Chhattisgarh act 010 of 2012 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2012

Department
  • Department of FINANCE
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~ffi~II~ ~,:~ 31 -rmf 2012 126 ( 1)

(I) . (2) (3) (4)-., (5) ~ m ~

' 04 ~~u~~~ ~ 17,18,93,000 0 17,18,93,000 05 ~ 78,03,38,000 10,000 .78 ,03 ,48 ,000 I 06 fcIB fcMTrr ~ ~ ~ ~ 17,39,000 26,46,46, 73,000 .. i;;ft 0 12,11,000

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08 ll-~~~~ ~ 4,05,85 ,63,000 • 5,26,000 4,05,90,89,000 i;;ft 20,00,000 0 20,00,000

" 09 '~fcMTrr~~~ ~ 8,35,64,000 10,000 8,35, 74,000 i;;ft 4,00,000 0 4,00,000

10q.f ~ 6,52,69,18,000 20,35,25,000 6, 73 ,04,43 ,000 i;;ft 19,30,00,000 0 19,30,00,000

1 I ~Q,ci~~~~ ~ 77,57, I 4,000 35,000 77 ,57 ,49,000 ~-

i;;ft 37 ,80,00,000 15,00,000 37,95,00,000 12 ~~~~~ ~ 3,07 ,26,68,000 1,01,00,oo,ooo 4,08,26,68,000 i;;ft 4,00,00,00,000 0 ·4,00,00,00,000

13 ~ ~ 6,71,15,70,000 1,85,000 6, 71,17 ,55,000 i;;ft 1,50,50,00,000 0 1,50,50,00,000

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17 Bt;i:ti1i{a1 ~ 97,77,32,000 15,000 97,77,47,000 i;;ft 53,08,03,000 0 53,08,03,000

18 WT ~ 49,76,80,000 20,000 49,77,00,000 i;;ft 3,40,00,000 0 3,40,00,000 ~~Q;ciqfuw~

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27 ~~lT ~ 25,21 ;99,,30,000 · 3,20,000 25,22,02,50,000 ~ 41,56;60;000 0 41 ,56,60,000

28 ~~m ~ 31,05,30,000 .. 63,2·0,000 31,68,50,000 .·29 ~ ~ ~-f.rcm:.R ~ 1,53,51,30,009 33,.:45,80,090 1,86,97 ,10,00ff l

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76 ~Rmur~H~ ~ 2,00,oo,oo,ooo 0 2,00,00,00,000 ~ H ~ ~ ql);((l

79 l¾i'et,rer ma.-TT ~ H ~ ~ 2,58,30,00,000 4,20,000 2,58,34,20,000 ~- ~ 33,25,00,000 0 33,25,00,000

80 ~~~~3~"fq;) ~ 22,36,28,52,000 0 22,36,28,5·2,ooo \

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~ 27,00;000 0 27,00,000

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82 ~ ~ 3q41,,1-11 ~ ~ 12,09,88,00,000 0 12,09,88,00,000 ~ ~ ~ ~

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126 ( 6)

CHHA TTISGARH' ACT (No. 10 of 2012)

THE CHHATTISGARH APPRdPRIATI~~ (No. 2) ACT, 2012 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated rund of the State of Chhattisgai;h for th; services of the Financial

. Year 2012-2013.

< •.

. l3e it enacted by the Chhattisgarh Legislature in the Sixty-third Year of the Republic of t ~ ' India as fol,lows :-

.

Short title. - I.' This Ac.t may be call the Chhattisgarh Appropriation Act, 2012.

Issue ,of Rs. · 2.

3,96, 77 ,20,19,000/- fr:om and out of the Consolidated Fut1tl of the State for'the Financial Ye'ar '

. 2012-2013.

3.

No. of Services and ·•

:Vote Purpos,es, - /

(l) ., (2)/ \- C

~

,:

' . . · From and out of the C olidated Fund of the State of Chhattisgarh there may be paid and applied sums not eeding those specified in column(:\) of the Schedule amount- ing in the aggregate the sums of Thirty Nine Thousand Six Hundred Seventy Seven Crore Twenty Lacs Nineteen· Thousand rupees towards defraying the se~cral charges which.will come in the course of payment during the financial year 2012-13 in respect of s·ervices specified in column (2) of the schedule. T~c sums authorised to be paid and applied from ;md out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and p~rposes expressed in the Schedule in relation tr'the said year .

THE SCHEDULE

( See Section 2 and 3 ) Sums not exceeding Voted ·by the Charged on_ Total Legislative Consolidated Assembly Fund

(3)

Rs. 'Rs. Rs.

. <:harged Appropriation- Revenue o· _15,42,54,49,000 15,42,54,49,000 Interest I_>ayments and

Servicing of Debi. ·

Charged Appropriation- Capital 0 12,46,91,43,000 12,46,91,43,000 '

Public Debt.

01 General Administration Revenue 1,01,47,58,000 12,62, 11,000 1,14,09,69,000 Capital 1_5,00,000 0 15,00,000

• 02-

Other expenditure pertaining Revenue l l ,(>5,75,000 0 1 l ,65;75,000

to "General Administration Department

03 Police Revenue 17,29,10,98,000 . ,31,00,000 17,29,41,98,000

Capital 21,25,00,000 0 21,25,00,000

),

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..

8

~ffi~II~ ~. ~ 31 -i:rrr.f 2012 126 (7)

(1) (2) (3)

Rs. Rs. Rs.

04 Other expenditure pertaining Revenue 17,18,93,000 0 17, 18,93,000 to Home Department.

05 Jail Revenue · 78,03,38,000 10,000 78,03,48,000

06 Expenditure pertammg to Revenue 26,46,29 ,34,000 17,39,000 26,46,46,73,000 Finance Department. Capital 12, ,000 0 12,11,000

(

07 Expenditure pertaining to Revenue 1,65,01, ,000 60,03,55,000 2,25,05,44,000 Commercial Tax Department.

11

- Q8 Land .revenue and district Revenue 4,05,85, 5,26,000 4,05,90,89,000 administration. Capital 20, 0 20,00,000 •

09 Expenditure pertaining to Revenue 8,35,64,000 10,000 8,35,74,000 Revenue Department. Capital 4,00,000 0 4,00,000

10 Forest Revenue 6,52,69,18,000 20,35 ,25 ,000 6,73,04,43,000 Capital 19,30,00,000 0 19,30,00,000

11 Expenditure pertaining to Revenue 77 ,57, 14,000 35,000 77,57,49,000 Commerce and Industry Capital 37,80,00,000 15,00,000 37 ,95,00,000 Department.

12 Expenditure pertaining to Revenue 3,07 ,26,68,000 1,01,00,00,000 4,08,26,68,000 Energy Department. Capital 4,00,00,00,000 0 4,00,00,00,000

13 Agriculture Revenue 6,71,15,70,000 1,85,000 6,71,17,55,000 Capital 1,50,50,00,000 0 1,50,50,00,000

14 Expenditure pertaining to · Revenue 2,24,63,20,000 15,000 2,24,63,35,000 Animal Husbandry

Department.

15 Financial assistance to three Revenue 1,02,73,25,000 0 1,02,73,25,000 tier Panchayati Raj Institu-

tions under Scheduled

Caste Sub Plan.

.. 16 Expenditure pertaining to Revenue 29,71,97,000 20,000 29,72,17,000 -o Fisheries Department. 'Capital 25,10,000 0 25,10,000 ◄ 17 Co-operation Revenue 97, 77 ,32,000 15,000 97,77,47,000 Capital 53,08,03,000 0 53,08,03,000

I

18 Labo·ur Revenue 49,76,80,000 20,000 49,77,00,000 Capital . 3,40,00,000 0 3,40,00,000

19 Public Health and Family Revenue 6,27, 10,80,000 16,50,000 6,27 ,27,30,000 Welfare. Capital 13,09,00,000 0 13,09,00,000

20 Public Health Engineering Revenue 2,98,37,94,000 10,00,000 2,98,47,94,000 Capital 47,30,20,000 0 4 7 ,30,20,000

9

126 ( 8)

( 1) .. (2) (3)

Rs. Rs. Rs.

21 Expenditure pertaining to Revenue 85,29,79,000 0 85,29,79,000 Housing and Environment Capital 3,64,55,00,000 0 3,94,55,00,000 Department.r•'

,,._

22 Urban Administration and Revenue 3,57,95,000 10,000 3,58,05,000 Development 'Department-

Urban Bodies. -,,

23 Water Resources Department Revenue ~,07 ,54,000 1,10,000 3,02,08,64,000 Capital ,16,25,000 25,00,000 4,14,41,25,000 ..

24 Public works-roads and Revenue 0 6,61,74,13,000 bridges. Capi~I 1,01,30,000 8,46,01,30,000

25 Expenditure pertaining to Revenue 1,65,95,35,000 50,000 1,65,95,85,000 Mineral Resources Depart- Capital 82,00,00,000 0 82,00,00,000 ment.

26 Expenditure pertaining to Revenue 16,88,63,000 0 16,88,63,000 Culture Department.

27 School education Revenue 25,21,99,30,000 3,20,000 25,22,02,50,000 Capital 4!,56,60,000 0 41,56,60,000

28 State Legislature Revenue 31,05,30,000 63,20,000 31,68,50,000

29 Administration of Justice Revenue 1,53,51,30,000 33,45,80,000 1,86,97, 10;000 and Elections.

30 Expenditure pertaining to Revenue 4,65,52,26;000 1,00,000 4,65,53,26,000 Panchayat and Rural Capital 5,03,05,00,000 0 5,03,05,00,000 Development Department.

31 Expenditure pertaining to Revenue 22,72,95,000 40,000 22,73,35,000 Planning Economics and

Statistics Department.

32 Expenditure pertaining to Revenue 5.8,96,60,000 10,000 58,96,70,000 Public Relations Depart- Capital 2,00,000 0 2,00,000 inent.

1: Expenditure per-tainmg to Revenue 10,99,38,70,000 1,00,-000 10,99,39,70,000 Tribal Welfare Department.

34 Expenditure pertaining to Revenue 39,47,80;000 40,000 39,48,20,000 Sociill Welfare Department. Capital 10;00,000 0 10,00,000

35 Expenditure pertaining to Revenue 1,62,19,000 0 1,62, 19,000 Rehabilitation L'epart111ent

36 Transpnrt Revenue 38,97,01,000 20,10,000 39,17,11,000 '

Capital 10,00,00,000 0 I 0,00,00,000 -I

....

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~h1'h1l!~ ~, ·~ 31 ~ 2012 126 ( 9) ~

· ( 1) (2) ',(3)

.

Rs. Rs. Rs. ~

37 Tourism Revenue 41 ?58,50,000 0 41,58,50,000 Capital . 28,00,00,000 • 0 28,00,00,000

39 Expenditure pertaining to Revenue 7,03;20,74,000 50,000 7,03,21,24,000 Food, Civil Supplies and Capital 5,82,67,31,000 • , 0 5,82,67,31,000 Consumer Protection ,

( Department. I ••

40 Expenditure pertaining to Revenue \

5,09,48, 20,000 5,09,68,000 ,.

I Ayacut Department. Capital 43,00,00, 0 43,00,00,000 ..

41 Tribal Areas Sub-plan· Revenue 33,28,48,42, 10,000 33,28,48.52,000

Capital 18,63,55,54,000 • l 5,()(),000 18,63,70,54,000

42 Public Works relating to Capital 4,59 ,60,00,000 2,50,00,000 · 4,62,10,00,000 Tribal Areas Sub-Plan-

roads and bridges.

43 Expenditure pertaining to Revenue 39,65,05,000 15,000 39,65,20,000 Sports and Youth Welfare

Department.

44 Expenditure pertaining to .Revenue 4,28,38, 10,000 70;000 4,28,3S-,8Q,OOO · Higher Education Depart-

ment.

45 Minor Irrigation Works Revenue 45,83,45,000 0 45;83,45,qGO

. Capital 6,02,40,00,000 O· _,

6;02,40,00,000

46 Expenditure pertaining to Revenue 12,59,0\),000 0 12,59,00,000 Science and Technology

Department.

47 Man-Power Planning and Revenue 1,53,81,05,000 20,000. 1,53,81,25,000 Technical Education Capital 23,98,00,000 0 23;98,00,000 · Department.

,

48 Administration Upgradation Revenue' 4,10,90,57,000 0 4,10,90,57,000 ~.; Grant Under Eleventh Capital 3,27, 16,90,,000 0 3,27, 16,90,000 Finance Commission.

~

49 · Expenditure pertaining to Revenue 47,03,80,000 0 47,03,80,000 Scheduled Caste Welfare.

50 Expenditure pertaining to Revenue 1,81,75,000 0 1,81,75,000

20 Point Implementation · . Department.

51 Expenditure pertaining to Revenue 6,79,30,000 0 6,79,30,000 Religious Trusts andl

Endowments Department.

11

126 (10) ~ffiflll~ ~, R-TTcfi 31 1ffef 2012

(1) (2) (3)

,/

I Rs. Rs. Rs.

53 Financial assistance to Revenue 60,77,79,000 0 60,77,79,000 Urban' bodies under Capital 35,00,00,000 0 35,00,00,000 Scheduled Caste Sub

Plan.

54 Expenditure pertaining to Revenue 58,50,00,000 0 . 58,50,00,000. Agricultural Research and

Education.·)

.\

:::~

55 Expenditure pertaining to Revenue 7,09,66,57,000 1 · 10,000 7,09,66,67,000 l'· .. ,

" Women_~nd Child Welfare. Capital 5,99,00,000 0 5,99,00,000

56 Rural Industries Revenue 60,88,63,000 10,000 60,88,73,000

57 ,Externally aided Projects Capital 32,17,00,000 0 32,17,00,000 pertaining to Water Resour-

ces Department.

58 Expenditure on Relief on Revenue 3,97,23,52,000 0 3,97,23,52,000 account of Natural Calami- Capital 20,00,000 0 20,00,000 ties and Scarcity.

60 Expenditure pertaining to Revenue 76,00,000 0 76,00,000 District plan schemes. · Capital 52,00,00,000 0 52,00,00,000

64 Scheduled Caste Sub Plan Revenue 10,84,43,41,000 10,000 I 0,84,43,51,000 Capital 10,53,79,01,000 0 10,53,79,01,000

65 Aviation Department Revenue 14,82,74,000 10,000 14,82j84,000

I

66 Welfare of Backward Classes Revenue 86,83, IO ,000 0,

I

86,83, 10,000

Capital 1,37,50,000 ·o 1,37,50,000

67 Public Works-Buildings Revenue 3,21,85,05,000 40,00,000 3,22,25,05,000 Capital 3 ,07 ,76, 10,000 0 3,07,76,10,000

~

68 Public works relating to Capital 1,32,43,00,000 0 1,32,43,00,000 Tribal Areas Sub-Plan-

" Buildings.~~

.

69 Expenditure pertaining to Revenue 3,11,12,67,000 0 '3,11,12,6'/,000 t Urban Administration and

Development Department-

Urban Welfare.

71 Information Technology Revenue 34,40,92,000 0 34,40,92,000 and Bio Technology.

75 NABARD aided Projects Capital 1,45,20,00,000 0 l ,45,20,00,000 pertaining to Water Resour-

ces Department.

12

.. · , 126 ( 11) ¥.rJlBtr~ -u;;;-.a,·~ 31 -irr,:f 2012 --- -· -- . ::::::::========================:===:;========================================= i

' ----- .c- . --- ·•:-.;;.·-=--------:--------.,,;.._---================-- - . __ _(l) (2)

....

',(J{}J)n :;() (/)(I 7f.i Externally aided Projects pertaining to Public Works

Department. ··

l,5td0.00 tJO~: 79

-i. 1 2s J'Jzr no:J

' .;j

~

Expenditure pertaining to

Medi~al Education Depart-

ment. ' ·

<:; -, ,, "i') 1)'1(1 80 ,,,!." ,., "" 1 , · Financial assistance to Three I • 27,(':l,i'UG , tier Panchayati Raj Institu-

'

! t, i!. 99,13 .{_)()()

: 201 .OO,OO,Giii1

!,09 ,88, CO.OflCi

i ~

tions.

81 . Financial assistance to Urban

· bodies.

82

83

,~ Financial assistance to Three . . tier Panchayati Raj . Institu- trons under the tribal arei sub-plan.

Financial assistance to urban bodies under the tribal area sub-plan.•

-·.

Capital

,.

Revenue _Capital Rs.

2,00,00,00,000

2,58,30,00,000

33,25 0,000

Revenue 22.36,28 ,000 Capital · 27 000 Revenue

Capital

R~venue

Revenue

•Capital li,77,99, ,000 • 2,0l,00,00,000

12,09,88,00,000

1,64,33,45,000

95,00,00,000,

(3)

Rs .

0

4,20,09()

0

0

0

36, 16,00,000

0

0

0

0

Rs.

2,00,00,00,000

2,58,34,20,000

3?,25,00,000 · 22,36,28,52,000

27,00,000

12, 14, 15,33,QOO

2,01,00,00;000 12;09,88,00,000

1,6(33,45,000

95,00,00,000 .

l l,64,33.45.0()0 c:00,0(J,()()(l ·--;--:=:;.....:..-_____________ _:_ _______ _..;. ___________ _:_-__ ,.i ~i.B,84,81,000

l~'t33,99,{,S,Ofl!J

.-,,f,17,84,%,C09

i

I

I- /

/

~

-~

'V

-\ .r

Total Revenue 2, 73,83,84,81,000 18,08,38,00,000 2,~1,92,22,81,000. Capital 93,33,99,65,000 ·. 12,S0,97 ,73,090 1,04,84,97 ,38,000.

..

I

Grand Total 3,66,17,84,~000 30,59,35,73,000 3,96,77,20,19,000

,,

\

1--- -···--'~--~~-------'---------

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I.

I ...____._

. .

. /

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14

SECTIONS