Chhattisgarh act 001 of 2014 : The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014

Department
  • Department of FINANCE
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13 ~ ~ 1,50,00,000 0 1,50,00,000

14 ~ fum.1-€{ ~.-.«i

15 ~ ~ -3q1.i),JHl~1'ki ~ 8,47,12,000 0 8,47,12,000 ~~ml ~~...n3ii

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18 ~)Ill ~ 300 0 300 t'9 ~ ~.ll ~ qft;m ~ ~ 50,00,00,000 0 50,00,00,000

24 ~f.rmul"ifil

26 ~ fum.T "fl~ dlU ~ 3,78,lOO 0 3,78,100 27 ~fa~:n -mftq 3 ,28,57 ,000 0 3.28,57,000 ~ 3,21,09,000 0 3,21,09,000

28 ~fc!URliw ~ 7 ,50,000 0 7,50,000

29 ~ ~ ~ ~ -mftq 24,20,50,200 0 24,20,50,200 30 ~ rim mmm m;m ~ 31,00,000 30,00,000 61,00,000 fum.1 it~~-

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3

88 (2) mJl-t1•I~~. ~24~2014

( I) (2) (3)

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<;R .'.i1 '1l11l~F1TT l[<;l ~ ~ 200 0 200 ~ 1:hli! ~ q,: ot:ri. 64,-~ ' ~@ 34lfi"1'11 ffiR'q 1,32,33,83,950 0 1,32,33,83,950 ~ 9,20,85, 100 0 9,20,85,100

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5

tfo'ftf!•I~ (~, ~ 24 'ijf,'fcffl 2014 88 (4) ================================= Short title.

Issue of

Rs. I ti, 76,67,40,66~,

from and out ol

the Consolida1~,1

Fund of the Sta···

for t 1e Finand:•I

year '!013-2014.

Appr ,pri~tion.

CHHATIISGARH ACT

(No. l of 2014)

THE CIUIATTISGARH APPROPRIATION (No.1) ACT, 2014 An Ac-t to au :ho rise payment and appropriation of certain further sums from attd out of the Consolidated Fun,1 of the State of Chhattisgarh for the services of the Financial Year 2013-14. Be it enactec by the Chhattisgarh Legislature in the Sixty-Fourth year of the Republic of India, as follm:vs :-

L 111is Act ma\' be called the Chhattisgarh Appropriation Act, 2014.

2. from and ot t of the Consolidated Fund of the State ofChhattisgarh there may he paid and applied sums not ~xceeding those specified in column (3) of the Schedule, includi1.p, the sums specified in colurr n (3) of the Schedule of the Chhattisgarh Appropriation Act, amm fl.ting in the aggregate to the s nns of One thousand eight hundred seventy six crore sixty seven lakhs forty thousand six huncred sixty three rupees towards defraying the several charges whicl1 will come in the course of p, yment during the financial year 20 l 3-20 i 4 in respe ;t of services specified in column(2)ofthe !iched'.!le.

3. The sums al thorised to be paid and applied from and out of the Consolidated Fund of the State ofChhattisg.irh by this Act, shall be appropriated for the services and purpose <'xpressed in the Schedule in relation to the said year.

THE SCHEDULE

(See Section 2 and 3) No of

Vote

Ser'- i· .es and Sums not exceeding

( I)

01

02

03

I)'

. 2)

I

Gener, /, mini:.trntion Other\ . penditure pertaining to Ger,, ·r. i Administration Depm.. <·m.

Police

,,. •., · venditur"' pertair•· g , liOIPc' Depaii1rn.:nt. Revenue

Capital

Revenue

Revenue

J-:evenue

Re"enuc

Voted by the Charged on Legislative

Assembly

Rs.

4,43,00,000

16,84,53,371

60,80,000

91,65,36,400

t ,54, 70,000

6,00,00,100

Consolidated Fund

(3)

Rs.

6,00,000

0

0

0

0

Total Rs.

4,49,00,000

16,84,53,371

60,80,000

91,65,36,400

1,54, 70,000

6,00,00, 100

6

UffiJtlll~ ~. ~ 24 wr

( I) (2) (3)

Rs. Rs. Rs.

06 expenditure pertaining to Revenue 29,00,00,000 0 29,00,00,000

Fmance Department. ---...__.

07 expenditure pertaining to Revenue 2000200

Commercial Tax Department.

08 Land revenue and district Revenue 35,00,200 5,28,820 40,29,020

administration.

10 Forest Revenue 86,60,000 25,00,000 l,ll.60,000

12 expenditure pertaining to Capital 22,00,00,000 0 22,00. 00,000 Energy Department.

13 Agriculture Revenue 1,50,00.000 0 1,50,00,000

14 Expenditure pertaining to Animal Revenue 5, 16,06 ,350 0 5.16.06,350

Husbandry Department.

15 Financial assistance to Three tier Revenue 8,47,12,000 0 8.47.12,000

Panchayati Raj Institutions under Scheduled Caste Sub Plan.

16 Expenditure pertaining to Revenue 55,00,000 0 55 00,000 Fisheries Department.

18 Labour Revenue 300 0 300

19 Public Health and Family Welfare Revenue 50,00,00,000 0 50,00,00,000

"'

24 . Public works-roads and bridges Capital 0 50,00,000 50,00,000

"

25 Expenditure pe11aining to l\linaal Revenue 0 4,50,000 4,50,000

resources Department. Capital 100 0 100

26 Expenditure pertaining to Culture Revenue 3,7!!,100 0 3,78,100 Department.

27 Schooi ,.::ducation Revenue 3,28,57,000 0 3,28,57,000 Capital 3,21,09,000 0 3,21,09,000

28 Slate Legislature Revenue 7,50,000 0 7,50,000

29 AJmini~trati(,n c,f Jusuce and Revenue 24,20,50,200(l z,:1,20.so,200 ':kctions.

7

88. (6)

(1) (2) (3)

Rs. Rs. Rs.

30 Expenditure pertaining to Revenue 31,00,000 30,00,000 61,00,000

Panchayat and Rural Capital 100 0 100 Development Department.;

31 Expenditure pertaining to Revenue 16, 14,66,000 0 J 6, 14,66,000 Planning Economics and

.

Statistics Department.

32 Expenditure pertaining to Public Revenue 10,00,00,000 0 10,00,00,000 Relations Department.

33 Expenditure pertaining to Tribal Revenue 4,00,00,000 0 4,00,00,000 Welfare Department.

36 Transport Revenue 1,00,00,100 0 1,00,00,100

39 Expenditure pertaining to Food, Revenue 3,82,49,99,100 0 3,82,49,99,100

Civil Supplies and Consumer Protection Department.

41 Tribal Areas Sub-plan Revenue 4,31,77,22,400 0 4,31,77,22,400

Capital 19,55,00,300 0 19,55,00,300

45 Minor Irrigation Works Revenue 99,00,000 0 99,00,000

Capital 56,00,00,000 0 56,00,00,000

47 Man-Power Planning and Capital 100 0 100 . Technical Eduction Department. ..

48 Grant Under Thirteenth Finance Revenue 3,60,00, 100 • 0 3,60,00,100 ., Commission. Capital 1,64,62,000 0 1,64,62,000 .

53 Financial assistance to Urban Revenue 1,29,00,000 0 1,29,00,000 bodies under Scheduled Caste

Sub Plan.

54 Expenditure pertaining to Revenue 7,50,00,000 0 7,50,00,000 Agricultural Research and

Eduction.

55 Expenditure pertaining to Women Revenue 1,00,00, 100 0 1,00,00,100 and Child Welfare. Capital 25, 71,00,000 0 25,71,00,000

56 Rural Industries Revenue 83,60,572 0 83,60,572

8

88 (7)

( 1) (2) (3)

Rs. Rs. Rs.

58. Expenditure on Relief on Revenue 200 0 200

account of Natural Calamities and Scarcity.

.. 64 Scheduled Caste Sub Plan Revenue 1,32,33,83,950 0 1,32,33,83,950

Capital 9,20,85,100 0 9,20,85,100 66 Welfare of Backward Classes Revenue 35,40,00,000 0 35,40,00,000 C and Minorities. Capital 9,30,84,000 0 9,30,84,000

67 Public Works-Buildings Revenue 7,60,00,000 0 7,60,00,000

Capital 2,82,77,100 0 2,82,77,100 68 Public Works relating to Tribal Capital 100 0 100

Areas Sub-Plan-buildings.

69 Expenditure pertaining to Urban Revenue 41,54,40,000 0 41,54,40,000

Administration and Development Department-Urban Welfare.

71 Infonnation Tachnology and Revenue 28,00,00,000 0 28,00,00,000

Bio Technology.

79 Expenditure pertaining to Medical Revenue 6,22,00,200 0 6,22,00,200

Education Department.

80 Financial assistance to Three tier Revenue 1,29,20,68,000 0 1,29,20,68,000

Panchayati Raj Institutions.

81 Financial assistance to Urban Revenue l,81,09,20,000 0 1,81,09,20,000

bodies.

82 Financial assistance to Three tier Revenue 56,96,02,000 0 56, 96 ,02,000 Panchayati Raj Institutions under

the tribal area sub-plan.

83 Financial assistance to urban Revenue 2, 11,27 ,000 0 2,11,27,000 bodies under the tribal area

sub-plan. Total Revenue 11,o,,is,,o,s12 70,78,820 17,0t,H,'9,392 Capital 1,66,30,71,271 50,00,000 l,6',80,71,271 Grand Total 18, 75,46,61,843 1,20,78,820 18, 76,67,40,663 ~.~nmmmmft.~mu.~~-~~~aurJl1'ilft@-2014,

9

10

SECTIONS