,000 3,75,00,000 _

2059—Public Works 35,82,00,000 72,00,000 36,54,00,000 (Public Works under Functional

Heads)

B—Social Services

(a) Education, Sports, Art and Culture

2202—General Education (Buildings) .. 24,000 24,000 2205—Art and Culture (Buildings) . . 14,00,000 14,00,000

25

(b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Buildings). 17,000 17,000

(c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) 1,69,00,000 1,69,00,000

(f) Labour and Labour Welfare 2230—Labour and Employment (Buildings). 10,000 - 10,000

22

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Buildings). 39,000 39,000

(h) Others C—Economic Services

(e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) .. 5,000 5,00C 2403—Animal Husbandry (Buildings) 7,000 7,00C 2404—Dairy Development (Buildings) 4,000 4,00C 2406—Forestry and Wild Life

(Buildings). .. 4,000 4,00C

2408—Food, Storage and Warehousing (Buildings). 39,000 39,00(

(f) Industry and Minerals 25 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 5,000 5,00( 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 8,00,000 8,00,00(

(j) General Economic Services Capital Expenditure Outside the Revenue Account

A—Capital Account of General Services

4059—Capital Outlay on Public Works. 3,82,00,000 3,00,000 3,85,00,001 Capital Outlay on Public Works

under Functional Heads

B—Capital Account of Social Services

(a) Education, Sports, Art and Culture

4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). 3,57,00,000 3,57,00,00

23

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 4,58,00,000 4,58,00,000 4210—Capital Outlay on Medical and Public Health (Excluding Public

Health) (Tribal Areas Sub-Plan)

(Buildings). .. 78,00,000 78,00,000 4210—Capital Outlay on Medical and Public Health (Public Health)

(Buildings). 4,00,000 4,00,000

4211—Capital Outlay on Family Welfare (Buildings). 1,37,00,000 1,37,00,000

(c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 25 (Buildings). 82,00,000 82,00,000

(d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity (Buildings). 10,000 10,000

(h) Others 4250 Capital Outlay on Other Social Services (Buildings). 4,00,000 4,00,000 C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 38,00,000 38,00,000 4404 Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). 10,00,000 10,00,000

24

The West Bengal Appropriation (Vote on Account) Act, 1993. HI of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

4408—Capital Outlay on Food, Storage

and Warehousing (Excluding Public

Undertakings) (Buildings). .. 15,00,000 15,00,000

(f) Capital Account of Industry and Minerals

25 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 8,00,000 8,00,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub- Plan) (Buildings). . . 17,000 17,000 4885—Other Capital Outlay on Industry and Minerals (Excluding Public

Undertakings and Closed and Sick Industries) (Buildings). 24,000 24,000 Total 53,48,05,000 75,00,000 54,23,05,000

REVENUE ACCOUNT

A—General Services

(d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). 6,28,00,000 6,28,00,000 27 2070—Other Admini strative Services (Excluding Fire Protection and

Control). 22,07,00,000 22,07,00,000

REVENUE ACCOUNT

A—General Services

(e) Pension and Miscellaneous General Services

28 2071Pension and Other Retirement Benefits. 85,08,00,000 38,000 85,08,38,000 29 2075—Miscellaneous General Services 1,90,00,000 1,90,00,00C

25

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Numbed

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT B---Social Services (a) Education, Sports, Art and Culture 2202—General Education 2203—Technical Education 2205—Art and Culture. Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art and Culture. Total REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2201 Sports and Youth Services (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). Total
Rs. 6,29,80,00,000 11,45,00,000 2,17,00,000 11,00,000 Rs.

(a) Education, Sports, Art and _ Culture

2202—General Education 6,29,80,00,000 6,29,80,00,000 2203—Technical Education 11,45,00,000 11,45,00,000 2205—Art and Culture. 2,17,00,000 . 2,17,00,000

30

Capital Expenditure Outside the Revenue Account

F—Loans and Advances

_ 6202—Loans for Education, Sports, Art and Culture. 11,00,000 11,00,000 Total 6,43,53,00,000 6,43,53,00,000

REVENUE ACCOUNT

B—Social Services

(a) Education, Sports, Art and Culture

31 2201 Sports and Youth Services 10,77,00,000 10,77,00,000

(b) Health and Family Welfare — 2210—Medical and Public Health (Excluding Public Health). 1,20,21,00,000 1,20,21,00,000 Capital Expenditure Outside the

32 Revenue Account B—Capital Account of Social Services

(b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). 12;00,000 12,00,000 Total 1,20,33,00,000 1,20,33,00,000

26

The West Bengal Appropriation (Vote on Account) Act, 1993. Ill of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Numbet/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B—Social Services

(b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). 21,53,00,000 21,53,00,000 34 2211—Family Welfare .. 19,46,00,000 19,46,00,000

(c) Water Supply, Sanitation, Housing and Urban Development

— 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 25,55,00,000 25,55,00,000

35 F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution).

6,00,000 6,00,000

Total 25,61,00,000 25,61,00,000

REVENUE ACCOUNT

B—Social Services

(c) Water Supply, Sanitation, Housing and Urban Development

— 2216—Housing 6,96,00,000 18,000 6,96,18,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development

4216—Capital Outlay on Housing 4,59,00,000 4,59,00,000 F—Loans and Advances

6216—Loans for Housing 9,00,000 9,00,000 Total I 1,64,00,000 18,000 11,64,18,000

27

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

I 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B—Social Service&

(c) Water Supply, Sanitation, Housing and Urban Development

2217—Urban Development 63,36,00,000 63,36,00,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development

4217—Capital Outlay on Urban

Development. 15,00,000 15,00,000

F—Loans and Advances

_ 6217. Loans for Urban Development.. 6,74,00,000 6,74,00,000 Total 70,25,00,000 70,25,00,000

REVENUE ACCOUNT

-B—Social Services

(d) Information and Broadcasting 2220—Information and Publicity .. 4,80,00,000 4,80,00,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services

38 (d) Information and Publicity

4220—Capital Outlay on Information

and Publicity. 5,00,000 5,00,000

F—Loans and Advances

6220—Loans for Information and

Publicity. 56,00,000 56,00,000

Total 5,41,00,000 5,41,00,000

28

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Numbed

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs.
REVENUE ACCOUNT 13—Social Services (f) Labour and Labour Welfare 2230—Labour and Employment .. (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). Capital Expenditure Outside the Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). Total REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan). 2204—Sports and Youth Services (Tribal Areas Sub-Plan). (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). Rs. 12,09,00,000

13—Social Services

(f) Labour and Labour Welfare 39 2230—Labour and Employment .. 12,09,00,000 12,09,00,000

(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). 9,39,00,000 67,00,000 10,06,00,000 Capital Expenditure Outside the

40 Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). 20,00,000 20,00,000 —

Total 9,59,00,000 67,00,000 10,26,00,000

REVENUE ACCOUNT

B—Social Services

(a) Education, Sports, Art and Culture

2202—General Education (Tribal Areas Sub-Plan). 2,57,00,000 2,57,00,000 2204—Sports and Youth Services (Tribal Areas Sub-Plan). 3,00,000 3,00,001

(b) Health and Family Welfare 41 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 38,00,000 38,00,00( 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 8,00,000 8,00,00(

29

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(c) Water Supply, Sanitation, Housing and Urban Development

2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 52,00,000 52,00,000

(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes

2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 34,75,00,000 34,75,00,000

(g) Social Welfare and Nutrition 41 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 10,00,000 10,00,000 2250—Other Social Services (Tribal Areas Sub-Plan). 1,000 1,000 C—Economic Services

(a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). 59,00,000 59,00,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 16,00,000 16,00,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). . . 5,00,000 5,00,000

2405—Fisheries (Tribal Areas

Sub-Plan). 16,00,000 16,00,000

2406—Forestry and Wild Life (Tribal Areas Sub-Plan). . 1,22,00,000 1,22,00,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 1,00,000 1,00,000

30

The West Bengal Appropriation (Vote on Account) Act, 1993. HI of 1993.1

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

2425—Co-operation (Tribal Areas

Sub-Plan). 5,00,000 5,00,000

2435—Other Agricultural Programmes

(Tribal Areas Sub-Plan). 2,00,000 2,00,000

(b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). 32,00,000 32,00,000

(c) Special Areas Programmes 2515—Other Rural Development Programmes (Community Development) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 2575—Other Special Areas Programmes

(Tribal Areas Sub-Plan). 1,84,00,000 1,84,00,000

(d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 25,00,000 25,00,000 11 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 22,00,000 22,00,000 Capital Expenditure Outside the Revenue Account

B—Capital Account of Social Services

(e) Walfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes

4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 2,75,00,000 2,75,00,000

(h) Others 4250—Capital Account of Other Social Services (Tribal Areas Sub-Plan). . . 1,000 1,00C

31

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

C—Capital Account of Economic

Services

(a) Capital Account of Agriculture and Allied Activitites

4401—Capital Outlay on Crop Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . 1,00,000 1,00,000 4425—Capital Outlay on Co-operation

(Tribal Areas Sub-Plan). 7,00,000 7,00,000 4435—Capital Outlay on Other

Agricultural Programmes (Tribal Areas

Sub-Plan). 2,00,000 2,00,000

41 (d) Capital Account of Irrigation and Flood Control

4702—Capital Outlay on Minor

Irrigation (Tribal Areas Sub-Plan). . . 38,00,000 38,00,000 4705—Capital Outlay on Command

Area Development (Tribal Areas

Sub-Plan). 2,00,000 2,00,000

(1) Capital Account of Industry and Minerals

4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000

(g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 84,00,000 84,00,000

32

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs.
F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. .. 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). .. 6425—Loans for Co-operation (Tribal Areas Sub-Plan). 6575—Loans for Other Special Areas Programmes (Tribal Areas Sub-Plan). 6851—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). Total REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). 2236—Nutrition 2245—Relief on account of Natural Calamities. (h) Others 2251—Secretariat Social Services REVENUE ACCOUNT B—Social Services (h) Others 2250—Other Social Services Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. F—Loans and Advances 6250—Loans for Other Social Services Total Rs. 15,00,000 1,000 2,00,000 1,00,000 1,00,000

6225—Loans for Welfare of Scheduled

Castes, Scheduled Tribes and Other

Backward Classes. .. 15,00,000 15,00,000

6250—Loans for Other Social Services

(Tribal Areas Sub-Plan). .. 1,000 1,000

41 6425—Loans for Co-operation (Tribal

Areas Sub-Plan). 2,00,000 2,00,000

6575—Loans for Other Special Areas

Programmes (Tribal Areas Sub-Plan). 1,00,000 1,00,000

6851—Loans for Village and Small

Industries (Excluding Public Under-

takings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000

Total 47,62,03,000 47,62,03,000

REVENUE ACCOUNT

B—Social Services

(g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). 32,19,00,000 32,19,00,000 43 2236—Nutrition 2,78,00,000 2,78,00,000 44 2245—Relief on account of Natural Calamities. 48,00,00,000 48,00,00,000

(h) Others 45 2251—Secretariat Social Services 2,95,00,000 2,95,00,000

REVENUE ACCOUNT

B—Social Services _ (h) Others 2250—Other Social Services 1,55,00,000 1,55,00,000 Capital Expenditure Outside the

Revenue Account

46 B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. 1,75,00,000 1,75,00,000 F—Loans and Advances

_ 6250—Loans for Other Social Services 17,00,000

17,00,000

Total 3,47,00,000 3,47,00,000

33

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

2 3

Demand - Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2401—Crop Husbandry 32,54,00,000 32,54,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(a) Agriculture and Allied Activities 47 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings). 14,00,000 14,00,000 F—Loans and Advances

6401—Loans for Crop Husbandry (Excluding Public Undertakings). 4,47,00,000 4,47,00,000 Total 37,15,00,000 37,15,00,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2402—Soil and Water Conservation . . 3,59,00,000 3,59,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

48 Services

(a) Capital Account of Agriculture and Allied Activities

4402—Capital Outlay on Soil and Water Conservation. 2,00,000 2,00,000 Total 3,61,00,000 3,61,00,000

34

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Sched de.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2403—Animal Husbandry 15,46,00,000 15,46,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

49 Services

(a) Capital Account of Agriculture and Allied Activities

4403—Capital Outlay on Animal Husbandry (Excluding Public - Undertakings). 24,00,000 24,00,000 Total 15,70,00,000 15,70,00,000

REVENUE ACCOUNT

C—Economic Services _ (a) Agriculture and Allied Activities 2404—Dairy Development 25,65,00,000 1,00,000 25.66,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

50 Services

(a) Capital Account of Agriculture and Allied Activities

4404—Capital Outlay on Dairy Development (Excluding Public _ Undertakings). 34,00,000

34,00,000

Total 25,99,00,000 1,00,000 26,00,00,000

35

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activitites - 2405—Fisheries 8,27,00,000 8,27,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic

51 Services

(a) Capital Account of Agriculture and Allied Activities

4405—Capital Outlay on Fisheries 76,00,000 76,00,000 F—Loans and Advances

_ 6405—Loans for Fisheries 1,01,00,000 1,01,00,000 Total 10,04,00,000 10,04,00,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2406—Forestry and Wild Life 20,43,00,000 20,43,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

52 Services

(a) Capital Account of Agriculture and Allied Activities

4406—Capital Outlay on Forestry and - Wild Life. 7,00,000 7,00,000 Total 20,50,00,000 20,50,00,000

36

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

_

4407—Capital Outlay on Plantations .. 20,00,000 20,00,000

53 F—Loans and Advances 6407—Loans for Plantations 37,00,000 37,00,000 Total 57,00,000 57,00,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities _

2408—Food, Storage and Warehousing 10,81,00,000 10,81,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

54 Services

(a) Capital Account of Agriculture and Allied Activities

4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). 18,67,00,000 5,000 18,67,05,000 _ Total 29,48,00,000 5,000 29,48,05,000

37

The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act

(Schedule.)

I 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2415—Agricultural Research and Education. 8,19,00,000 8,19,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic

55 Services

(a) Capital Account of Agriculture and Allied Activities

4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). 1,90,000 1,90,000 Total 8,20,90,000 8,20,90,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2425—Co-operation 8,61,00,000 8,61,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic

57 Services

(a) Capital Account of Agriculture and Allied Activities

4425—Capital Outlay on Co-operation 2,39,00,000 2,39,00,000 F—Loans and Advances

6425—Loans for Co-operation 3,77,00,000 3,77,00,000 Total 14,77,00,000 14,77,00,000

38

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Sched de.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 10,65,00,000 10,65,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

58 Services

(a) Capital Account of Agriculture and Allied Activities

4435—Capital Outlay on Other _ Agricultural Programmes. 11,00,000 11,00,000 Total 10,76,00,000 10,76,00,000

REVENUE ACCOUNT

C—Economic Services

(b) Rural Development 59 2501—Special Programmes for Rural Development. 13,18,00,000 13,18,00,000 60 2505—Rural Employment 1,99,63,00,000 1,99,63,00,000 61 2506—Land Reforms 5,23,00,000 5,23,00,000 — 2515—Other Rural Development

Programmes (Panchayati Raj). 51,36,00,000 51,36,00,000 D—Grants-in-Aid and Contributions

3604—Compensation and Assignments

to Local Bodies and Panchayati Raj

62 Institutions (Panchayati Raj). 4,50,00,000 2,000 4,50,02,000 Capital Expenditure Outside the

Revenue Account

F—Loans and Advances

6515—Loans for Other Rural Develop-

ment Programmes (Panchayati Raj). 1,00,000 1,00,000 Total 55,87,00,000 2,000 55,87,02,000

39

The West Bengal Appropriation (Vote on Account) Act, 1993.

[West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(b) Rural Development

2515—Other Rural Development Progra- mmes (Community Development). . . 13,61,00,000 13,61,00,000

Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

(b) Capital Account of Rural

63 Development

4515—Capital Outlay on Other Rural Development Programmes (Commu- nity Development). 20,00,000 20,00,000

F—Loans and Advances

6515—Loans for Other Rural Develop- ment Programmes (Community Deve- - lopment). 7,00,000 7,00,000 Total 13,88,00,000 13,88,00,000

REVENUE ACCOUNT

C—Economic Services

(c) Special Area Programme

2551—Hill Areas 18,09,00,000 18,09,00,000

Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

57 (c) Capital Account of Special Areas Programmes

4551—Capital Outlay on Hill Areas . . 17,00,000 17,00,000

F—Loans and Advances

6551—Loans for Hill Areas 54,00,000 54,00,000 Total 18,80,00,000 18,80,00,000

40

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(c) Special Areas Programme 2575—Other Special Areas Programmes 5,48,00,000 5,48,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

65 Services

(c) Capital Account of Special Areas Programmes

4575—Capital Outlay on Other Special — Areas Programmes. 10,00,000 10,00,000 Total 5,58,00,000 5,58,00,000

REVENUE ACCOUNT

C—Economic Services

(d) Irrigation and Flood Control 2701—Major and Medium Irrigation 19,50,00,000 19,50,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

66 Services

(d) Capital Account of Irrigation and Flood Control

470I—Capital Outlay on Major and Medium Irrigation. 74,70,000 74,70,000 Total 20,24,70,000 20,24,70,000

41

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(d) Irrigation and Flood Control - 2702—Minor Irrigation 27,93,00,000 27,93,00,000 2705—Command Area Development . . 36,00,000 36,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

67 Services

(d) Capital Account of Irrigation and Flood Control

4702—Capital Outlay on Minor Irrigation 7,84,00,000 7,84,00,000 4705—Capital Outlay on Command

Area Development. 62,00,000 62,00,000

Total 36,75,00,000 36,75,00,000

REVENUE ACCOUNT

C—Economic Services

(d) Irrigation and Flood Control - 2711—Flood Control 12,63,00,000 34,000 12,63,34,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

68 Services

(d) Capital Account of Irrigation and Flood Control

4711—Capital Outlay on Flood Control Projects. 9,17,00,000 9,17,00,00( - Total 21,80,00,000 34,000 21,80,34,00(

42

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(e) Energy 2801—Power .. 23,00,00,000 23,00,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects 20,00,00,000 20,00,00,000 F—Loans and Advances

6801—Loans for Power Projects 46,50,00,000 46,50,00,000 6860—Loans for Consumer Industries 50,00,000 50,00,000 Total .. 90,00,00,000 90,00,00,000

REVENUE ACCOUNT

C—Economic Services

(e) Energy 72 2810—Non-Conventional Sources of Energy. 31,00,000 31,00,000 (0 Industry and Minerals

2851—Village and Small Industries (Excluding Public Undertakings). . . 20,20,00,000 20,20,00,000 Capital Expenditure Outside the

Revenue Account

73 C—Capital Account of Economic Services

(f) Capital Account of Industry and Minerals

4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 1,74,00,000 1,74,00,000

43

The West Bengal Appropriation (Vote on Account) Act, 1993 [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

F—Loans and Advances

6851—Loans for Village and Small

73 Industries (Excluding Public _ Undertakings). 1,29,00,000 1,29,00,000 Total 23,23,00,000 23,23,00,000

REVENUE ACCOUNT

C—Economic Services

(f) Industry and Minerals — 2852—Industries (Closed and Sick Industries). 15,00,000 15,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

(f) Capital Account of Industry and Minerals

4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 62,00,000 62,00,000 74 4860 Capital Outlay on Consumer

Industries (Closed and Sick Industries). 24,00,000 24,00,000 4875—Capital Outlay on Other

Industries (Closed and Sick Industries). 12,00,000 12,00,000 F—Loans and Advances

6857—Loans foi- Chemical and

Pharmaceutical Industries (Closed

and Sick Industries). 82,00,000 82,00,000

6858—Loans for Engineering Industries

(Closed and Sick Industries). 3,44,00,000 3,44,00,000 6860—Loans for Consumer Industries

— (Closed and Sick Industries). 4,47,00,000 4,47,00,000 Total 9,86,00,000 9,86,00,000

44

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Sched de.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(I) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 7,91,00,000 7,91,00,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 47,00,000 47,00,000

(g) Transport 77 3051—Ports and Lighthouses 29,00,000 29,00,000 78 3053—Civil Aviation 18,00,000 18,00,000

REVENUE ACCOUNT

C—Economic Services

(g) Transport —

3054—Roads and Bridges 26,46,00,000 26,46,00,000 Capital Expenditure Outside

the Revenue Account

79 C—Capital Account of Economic Services

(g) Capital Account of Transport 5054—Capital Outlay on Roads and _ Bridges. 24,00,00,000 24,00,00,000 Total 50,46,00,000 50,46,00,000

45

The West Bengal Appropriation (Vote on Account) Act, 1993 [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(g) Transport 3055—Road Transport 23,48,00,000 23,48,00,000 3056—Inland Water Transport - 6,00,000 6,00,000 Capital Expenditure Outside

the Revenue Account

C—Capital Account of Economic

Services

80 (g) Capital Account of Transport 5055—Capital Outlay on Road Transport 1,38,00,000 1,38,00,000 5056—Capital Outlay on Inland Water

Transport. . . 89,00,000 89,00,000

F—Loans and Advances

_ 7055—Loans for Road Transport 7,81,00,000 7,81,00,000 Total . . 33,62,00,000 33,62,00,000

' Capital Expenditure Outside the

Revenue Account

C—Economic Services

(g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. 18,55,00,000 18,55,00,000

46

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(i) Science, Technology and Environment

82 3425—Other Scientific Research 2,00,000 2,00,000

(j) General Economic Services 83 3451—Secretariat—Economic Services 5,11,00,000 5,11,00,000 3452—Tourism 1,39,00,000 1,39,00,000

Capital Expenditure Outside the

Revenue Account

84 C—Capital Account of Economic Services

(j) Capital Account of General Economic Services

5452—Capital Outlay on Tourism 7,00,000 7,00,000 Total 1,46,00,000 1,46,00,000

REVENUE ACCOUNT

C—Economic Services

(j) General Economic Services 2̀ 5 3454—Census, Surveys and Statistics .. 1,30,00,000 1,30,00,000 86 3456—Civil Supplies 66,00,000 66,00,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic .

Services

(j) Capital Account of General Economic Services

5465—Investment in General Financial and Trading Institutions. .. 20,00,000 20,00,000

87 F—Loans and Advances 7465—Loans for General Financial and _ Trading Institutions. 70,00,000 70,00,000 Total 90,00,000 -90,00,000

47

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

I 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(j) General Economic Services 88 3475—Other General Economic Services 1,00,00,000 1,00,00,000 B—Social Services

(c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). 98,00,000 98,00,000 D—Grants-in-Aid and Contributions 90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati ' Raj). 62,92,00,000 3,00,000 62,95,00,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

— 4408—Capital Outlay on Food, Storage and Warehousing (Public Under- takings). 9,00,000 9,00,000

(f) Capital Account of Industry 92 and Minerals

4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). 1,00,000 1,00,000 4860—Capital Outlay on Consumer Industries (Public Undertakings). 2,00,000 2,00,000

48

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

I 2 3

• Demand Sums not exceeding Numbed

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. 6,84,00,000 3,31,00,000 2,93,00,000 3,31,00,000 Rs.
F—Loans and Advances 6401—Loans for Crop Husbandry (Public Undertakings). 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). 6858—Loans for Engineering Industries (Public Undertakings). . . 6860—Loans for Consumer Industries (Public Undertakings). Total Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Under- takings). 4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings). 4885—Other Capital Outlay on Indus- tries and Minerals (Excluding Public Undertakings). F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). Total

6401—Loans for Crop Husbandry

(Public Undertakings). 6,84,00,000 6,84,00,000

6857—Loans for Chemical and

Pharmaceutical Industries (Public

92 Undertakings). 3,31,00,000 3,31,00,000 6858—Loans for Engineering Industries (Public Undertakings). . . 2,93,00,000 2,93,00,000 6860—Loans for Consumer Industries

_ (Public Undertakings). 3,31,00,000 3,31,00,000 Total 16,51,00,000 16,51,00,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(f) Capital Account of Industry and Minerals

_

4856—Capital Outlay on Petrochemical Industries (Excluding Public Under- takings). 10,00,00,000 10,00,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings). 17,00,000 17,00,000 93 4885—Other Capital Outlay on Indus- tries and Minerals (Excluding Public Undertakings). 3,62,00,000 3,62,00,000 F—Loans and Advances

6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). 4,00,000 . 4,00,000 —

Total 13,83,00,000 13,83,00,000

49

The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceeding Numbed

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(f) Capital Account of Industry and- Minerals

4859—Capital Outlay on Telecommu- nication and Electronic Industries. . . 1,34,00,000 1,34,00,000

94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industries. 1,00,00,000 1,00,00,000 Total 2,34,00,000 2,34,00,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(f) Capital Account of Industry and Minerals

_

4860—Capital Outlay on Consumer Industries (Excluding Public Underta- kings and Closed and Sick Industries). 1,75,00,000 2,00,000 1,77,00,000 F—Loans and Advances

6857—Loans for Chemical and Pharma-

95 ceutical Industries (Excluding Public•

Undertakings and Closed and Sick

Industries). 5,00,000 5,00,000

6860—Loans for Consumer Industries

(Excluding Public Undertakings

and Closed and Sick Industries). 4,02,00,000 4.02,00,000 Total 5,82,00,000 2,00,000 5,84,00,000

50

The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

F—Loans and Advances

_

6875—Loans for Other Industries . . 51,00,000 51,00,000 96 6885—Loans for Other Industries and

Minerals (Excluding Closed and Sick

Industries). 2,79,00,000 2,79,00,000

Total 3,30,00,000 3,30,00,000

C—Capital Account of Economic

Services

(1) Capital Account of Industry and Minerals

97 4885—Capital Outlay on Industry and Minerals (Excluding Public Under- takings and Closed and Sick Industries). 7,00,000 7,00,000 E—Public Debt

6003 InternalDebt of the State

Serial Government. 6,16,57,00,000 6,16,57,00,000 98 6004—Loans and Advances from

_ Central Government. 1,16,35,00,000 1,16,35,00,000 Total 7,32,92,00,000 7,32,92,00,000

F—Loand and Advances

7610—Loans to Government Servants etc. 15,67,00,000 15,67,00,000 99 7615—Miscellaneous Loans 1,75,00,000 1,75,00,000 Total 17,42,00,000 17,42,00,000

Grand Total .. 24,23,03,68,000 11,20,47,34,000 35,43,51,02,000

51

SECTIONS