West Bengal Act IX of 1962 TEE WEST 13:1-:E,,CAL .11.63P2(k7 RIATIOH (NO. 2) AO",
1962.
[Passed by the TV est Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extra- ordinary, of the 16th August, 1962.]
[16th August, 1962.]*
An Act to authorise payment and appropriation of certain further semis from and out of the Consolidated Fund
of TV e3t Bengal for the services and purposes of
the year ending on the thirty-first day of March,
1963.
WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated. Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March,- 1963;
It is hereby enacted in the Thirteenth Year of the Republic of India, by the 'Legislature of West Bengal, as follows : —
1. This Act may be called the West Bengal Appropriation Short title. (No. 2) Act, 1962.
West
Ben.
ket Il
)f 1962.
2. In addition to the sum of seventy-eight crores, twenty-eight lakhs and one thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appro- priation (Vote on Account) Act, 1962, there may be paid and applied from and out of the Consolidated Fund of West Bengal, sums not - exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees one hundred and ten crores, sixty-nine lakhs, ninety-four thousand and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day, of March, 1963, in respect of the services and purposes specified in column 2 of the Schedule. Issue of
Rs.1,10,69,
94,001 out of .
the Consoli-
dated Fund
of West
Bengal for
the year
1962-63,
in addition
to the sum •
already
au thorised
to be with-
drawn for
that year.
3. The sums authorised to be paid and applied from and Appro- out of the Consolidated Fund of West Bengal by this Act priation.
shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty- first
".
day. of ,
1
2 The West Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.) - , •
1 2 3
Sums not exceeding Grant
No.
Services and purposes. Voted by the Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
Rs.
A—Collection of Taxes, Duties and Other Principal Revenues. Rs. Rs.
4,06,000 4—Taxes on Income other than Corporation Tax.
4,06,000
9—Land Revenue AA—Capital Account of Compen- sation on the abolition of Zamindari System outside the Revenue Account.
92—Payment of compensation to Land-holders, etc., on the aboli- tion of the Zamindari System.
4,95,44,000
J
4,95,44,000
1
1
1
2-1/
L
Total—Grant No. 2 4,95,44,000 4,95,44,000 A—Collection of Taxes, Duties and Other Principal Revenues.
3
10—State Excise Duties
4
11—Taxes on Vehicles 12--Sales Tax
6
13—Other Taxes and Duties 14—Stamps
8
15—Registration Fees B—Debt Services. 16—Interest on Debt and other obligations.
17—Appropriation for Reduction or Avoidance of Debt.
29,42,000
17,90,000
8,53,000
6,82,000
16,24,000
29,20,000
29,42,000
2,25,000
17,90,000
8,53,000
6,82,000
16,24,000
4,66,69,000
3.78,30,000
9
10
2,25,000
4,37,49,000
3,78,30,000
2
the West Bengal Appropriation (No. 2) Act, 1962. 3 IX of 1962.]
(Schedule.)
3 1
2
Sums not exceeding Grant
No.
Services and purposes. Voted by the Charged on the Legislative Consolidated
Assembly. Fund.
Total.
Rs. Rs. Rs.
C—Administrative Services.
11 18--Parliament and State Legis-
latures.
12 19—General Administration
13 21—Administration of Justice
14 22—Jails
15 23—Police
16 26—Miscellaneous Departments—
Fire Services.
17 26—Miscellaneous Departments—
Excluding Fire Services.
D—Social and Developmental Ser-
vices.
IS 27—Scientific Departments
19 28—Education
20 29—Medical
21 30—Public Health
13,63,000
2,22,47,000
61,49,000
65,60,000
5,73,15,000
25,50,000
1,09,17,000
45,000
12,38,13,000
4,22,55,000
2,10,57,000
14,08,000
2,29,08.000
81,38,000
65,60,000
5,73,15,000
25,50,000
1,09,17,000
45,000
12,38,13,000
4,22,55,000
2,10,57.000
45,000
6,61,000
19,89,000
31—Agriculture—Agriculture DD—Capital Account of Social and Developmental Services outside the Revenue Account.
95—Capital Outlay on Schemes of Agricultural Improvement and Research.
5,56,36,000 5,56,36,000
5,56,36,000 5,56,36,000 Total—Grant No. 22
•••••mavain..,
221
The l'Vest Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act
(Schedule.)
EIVIIMEMIL621.
Surnq not exceeding 1,37,95,000 Total—Grant No. 27 1,37,95,000
J
II—Miscellaneous Capital Account outside the Revenue Account. 124—Capital Outlay on Schemes of Government Trading—Greater Calcutta Milk Supply Scheme. Services and purposes.
Total.
Rs.
D.—Social and Developmental Ser- vices.
31—Agriculture—Fisheries 33—Animal Husbandry
D—Social and Developmental Ser- vices.
35—Industries—Industries DD—Capital Account of Social and Developmental Services outside the Revenue Account.
96—Capital Outlay on Industrial Development.
35 —Industries—Cottage Industries DD—Capital Account of Social and Developmental Services outside the Revenue Account.
96—Capital Outlay on Industrial Development--Cottage Industries.
27,87,000
66,92,000 66,92,000
66,92,000
42,74,000
1,37,95,000 137,95,000
Total—Grant No. 24 66,92,000 25 34—Co-operation • 42,74,000
1,58,74,000
Grant
No.
23
24-{
L
261
I
271
1,58,74,000
1,58,74,000 Total—Grant No. 26 1,58,74,000 D—Social and Developmental
Services.
4
The West Bengal Appr6priation (No. 2) Act, 1962. 5
I X of 1962.)
(Schedule.) 1117M0.111•11111•110.1.1,
3
Sums not exceeding Voted by the
Legislative
Assembly.
Charged on the Consolidated
Fund.
Total.
2
• Services and purposes. Rs.
D--Social and Developmental Services.
ifs.
1
Grant No.
28 35—Industries—Cinchona 26,49,000 Rs.
26,49,000
B—Dell Services.
16—Interest on Debt and other obligations—Community Deve- lopment Projects, National Extension Service and Local Development Works.
D—Social and Developmental Services.
37—Community Development Pro- jects, National Extensibn Service and Local Development Works.
FF—Capital Account of Public Works
(including Roads) and Schemes of Miscellaneous Public Improve- ments outside the Revenue Account.
109—Capital Outlay on Other Works—Community Develop- ment Projects, National Exten- sion Service and Local Develop. ment Works.
Public Debt.
Loans for Community Development Projects, National Extension Service and Local Development Works.
Loans and Advances by State Govern- ment.
Loans and Advances under Commu- nity Development Projects, National Extension Service and Local Development Works.
Total--Grant No. 29
1
2,01,51,000 27,10,000 2,28,61,000
J
2,01,51,000 27,10,000 2,28,61;000
29
The West Bengal Appropriation (No. 2) Act, 1962.
[West Ben. Act
(Schedule.)
1
NIECIEM93............7
2 3
Sums not exceeding Grant Services and purposes. Voted by the Charged on Total. No. Legislative
Assembly.
the Consoli-
dated Fund.
a—Social and Developmental
Rs. Rs. Rs.
Services.
30 38—Labour and Employment .. 19,24,000 .. 19,24,000 31 39—Miscellaneous Social and 76,16,000 .. 76,16,000 Developmental Organisations—
Welfare of Scheduled Tribes and
.,
Castes and Other Backward Classes.
32 39—Miscellaneous Social and 46,28,000 .. 46,28,000 Developmental Organisations—
excluding Welfare of Scheduled
Tribes and Castes and Other Back-
ward Classes.
1
E—Multipurpose River Schemes, Irrigation and Electricity Schemes.
)
42—Multipurpose River Schemes 43—Irrigation, Navigation, Embank- ment and Drainage Works (Com- mercial).
44—Irrigation, Navigation, Embank- ment and Drainage Works (Non- Commercial).
33{ EE—Capital Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue
4,75,68,000 .. 4,75,68, 10(.,
Account.
98—Capital Outlay on Multipurpose River Schemes.
99--Capital Outlay on Irrigation. Navigation, Embankment and I Drainage Works (Commercial). 100—Capital Outlay on Irrigation, Navigation, Embankment and Drainage 'Works (Non-Commercial). Total—Grant No. ES .. 4,75,68.000 . . 4,75,68,000
6
The West Bengal Appropriation (No. 2) Act, 1962. 7
I X of 1962.] (Schedule.)
1 2 3
Grant No. Services and purposes. Sums not exceeding Voted by the Charged on Legislative the Consoli- Total. Assembly. dated Fund.
Rs. Rs. Rs.
F—Public Works (including Roads) and Schemes of Miscellaneous Public Improvements.
34 50—Public Works .. 2,89,36,000 8,31,000 2,97,67,000 G—Transport and Communications
(Other than Roads).
35 63—Ports and Pilotage .. 7,44,000 .. 7,44,000 I--Miscellaneous.
36 64—Famine Relief .. 1,05,62,000 .. 1,05,62,000 65—Pensions and Other Retire- mt
benefits.
1 [
I
37/ II—Miscellaneous Capital Account outside the Revenue Account.
1,05,77,000 1,29,000 1,07,06,000
I120—Payments of Commuted Yalta!, L of Pensions.
Total—Grant No. 37 .. 1,05,77,000 1,29,000 1,07,06,000 I—Miscellaneous.
38 67--Privy Purses and Allowances
of Indian Rulers.
99,000 .. 99,000
39 68—Stationery and Printing .. 54,07,000 . . 54,07,000 40 70--Forest .. .. 99,21,000 .. 99,21,000 41 71—Miscollaneous—Contributions 1,09,12,000 • 4,63,000 1,13,75,000 71—Miscellaneous—Other Miseel-
laneous Expenditure.
1
FF—Capital Account of Public Works 42 (including Roads) and Schemes of Miscellaneous Public Im- provements outside the Revenue
9,85,79,000 1,15,000 9,86,94,000
Account.
109—Capital Outlay on Other Works J Total—Grant No: 42 .. 9,85,79,000 1,15,000 9,86,94,000
7
8 The West Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act
(Schedule.)
2 3
Sums not exceeding Grant
No. Services and purposes B—Debt Services.
16—Interest on Debt and Other Obligations—Expenditure on dis- placed persons.
I—Miscellaneous.
71—Miseellaneous—Expencliture on displaced persons.
FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109—Capital Outlay on Other Works—Expenditure on displaced persons.
Public Debt.
Loans for displaced persons Loans and Advances by State Gov- ernment.
Loans and Advances to displaced persons.
Total—Grant No. 43
K—Extraordinary Items.
78—Pre-partition Payments EE—Gapita! Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue Account.
98—Capital Outlay on Multipurpose River Schemes—Damodar Valley Project.
FF—Capital Account of Public Works (including Roads) and Sebemes of
"Miscellaneous Public Improvements outside the Revenue Account. 103—Capital Outlay on Public Works.
431
44
45
46- Voted by the Legislative Assembly. Charged on the Consolidated Fund.
Total.
Rs.
60,71,000
Rs.
20,56,000
Rs.
31,27,000
60,71,000 20,56,000 81,27,000
29,000
4,26,94,000
6,10,37,000 90,000
29,000
4,26,94,000
6,11,27,000
8
est B•eftga Appropriation (No. 2) Act, 1962. 9 Sums not exceeding
Services and purposes.
GG—Capital Account of Transport
and Communications (Other than
Roads) outside the Revenue Account. 111—Capital Outlay on Road and
Water Transport Schemes.
II—Miscellaneous Capital Account
outside the Revenue Account.
124—Capital Outlay on Schemes of
Government Trading.
Public Debt.
Permanent Debt
Floating Debt
Loans from Central Government
(excluding loans for Community
Development Projects, etc., 'and
displaced persons).
Other loans
Total—Grant No X50
Loans and Advances by State Govern- ment.
Loans and Advances by State
Government.
Grand Total ..
10,89,09,000
10,89,09,000
19,98,02,000
10,89,09,-000
10,89,09,000
8,13,08,000
1,10,69,94,001
51
90,71,92,001
W BG -62/3-4770A-6M
8,13,08,000
Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total.
Rs. Rs.
16,90,000 16,90,000
1 1
9