West Bengal Act VIII of 1966
THE WEST BENGAL APPROPRIATION ACT, 1966.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1966.] [29th March, 1966.]
An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consoli- dated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1967; It is hereby enacted in the Seventeenth Year of the Republic of India, by the Legislature of West Bengal, as follows :-
1. This Act may be called the West Bengal Appropria- Short tion Act, 1966.
title.
2. From and out of the Consolidated Fund of West Issue of Bengal, there may be paid and applied sums not exceeding Rs.4,79.48, the aggregate to the sum of rupees four hundred andin I:)°°°±. those specified in column 3 of the Schedule amounting seventy-nine crores, forty-eight lakhs and forty-five Consolidai thousand towards defraying the several charges which will ted Fund come in course of payment during the year ending on the of West thirty-first day of March, 1967, in respect of the services Bengal for the and purposes specified in column 2 of the Schedule. year
1966.67.
3. The sums authorised to be paid and applied from Appro. and out of the Consolidated Fund of West Bengal by this priation. Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1967.
1
1
68,35,000
68,36,000
11,75,000
11,75,000
44,77,000
44,78,000
19,49,000
19,49,000
20,53,000
20,53,000
38,79,000
38,79,000
The West Bengal Appropriation Act, 196g.
[West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
2
3
Services and purposes. Sums not exceeding Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
A—Collection of Taxes, Duties and Other Principal Revenues.
4—Taxes on Income other than Corpo- ration Tax.
7,51,000
1,000
7,52,000
9—Land Revenue
J—Contributions and Miscellaneous Ad- justments.
76—Other Miscellaneous Compensa- tions and Assignments.
2. AA—Capital Account of Compensation on the abolition of Zamindari System outside the Revenue Account.
92—Payment of compensation to Land- holders, etc., on the abolition of the Zamindari System.
}- 9,03,13,000
5,00,000 9,08,13,000
Total—Grant No. 2 • 9,03,13,000 5,00,000 9,08,13,000
A—Collection of Taxes, Duties and Other Principal Revenues.
10—State Excise Duties .. 11—Taxes on Vehicles 12—Sales Tax ..
13—Other Taxes and Duties 14—Stamps
15—Registration Foes
B—Debt Services.
16—Interest on Debt and other obliga- tions.
17—Appropriation for Reduction or Avoidance of Debt.
3
4
6
7
8
9
10
The West Bengal Appropriation Act, 1966. a VIII of1968.]
(Schedule.)
3
Sums not exceeding Services and purposes. Charged on
the
Consolidated
Fund.
Total.
Rs. Rs.
C—Administrative Services.
18—Parliament, State/Union Territory Legislature.
22
Ili' The West Bengal Appropriation Act, 1966.
[West Ben. Act
(Schedule.)
2 3
Sums not exceeding Services and purposes. Voted by
the
Legislative
Assembly.
Total.
Charged on
the
Consolidated
Fund.
Rs. Rs. Rs.
D—Social and Developmental Services.
31—Agriculture—I+ isheries 94,74,000 94,74,000 33—Animal Husbandry
II—Miscellaneous Capital Account outside the Revenue Account. 7,41,07,000 7,41,07,000 124—Capital Outlay on Schemes of
Government Trading—Greater
Calcutta Milk Supply Scheme.
Total--Grant No. 24 ..
D—Social and Developmental Services.
34—Co-operation
7,41,07,000 7,41,07,000
DD—Capital Account of Social and Developmental Services outside the Revenue Account. 94,93,000 94,93,000 95A—Capital Outlay on Consumer Co- operatives.
Total—Grant No. 25 . 94,93,000 94,93,000
D—Social and Developmental Services.
35—Industries—Industries
DD—Capital Account of Social and Developmental Services outside the Revenue Account. 1,99,000 4,89,52,000 96—Capital Outlay on Industrial and Economic Development.
Total—Grant No. 26 .
4,87,53,000
4,87,53,000 1,99,000 4,89,52,006
4
The West Bengal Appropriation Act, 1966.
VIII of 1966.]
(Sch,edule)
1
2
3
Sums not exceeding Grant
No.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
D—Social and Developmental Services.
35—Industries—Cottage Industries
DD—Capital Account of Social and Developmental Services outside the Revenue Account.
96—Capital Outlay on Industrial and Economic Development—Cottage Industries.
Rs. Rs. Rs.
271
2,23,58,000
2,23,58,000
28
Total—Grant No. 27 ..
D—Social and Developmental Services.
35—Industries—Cinchona , ,
B—Debt Services.
2,23,58,000
35,39,000
2,23,58,000
35,39,000
16—Interest on Debt and other obliga- tions—Community Development Projects, National Extension Service and Local Development Works.
D—Social and Developmental Services.
37—Community Development Projects, National Extension Service and Local Development Works.
1
29
FF—Capital Account of Public works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account.
109—Capital Outlay on Other Works— Community Development Projects, National Extension Service and Local Development Works.
Public Debt.
Loans for Community Development Projects, National Extension Service and Local Development Works.
Loans and Advances by State; Union Territory Governments.
Loans and Advances under Community Development Projects, National Ex- tension Service and Local Develop- ment Works.
4,53,13,000 74,49,000 5,27,62,000
Total—Grant No. 29 4,53,13,000 74,49,000 5,27,62,000
5
[West Ben. Act
(Schedule.)
1
2
3
,,,memeemotramenim Services and purposes. Sums not exceeding Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
D—Social and Developmental Services.
38—Labour and Employment 4,38,65,000.. 4,38,65,000 39—Miscellaneous Social and Develop- mental Organisations—Welfare of
1,82,62,000 1,000 1,82,63,000
Scheduled Tribes and Castes and Other Backward classes. 39—Miscellaneous Social and Develop- mental Organisations—Excluding 97,76,000• • 97,76,000
Welfare of Scheduled Tribes and Castes and Other Backward classes. E—Multipurpose River Schemes, Irriga- tion and Electricity Schemes.
42—Multipurpose River Schemes -1 43—Irrigation, Navigation, Embank- ment and Drainage Works
(Commercial).
44—Irrigation, Navigation, Embank- ment and Drainage Works (Non-Com- mercial).
EE—Capital Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue Account.
13,6585,000 13,65,85,000 ..
98—Capital Outlay on Multipurpose River Schemes.
99—Capital Outlay on Irrigation, Navi- gation, Embankment and Drain- age Works (Commercial). ... 100—Capital Outlay on Irrigation, Navi- gation, Embankment and Drain- age Works (Non-Commercial). 1 Total—Grant No. 33 .. 13,65,85,000 • • 13,65,85,000 Grant
No.
30
31
32
33
6 The West Bengal Appropriation Act, 1966.
6
The West Bengal Appropriation Act, 196g.
VIII Of 1966.]
(Schedule.)
2 3
j
Sums not exceeding Grant Services and purposes. No. Voted by the
Charged on
the Total.
Legislative Consolidated Assembly. Fund.
Rs. Rs. Rs.
F--Public Works (including Roads) and - Schemes of Miscellaneous Public Improvements.
34 50—Public Works .. .. 19,95,45,000 11,62,000 20,07,07,000
-1
51A—Greater Calcutta Development Scheme.
FF—Capital Account of Public Works
35 i(includi ng p
ren d Improv ements i Schemes o Roads) Public
outside the Revenue Account.
106-A—Capital Outlay on Greater Calcutta Development Scheme. Miscella neous
3,24,00,00 .. 3,24,00,000
Total—Grant No. 35 .. 3,24,00,000 ... 3,24,00,000
G—Transport and Communications (Other than Roads).
36 53—Ports and Pilotage .. .. r 57—Road and Water Transport Schemes
14,06,000 .. 14,06,000
37 GG—Capital Account of Transport and 65,69,000 3,21,000 68,90,000
Communications (Other than Roads) outside the Revenue Account.
114—Capital Outlay on Road and Water Transport Schemes.
Total—Grant No. 37 .. 65,69,000 3,21,000 68,90,000 — -
7
The West:Bengal Appropriation Act, 2966.
[West Gen. Act
(Schedule.)
AN.A..5946
2 3
Sums not exceeding Grant
No.
Services and purposes. Voted by the
Legislative
Assembly.
Total.
Charged on
the
Consolidated
Fund.
Rs. Rs. Rs.
38
I— Miscellaneous.
64—Famine Relief 2,66,43,000 2,66,43,000 65—Pensions and Other Retirement benefits.
39 II—Miscellaneous Capital Account out- side the Revenue Account.
120—Payments of Commuted Value of Pensions.
2,14,11,000 3,87,000 }2,10,24,000 Total—Grant No. 39 .. 2,10,24,000 3,87,000 2,14,11,000
1—Miscellaneous.
40 67—Privy Purses and Allowances of Indian Rulers.
41 68—Stationery and Printing 42 70—Forest . •
43 71—Miscellaneous—Contributions
1,51,000 1,51,000
1,01,72,000
2,65,14,000
2,49,04,000
1,01,72,000
2,65,14,000
9,66,000 2,58,70,000
71—Miscellaneous—Other Miscellaneous Expenditure.
FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.
109—Capital Outlay on Other Works .. 11,65,000 }12,90,65,000 13,02,30,000 Total—Grant No. 44 .. 12,90,65,000 11,65,000 13,02,30,000
8
The West Bengal Appropriation Act, 1966, 0
VIII 1966.]
(Schedule.)
1
Granti 'T
902.
2 3
Services and purposes. Sums not ex ceeding Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
8—Debt Services.
16—Interest on Debt and Other Obliga- tions—Expenditure on displaced persons.
I—Miscellaneous. 71—Miscellaneous—Expenditure on dis- placed persons.
FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements
Rs. Rs. Rs. 45 outside the Revenue Account. } 5,51,59,000 84,80,000 5,86,39,000' 109—Capital Outlay on Other Works--
Expenditure on displaced persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State/Union Territory Governments.
Loans and Advances to displaced persons Total—Grant No. 45 .. 5,51,59,000 34,80,000 5,86,39,000
K—Extraordinary items.
46 78—Pre-partition payments 1,000 1,000 47 78A—Expenditure connected with the 5,10,99,000 5,10,99,000' National Emergency.
EE—Capital Account of Multipurpose River Schemes, Irrigation and Electri- city Schemes outside the Revenue Account.
48 f 98—Capital Outlay on Multipurpose 9,54,23,000 9,54,23,000' River Schemes—Damodar Valley
Project.
• F—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.
49 1103—Capital Outlay on Public Works 11,39,66,000 51,000 11,40,17,000
9
1 2 3
Grant No.
Services and purposes. Rs. Rs.
20,000 1,48,66,39,000
II—Miscellaneous Capital Account outside the Revenue Account.
124—Capital Outlay on Schemes of Government Trading.
Public Debt.
Permanent Debt Floating Debt Loans from Central Government (exclu- ding loans for Community Develop- ment Projects, etc., and displaced persons).
Other Loans
.50
43,56,71,000 43,56,71,000
Total—Grant No. 51 ..
Loans and Advances by State/Union
Territory Governments.
Loans and Advances by State/Union Territory Governments.
52
43,56,71,000
20,62,48,000
Grand Total .. 71,11,12,000 4,79.48,45.000 -WBG-66/7.162A-5111
Charged on
the
Consolidated
Fund.
Total.
511
10 The West Bengal Appropriation: Act, 1966.
[West Ben. Act VIII of 1966.]
(Schedule.) Sums not exceeding
10