GOVERNMENT OF WEST BENGAL
LAW 4EPAIUVIENT
islative
West Bengal Act XXVIII of 1994
THE WEST BENGAL APPROPRIATION (No. 2 )
ACT, 1994.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th June, 1994.]
[29th June, 1994.]
An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1995. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West'Bengal for the services and purposes of the year ending on the thirty-first day of March, 1995;
It is hereby enacted in the Forty-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation (No. 2) Act, 1994. Short title.
2. From and out of the Consolidated Fund of West Bengal there Issue of Rs. may be paid and applied sums not exceeding those specified in column 1,C9, 38,80,7 5,CCO 3 of the Schedule amounting in the aggregate [inclusive of the sums ot of the Consolidated specified in column 3 of the Schedule to the West Bengal Appropriation Fund of West (Vote-on- Account) Act, 1994] to the sum of rupees (ten thousand nine Be n gal or hundred thirty-eight crores eighty lakhs the year or and seventy-five thousand) 1994 -95. towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1995, in respect of the services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for tion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1995.
251
The West Bengal Appropriation (No. 2) Act, 1994. [West Ben. Act
SCHEDULE.
sections 2 and 3.) (See (Schedule.)
3
2
Sums not exceeding Demand
Total. Number/ Voted by the Charged on the Services and purposes. Consolidated Serial Legislative Fund. Number. Assembly.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(a) Organs of State
5,04,64,000 3,42,000 5,01,22,000 2011—State Legislature 1 1,21,91,000 1,21,91,000 2012--Governor Serial 2 1,46,75,000 1,46,75,000 2013—Council of Ministers 44,55,36,000 8,87,13,000 35,68,23,000 2014--Administration of Justice 4 22,99,04,000 4, 0 00 22,99,00,000 2015—Elections 5
(b) Fiscal Services
(i) Collection of Taxes on Income and Expenditure
of Taxes on Income 2,82,90,000 2020—Collection 2,000 6 2,82,88,000 and Expenditure.
(ii) Collection of Taxes on Property and Capital Transactions
1,02,86,17,000 1,00,000 1,02,85,17,000 2029—Land Revenue
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services 7
(i) Capital Account of General Economic Services
Outlay on Other 72,30,00 5475—Capital 72,30,000 General Economic Services. 1,03,58,47,00 1,00,000 1,03,57,47,000 Total
252
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Number. Charged on the Total. Legislative Consolidated Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services
(ii) Collection of Taxes on Property and Capital Transactions
8 2030—Stamps and Registrations 18,01,00,000 18,01,00,000 9 2035—Collection of Other Taxes on
Property and Capital Transactions. . 20,72,000 20,72,000
(iii) Collection of Taxes on Commodities and Services
10 2039—State Excise 16,05,16,000 16,05,16,000 11 2040—Sales Tax 25,00,00,000 25,00,00,000 12 2041.—Taxes on Vehicles 4,10,50,000 4,10,50,000 13 2045—Other Taxes and Duties on
Commodities and Services. 9,87,27,000 9,87,27,000
(iv) Other Fiscal Services
14 2047—Other Fiscal Services 4,24,70,000 4,24,70,000
(c) Interest Payment and Servicing of Debt
16 2049—Interest Payments 31,00,000 13,42,35,02,000 13,42,66,02,000
(d) Administrative Services
Serial 17 2051—Public Service Commission 2,32,55,000 2,32,55,000 18 2052—Secretariat—General Services 24,95,00,000 24,95,00,000
253
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
3 2
Sums not exceeding Demand
Number/ Total. Charged on the Voted by the Services and purposes. Serial Consolidated Legislative Number. Fund. Assembly. Rs. Rs. Rs.
25,01,38,000 25,01,38,000 2053—District Administration 19
2054—Treasury and Accounts 20 17,44,15,000 17,44,15,000 Administration.
4,40,14,00,000 4,40,14,00,000 2055—Police 21
28,13,38,000 28,13,38,000 2056—Jails 22
12,26,45,000 12,26,45,000 2058—Stationery and Printing 24
1,30,75,43,000 2,21,36,000 1,28,54,07,000 2059—Public Works
(Public Works under Functional Heads)
B—Social Services
(a) Education, Sports, Art and Culture
70,000 70,000 2202—General Education (Buildings) . . 66,90,000 66,90,000 2205—Art and Culture (Buildings) . .
(b) Health and Family Welfare
Public Health 2210—Medical and 25 50,000 50,000 (Excluding Public Health) (Buildings).
(c) Water Supply, Sanitation, Housing and Urban Development
5,25,00,000 5,25,00,000 2216—Housing (Buildings)
(1) Labour and Labour Welfare
2230—Labour and Employment 35,000 35,000 (Buildings).
Social Welfare and Nutrition (g) 2235—Social Security and Welfare 1,20,000 1,20,000 (Social Welfare) (Buildings).
254
The West Bengal Appropriation (No. 2) Act, 1994. XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(h) Others C—Economic Services
(e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) . . 20,000 . . 20,000 2403—Animal Husbandry (Buildings) 25,000 . , 25,000 2404—Dairy Development (Buildings) 15,000 . . 15,000 2406—Forestry and Wild Life
(Buildings). . . 15,000 . . 15,000
2408—Food, Storage and Warehousing
(Buildings). 1,15,000 1,15,000
(f) Industry and Minerals 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings) . . 15,000 . . 15,000 2853—Non-Ferrous Mining and
Metallurgical Industries (Buildings) 33,00,000 . . 33,00,000 25 (j) General Economic Services
Capital Expenditure Outside the
Revenue Account
A—Capital Account of General
Services
4059—Capital Outlay on Public Works 11,56,87,000 8,00,040 11,64,87,000 Capital Outlay on Public Works
under Functional Heads
B—Capital Accounts of Social Services
(a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). . 13,32,15,000 . , 13,32,15,000
255
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(b) Health and Family Welfare
4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 11,51,25,000 . . 11.51,25,000 4210—Capital Outlay on Medical and
Public Health (Excluding Public
Health)(Tribal Areas Sub-Plan)
(Buildings). .. 1,39,00,000 . . 1,39,00,000 4210—Capital Outlay on Medical and
Public Health (Public Health)
(Buildings). . . 10,00,000 .. 10,00,000 4211—Capital Outlay on Family
Welfare (Buildings). .. 16,00,000 . . 16,00,000
(c) Water Supply, Sanitation, Housing and Urban Development
25 4216—Capital Outlay on Housing (Buildings). . . 5,03,65,000 .. 5,03,65,000
(d) Information and Broadcasting
4220—Capital Outlay on Information and Publicity (Buildings). .. 3,60,000 . . 3,60,000
(h) Others •
4250—Capital Outlay on Other Social Services (Buildings). . . 10,00,000 10,00,000
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). .. 1.47,00,000 1,47,00,000
256
The West Bengal Appropriation (No. 2) Act, 1994. XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
4404 Capital Outlay on Dairy
Development (Excluding Public
Undertakings) (Buildings). . . 24,00,000 . . 24,00,000 4408—Capital Outlay on Food, Storage
and Warehousing (Excluding Public
Undertakings) (Buildings). . . 60,59,000 . . 60,59,000 (0 Capital Account of Industry and
Minerals
25 485I—Capital Outlay on Village and
Small Industries (Excluding Public
Undertakings) (Buildings). . . 22,50,000 22,50,000 4851—Capital Outlay on Village and
Small Industries (Excluding Public
Undertakings) (Tribal Areas Sub-
Plan) (Buildings). . . 5,000 5,000
4885—Other Capital Outlay on Industry
and Minerals (Excluding Public
Undertakings and Closed and Sick
Industries) (Buildings). . . 70,000 . . 70,000 —
Total . . 1,80,61,13,000 2,29,36,000 1,82,90,49,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 26 2070—Other Administrative Services • (Fire Protection and Control), . . 32,29,15,000 . . 32,29,15,00C 27 2070—Other Administrative Services
(Excluding Fire Protection and
Control). . . 60,32,42,000 . . 60,32,42,00(
257
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(e) Pension and Miscellaneous General Services
28 2071—Pensions and Other Retirement Benefits. . . 3,26,48,13,000 1,15,000 3,26,49,28,000 29 2075—Miscellaneous General Services 6,05,45,000 . . 6,05,45,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
2202—General Education . . 20,66,54,50,000 . . 20,66,54,50,000 2203—Technical Education . . 37,12,00,000 . . 37,12,00,000 2205—Art and Culture . . 8,06,77,000 . . 8,06,77,000
30 Capital Expenditure Outside the Revenue Account
F—Loans and Advances
6202—Loans for Education, Sports, Art _ and Culture. : 5,10,000 . . 5,10,000 Total 21,11,78,37,000 . . 21,11,78,37,000
258
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
31 2204—Sports and Youth Services . . 22,08,47,000 . .
22,08,47,000
(b) Health and Family Welfare
— 2210—Medical and Public Health (Excluding Public Health). . . 4,01,62,15,000 . . 4,01,62,15,000
Capital Expenditure Outside the Revenue Account
32 B—Capital Account of Social Services
(b) Health and Family Welfare
4210—Capital Outlay on Medical and Public Health (Excluding Public _ Health). .. 54,00,000
. . 54,00,000
Total . . 4,02,16,15,000 . . 4,02,16,15,000
REVENUE ACCOUNT • B—Social Services
(b) Health and Family Welfare
33 2210—Medical and Public Health (Public Health). . . 67,15,35,000 . . 67,15,35,000 34 2211—Family Welfare . . 69,10,91,000 . .
69,10,91,000
(c) Water Supply, Sanitation, Housing and Urban Development
2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 1,00,27,61,000 . . 1,00,27,61,000
35 F—Loans and Advances
6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution). . . 67,53,000
. . 67,53;000 Total . . 1,00,95,14,000 . . 1,00,95,14,000
259
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
— 2216—Housing . . 23.40,22,000 52,000 23,40.74,000
Capital Expenditure Outside the Revenue Account
B—Capital Account of Social Services
36 (c) Water Supply, Sanitation, Housing and Urban Development
4216—Capital Outlay on Housing . . 29,15,56,000 . . 29,15,56,000
F—Loans and Advances — 6216—Loans for Housing . . 30,00,000 . . 30,00,000 Total ... 52,85,78,000 52,000 52,86,30,000
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
— 2217—Urban Development . . 2,20,08,88,000 . . 2,20,08,88,000
Capital Expenditure Outside the Revenue Account
B—Capital Account of Social Services
37 (c) Water Supply, Sanitation, Housing and Urban Development
4217—Capital Outlay on Urban Development. . . 53,50,000 . . 53,50,000
F—Loans and Advances
_ 6217—Loans for Urban Development 38,03,00,000 . . 38,03,00,000 .Total . . 2,58,65,38,000 . . 2,58,65,38,000
260
The West Bengal Appropriation (No. 2) Act, 1994. XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(d) Information and Broadcasting 2220—Information and Publicity 15,94,74,000 15,94,74,000 Capital Expenditure Outside the
Revenue Account
B—Capital Account of Social Services
38 (d) Information and Publicity
4220—Capital Outlay on Information
and Publicity. 34,93,000 34,93,000
F—Loans and Advances
6220—Loans for Information and
Publicity. 90,00,000 90,00,000
Total 17,19,67,000 17,19,67,000
REVENUE ACCOUNT
B—Social Services
(f) Labour and Labour Welfare 39 2230—Labour and Employment 41,09,80,000 41,09,80,000
(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). 25,35,39,000 2,00,00,000 27,35,39,000 CapitatEipenditure Outside the
40 Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). . . 5,00,000 5,00,000 Total 25,40,39,000 2,00,00,000 27,40,39,000
261
The West Bengal Appropriation (No. 2) Act, 1994,
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports Art and Culture
2202—General Education (Tribal Areas Sub-Plan). 6,03,10;000 6,03,10,000 2204—Sports and Youth Services (Tribal Areas Sub-Plan). 8,00,000 8,00,000
(b) Health and Family Welfare
2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 1,28,48,000 1,28,48,000 2210—Medical and Public Health (Public Health) (Tribal Areas
41 Sub-Plan). 59,00,000 59,00,000
(c) Water Supply, Sanitation, Housing and Urban Development
2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 2,48,80,000 2,48,80,000
(e) Walfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backivard. Classes. 1,17,72,86,000 1,17,72,86,000
262
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand - Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). .. 8,59,000 .• 8,59,000. 2236—Nutrition .. 23,80,000 . . 23,80,000 2250—Other Social Services (Tribal Areas Sub-Plan). 1,000 1,000
C—Economic Services
(a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). . . 1,74,75,000 . 1,74,75,000 2402—Soil and Water Conservation 41 (Tribal Areas Sub-Plan). . . 54,00,000 54,00,000 2403—Animal Husbandry (Tribal Areas
Sub-Plan). 82,13,000 .. 82,13,000
2405—Fisheries (Tribal Areas Sub-Plan) 54,50,000 .. 54,50,000 2406—Forestry and Wild Life (Tribal
Areas Sub-Plan). . . 9,19,50,000 9,19,50,000 2408—Food, Storage and Warehousing
(Tribal Areas Sub-Plan). 2,50,000 .. 2,50,000 2425—Co-operation (Tribal Areas
Sub-Plan). . . 15,08,000 . . 15,08,000
2435—Other Agricultural Programmes
(Tribal Areas Sub-Plarb. . . 5,50,000 . . 5,50,000
263
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). 6,88,65,000 6,88,65,000 2515—Other Rural Development Pro- grammes (Community Development) (Tribal Areas Sub-Plan). 58,000 58,000
(C) Special Areas Programmes
2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 32,00,000 32,00,000
(d) Irrigation and Flood Control
2702—Minor Irrigation (Tribal Areas Sub-Plan). 1,49,50,000 1,49,50,000
(f) Industry and Minerals
41 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 80,25,000 80,25,000
Capital Expenditure Outside the Revenue Account
B—Capital Account of Social Services
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 7,00,00,000 7,00,00,000
(h) Others
4250—Capital Outlay of Other Social Services (Tribal Areas Sub-Plan). . . 3,000 3,000
264
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4401—Capital Outlay on Crop Husbandry (Excluding Public , Undertakings) (Tribal Areas Sub-Plan).. 2,00,000 . . 2,00,000 4425—Capital Outlay on Co-operation
(Tribal Areas Sub-Plan). . . 23,47,000 . . 23,47,000 4435—Capital Outlay on Other
Agricultural Programmes (Tribal
Areas Sub-Plan). - . . 7,00,000 . . 7,00,000
(d) Capital Account of Irrigation and Flood Control .
4702—Capital Outlay on Minor
41 Irrigation (Tribal Areas Sub-Plan). .. 2,17,00,000 . . 2,17,00,000
(f) Capital Account of Industry and Minerals
4851—Capital Outlay on Village and
Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,30,000 . . 1,30,000
(g) Capital Account of Transport
5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 2,50,00,000 . . 2,50,00,000
F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 55,00,000 . . 55,00,000
265
The West Bengal Appropriation (No. 2) Act, 1994. [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. .. . . . . |
| 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). . . 6425—Loans for Co-operation (Tribal Areas Sub-Plan). . . 6575—Loans for Other Special Areas Programmes (Tribal Areas Sub-Plan). 6851—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . Total . . REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). . . 2236—Nutrition . . 2245—Relief on account of Natural Calamities. . . (h) Others 2251—Secretariate Social Services . . |
Rs. 1,000 3,26,000 2,00,000 2,25,000 |
(Tribal Areas Sub-Plan). . . 1,000 .. 1,000
6425—Loans for Co-operation (Tribal
Areas Sub-Plan). . . 3,26,000 . . 3,26,000
41 6575—Loans for Other Special Areas
Programmes (Tribal Areas Sub-Plan). 2,00,000 2,00,000
6851—Loans for Village and Small
Industries (Excluding Public Under-
takings) (Tribal Areas Sub-Plan). . . 2,25,000 . . 2,25,000
Total . . 1,63,74,90,000 . . 1,63,74,90,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
42 2235—Social Security and Welfare (Social Welfare). . . 1,09,75,60,000 . . 1,09,75,60,000 43 2236—Nutrition . . 9,16,37,000 9,16,37,000 44 2245—Relief on account of Natural
Calamities. . . 80,00,00,000 . . 80,00,00,00C
(h) Others
45 2251—Secretariate Social Services . . 10,40,25,000 . . 10,40,25,00C
266
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(h) Others
2250—Other Social Services . . 15,49,00,000 . . 15,49,00,000
Capital Expenditure Outside the Revenue Account
46 B—Capital Account of Social Services •
4250—Capital Outlay on Other Social Services. . . 3,69,48,000 . . 3,69,48,000
F—Loans and Advances •
_ 6250—Loans for Social Services 30,11,000 . . 30,11,000 Total . . 19,48,59,000 . . 19,48,59,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities — 2401—Crop Husbandry . . 79,82,03,000 . . 79,82,03,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
47 (a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings). . . 36,00,000 . . 36,00,000
F—Loans and Advances
6401—Loans for Crop Husbandry (Excluding Public Undertakings). . . 7,50,00,000 . . 7,50,00,000 —
Total . . 87,68,03,000 . . 87,68,03,000
267
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Sched de.)
I 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2402—Soil and Water Conservation . . 14,82,89,000 . . 14,82,89,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
48 Services
(a) Capital Account of Agriculture and Allied Activities
4402—Capital Outlay on Soil and Water Conservation. 5,50,000 . . 5,50,000 Total . . 14,88,39,000 . . 14,88,39,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2403—Animal Husbandry . . 50,33,22,000 . . 50,33,22,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
49 Services
(a) Capital Account of Agriculture and Allied Activities
4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). . . 79,30,000 . . 79,30,000 Total . . 51,12,52,000 . . 51,12,52,000
268
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.1
(Schell
I 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2404—Dairy Development . . 82,60,92,000 2,45,000 82,63,37,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
50 Services
(a) Capital Account of Agriculture and Allied Activities
4404 Capital Outlay on Dairy Develop-
- ment (Excluding Public Undertakings). 1,01,00,000 . . 1,01,00,000
Total . . 83,61,92,000 2,45,000 83,64,37,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2405—Fisheries . . 26,25,87,000 26,25,87,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(a) Capital Account of Agriculture 51 and Allied Activities
4405—Capital Outlay on Fisheries . . 1,05,50,000 . . 1,05,50,000
F—Loans and Advances
6405—Loans for Fisheries . . 2,54,50,000 . . 2,54,50,000 Total . . 29,85,87,000 . . 29,85,87,000
269
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2406—Forestry and Wild Life . . 79,85,70,000 40,00,000 80,25,70,000
Capital Expenditure Outside the Revenue Account
52 C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4406—Capital Outlay on Forestry and _ Wild Life. . . 20,00,000 . . 20,00.000 Total . . 80,05,70,000 40,00,000 80,45,70,000
REVENUE ACCOUNT
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
_
4407—Capital Outlay on Plantations . . 65,00,000 65,00,000
53 F—Loans and Advances
_ 6407--Loans for Plantations 1,35,00,000 1,35,00,000 Total . . 2,00,00,000 2,00,00,000
270
The West Bengal Appropriation (No. Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. 37,35,33,000 70,00,00,000 |
Rs. 50,000 |
| REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education. . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). . . Total . . |
C—Economic Services
(a) Agriculture and Allied Activities
2408—Food, Storage and Warehousing 37,35,33,000 37,35,33,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
54 Services
(a) Capital Account of Agriculture and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public _ Undertakings). . . 70,00,00,000 50,000 70,00,50,000 Total . . 1,07,35,33,000 50,000 1,07,35,83,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2415—Agricultural Research and Education. . . 27,38,79,000 . . 27,38,79,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
55 Services
(a) Capital Account of Agriculture and Allied Activities
4415—Capital Outlay on Agricultural Research and Education (Excluding _ Public Undertakings). . . 5,70,000 5,70,000 Total . . 27,44,49,000 . . 27,44,49,000
271
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. • Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities _
2425—Co-operation . . 17,68,96,000 . . 17,68,96,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
57 Services
(a) Capital Account of Agriculture and Allied Activities
4425—Capital Outlay on Co-operation 7,85,42,000 7,85,42,000
F—Loans and Advances
- 6425—Loans for Co-operation 3,69,06,000 3,69,06,000 Total . . 29,23,44,000 . . 29,23,44,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities _
2435—Other Agricultural Programmes 16,17,60,000 . . 16,17,60,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
58 Services
(a) Capital Account of Agriculture and Allied Activities
4435—Capital Outlay on Other _ Agricultural Programmes. 35,00,000 . . 35,00,000 Total . 16,52,60,000 . . 16,52,60,000
272
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development
59 2501—Special Programmes for Rural Development. . . 46,75,75,000 . . 46,75,75,000 60 2505—Rural Employment . . 6,39,50,47,000 . . 6,39,50,47,000 61 2506—Land Reforms . . 16,57,60,000 . . 16,57,60,000 _
2515—Other Rural Development
Programmes (Panchayati Raj). . . 89,81,50,000 . . 89,81,50,000
D—Grants-in-Aid and Contributions 3604 Compensation and Assignments to Local Bodies and Panchayati Raj
62 Institutions (Panchayati Raj). . . 10,50,00,000 2,000 10,50,02,000
Capital Expenditure Outside the Revenue Account
F—Loans and Advances
6515—Loans for Other Rural Develop- _ ment Programmes (Panchayati Raj). 1,00,000 . . 1,00,000 Total . . 1,00,32,50,000 2,000 1,00,32,52,000
273
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development
- 2515—Other Rural Development Pro- grammes (Community Development). 45,19,71,000 . . 45,19,71,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
63 (b) Capital Account of Rural Development
4515—Capital Outlay on Other Rural Development Programmes
(Community Development). .. 65,00,000 65,00,000
F—Loans and Advances 6515—Loans for Other Rural Development Programmes (Community Development). 20,00,000 20,00,000
Total . . 46,04,71,000 . . 46,04,71,000
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programme - 2551—Hill Areas 55,80,23,000 55,80,23,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
64 (c) Capital Account of Special Areas Programmes
4551—Capital Outlay on Hill Areas . . 55,00,000 55,00,000 F—Loans and Advances
_ 6551—Loans for Hill Areas
. . 1,96,00,000 . 1,96,00,000
Total . . 58,31,23,000 . . 58,31,23,000
274
The West Bengal Appropriation (No. 2) Act, 1994,
XXVIII of 1994.]
(Sched tie.) I - 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Progranune 2575—Other Special Areas Programmes 33,87,66,000 . . 33,87,66,000
Capital Expenditure Outside the Revenue Account
65 C—Capital Account of Economic Services
(c) Capital Account of Special Areas Programmes
4575—Capital Outlay on Other Special Areas Programmes. . . 16,65,00,000 . . 16,65,00,000 Total . . 50,52,66,000 . 1 50,52,66,000
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control _
2701—Major and Medium Irrigation . . 64,75,06,000 . . 64,75,06,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
66 Services
(d) Capital Account of Irrigation and Flood Control
4701—Capital Outlay on Major and _ Medium Irrigation. . . 2,25,57,75,000 2,25,57,75,000 Total . . 2,90,32,81,000 . . 2,90,32,81,000
275
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. . . . . . . |
| REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation . . 2705—Command Area Development . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation. . . 4705—Capital Outlay on Command Area Development. . . Total . . REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. . . Total . . |
Rs. 1,05,43,53,000 1,29,00,000 33,51,25,000 96,00,000 |
C—Economic Services
(d) Irrigation and Flood Control _
2702—Minor Irrigation . . 1,05,43,53,000 1,05,43,53,000 2705—Command Area Development . . 1,29,00,000 . . 1,29,00,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
67 Services
(d) Capital Account of Irrigation and Flood Control
4702—Capital Outlay on Minor Irrigation. . . 33,51,25,000 . . 33,51,25,000 4705—Capital Outlay on Command
- Area Development. . . 96,00,000 . . 96,00,000 Total . . 1,41,19,78,000 . . 1,41,19,78,000
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control
2711—Flood Control . . 42,02,68,000 1,00,000 42,03,68,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
68 Services
(d) Capital Account of Irrigation and Flood Control
4711—Capital Outlay on Flood Control Projects. . . 36,40,00,000 . . 36,40,00,000 Total . . 78,42,68,000 1,00,000 78,43,68,000
276
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(e) Energy
2801—Power 50,00,00,000 50,00,00,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
69 (e) Capital Account of Energy
4801—Capital Outlay on Power Projects 30,00,00,000 30,00,00,000
F—Loans and Advances 6801—Loans for Power Projects . . 1,18,01,00,000 1,18,01,00,000 6860—Loans for Consumer Industries 1,70,00,000 1,70,00,000 Total 1,99,71,00,000 1,99,71,00,000
REVENUE ACCOUNT
C—Economic Services
(e) Energy
72 2810—Non-Conventional Sources of Energy. 99,00,000 99,00,000
(f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 64,40,90,000 64,40,90,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
73 (f) Capital Account of Industry and Minerals
4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 3,52,37,000 3.52,37,000
F—Loans and Advances
6851—Loans for Village and Small Industries (Excluding Public Undertakings). 12,98,00,000 12,98,00,000
Total 80,91,27,000 80,91,27,000
277
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Industry and Minerals
2852—Industries (Closed and Sick Industries). 42,92,000 42,92,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 2,40,00,000 . 2,40,00,000 74 4860 Capital Outlay on Consumer
Industries (Closed and Sick Industries). 40,00,000 . . 40,00,000
4875—Capital Outlay on Industries (Closed and Sick Industribs). 25,00,000 . . 25,00,000
F—Loans and Advances
6857—Loans for Chemical and Pharmaceutical Industries (Closed and Sick Industries). . . 2,05,00,000 2,05,00,000 6858—Loans for Engineering Industries (Closed and Sick Industries). . . 14,05,00,000 14,05,00,000 6860—Loans for Consumer Industries
(Closed and Sick Industries). . . 18,44,00,000 . . 18,44,00,000 Total . . 38,01,92,000 38,01,92,000
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals .
75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 27,36,15,000 . 27,36,15,000 76 2853—Non-Ferrous Mining and
Metallurgical Industries. . . 1,50,44,000 . . 1,50,44,000
(g) Transport 77 3051—Ports and Lighthouses . . 1,08,52,000 . . 1,08,52,000 78 3053—Civil Aviation . 43,30,000 . . 43,30,000
278
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(g) Transport
3054—Roads and Bridges . . 87,05,63,000 . . 87,05,63,000
Capital Expenditure Outside the Revenue Account
79 . C—Capital Account of Economic Services
(g) Capital Account of Transport 5054—Capital Outlay on Roads and _ Bridges. . . 99,04,10,000 . . 99,04,10,000 Total . . 1,86,09,73,000 . . 1,86,09,73,000
REVENUE ACCOUNT
C—Economic Services
(g) Transport _
3055—Road Transport . . 74,48,00,000 . . 74,48,00,000 3056—Inland Water Transport . . 17,06,000 . . 17,06,000
Capital Expenditure Outside the Revenue Account .
C—Capital Account of Economic Services
80 (g) Capital Account of Transport
5055—Capital Outlay on Road Transport 4,64,75,000 . . 4,64,75,000 5056 Capital Outlay on Inland Water
Transport. . . 3,68,04,000 . . 3,68,04,000
F—Loans and Advances
_ 7055—Loans for Road Transport . . 25,34,33,000 . . 25,34,33,000 Total . . 1,08,32,18,000 . . 1,08,32,18,000
279
The West Bengal Appropriation (No. 2) Act, 1994. [West Ben. Act
(Schell tle.)
1 2
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the Revenue Account
C—Economic Services
(g) Transport F—Loans and Advances
81 7075—Loans for Other Transport Services. . . 27,90,42,000 27,90,42,000
REVENUE ACCOUNT
C—Economic Services
(i) Science, Technology and Environment
82 3425—Other Scientific Research . . 3,25,000 . . 3,25,000
(j) General Economic Services
83 3451—Secretariat—Economic Services 17,07,60,000 . 17,07,60,000 - 3452—Tourism . . 3,76,00,000 . . 3,76,00,000
Capital Expenditure Outside the Revenue Account
84 C—Capital Account of Economic Services
(j) Capital Account of General Economic Services
5452—Capital Outlay on Tourism . . 22,00,000 . . 22,00,000 Total . . 3,98,00,000 . . 3,98,00,000
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services
85 3454—Census, Surveys and Statistics . . 4,57,00,000 . . 4,57,00,000 86 3456 Civil Supplies . . 2,98,00,000 . . 2,98,00,000
280
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(j) Capital Account of General Economic Services
5465—Investment in General Financial and Trading Institutions. 57,50,000 . . 57,50,000
87 F—Loans and Advances
7465—Loans for General Financial and
Trading Institutions. 2,20,00,000 . . 2,20,00,000 Total 2,77,50,000 . 2,77,50,000
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services 88 3475—Other General Economic Services 3,22,79,000 3,22,79,000 B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . . 8,67,00,000 . . 8,67,00,000
D—Grants-in-Aid and Contributions
90 3604 Compensation and Assignments . to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj) 2,02,51,70,000 8,44,000 2,02,60,14,000
281
The West Bengal Appropriation (No. 2) Act, 1994.
[West Ben. Act
(Schedule.)
I 2 • • 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
| Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Public Undertakings). . . (f) Capital Account of Industry and Minerals 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). . . F—Loans and Advances 6401—Loans for Crop Husbandry (Public Undertakings). . . 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). . . 6858—Loans for Engineering Industries (Public Undertakings). . . 6860—Loans for Consumer Industries (Public Undertakings). . . Total . . |
| Rs. . 20,00,000 1,00,000 7,00,00,000 9,76,00,000 9,53,00,000 2,62,50,000 |
Rs. . . . . . . . . . . . . |
C—Capital Account of Economic Services
(a) Capital Account of Agriculture . and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing (Public
Undertakings). . . 20,00,000 . . 20,00,000
(f) Capital Account of Industry and Minerals
4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). . . 1,00,000 . . 1,00,000
F—Loans and Advances
92
6401—Loans for Crop Husbandry (Public Undertakings). . . 7,00,00,000 . . 7,00,00,000 6857—Loans for Chemical and
Pharmaceutical Industries (Public
Undertakings). . . 9,76,00,000 . . 9,76,00,000 6858—Loans for Engineering Industries
(Public Undertakings). . . 9,53,00,000 . . 9,53,00,000 6860—Loans for Consumer Industries
(Public Undertakings). . . 2,62,50,000 . . 2,62,50,000 Total . . 29,12,50,000 . . 29,12,50,000
282
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). . . 30,00,00,000 . 30,00,00,000 4860—Capital Outlay on Consumer
Industries (Excluding Public
Undertakings). . . 70,00,000 . . 70,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public
Undertakings). . . 13,85,00,000 . . 13,85,00,000
F—Loans and Advances
6885—Loans for Other Industries and Minerals (Excluding Public _ Undertakings). . . 10,00,000 . . 10,00,000 Total . . 44,65,00,000 . . 44,65,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
- 4859—Capital Outlay on Telecommuni- cation and Electronic Industries. . . 4,00,00,000 . . 4,00,00,000
94 F—Loans and Advances
6859—Loans for Telecommunication and _ Electronic Industries. . . 3,50,00,000 . . 3,50,00,000 Total . . 7,50,00,000 . . 7,50,00,000
283
The West Bengal Appropriation (No. 2) Act, 1994. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries). 3,75,00,000 3,50,000 3,78,50,000 F—Loans and Advances
95 6857—Loans for Chemical and Pharma- ceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 15,00,000 . . 15,00,000 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 14,38,00,000 . . 14,38,00,000 Total 18,28,00,000 3,50,000 18,31,50,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
F—Loan and Advances
6875—Loans for Other Industries 1,80,00,000 . . 1,80,00,000 96 6885—Loans for Other Industries and
Minerals (Excluding Closed and
Sick Industries). 9,30,00,000 . . 9,30,00,000 Total 11,10,00,000 . 11,10,00,000
284
The West Bengal Appropriation (No. 2) Act, 1994.
XXVIII of 1994.]
(Sched tie.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative . Consolidated
Assembly. Fund.
Rs. Rs. Rs.
C—Capital Account of Economic Services
(0 Capital Account of Industry and Minerals
97 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and
Sick Industries). . . 82,00,000 . . 82,00,000 E—Public Debt
6003—Internal Debt of the State Government. . . 12,25,58,47,000 12,25,58,47,000
Serial 98 6004—Loans and Advances from
_ Central Government. . . 3,08,74,41,000 3,08,74,41,000
Total . . . 15,34,32,88,000 15,34,32,88,000 F—Loans and Advances
7610—Loans to Government Servants etc. 50,00,00,000 50,00,00,000
99
7615—Miscellaneous Loans . . 3,29,43,000 . . 3,29,43,000 Total . . 53,29,43,000 53,29,43,000
Grand Total .. 80,44,79,84,000 28,94,00,91,000 1,09,38,80,75,000
285