Chhattisgarh act 001 of 2003 : The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2003

Department
  • Department of FINANCE
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    CHHA1TISGARH ACT

    (No. I of 2003)

    THE CHHATTISGARH AP!'ROl'RIATION (No. I) Act, 2003 An Act to authorise payment and appropriation of certain further sunts from und out ot the Consolidated Fund of the State of Chhattisgarh for lhc services of lhc Financial Year 2002-

    2003.

    Be it enacted hy the Chhattisgarh Lcgislalurc in the Fifly-fourth year of lhe Republic oflndia as follows :-

    I

    I. This Act may be called lhe Chhattisgnrh Appropriation Act, 2003 ( No. I of 2003 ).

    2. From and out of the Consolidated Fund of the Stale of Chhattisgnrh !here may be paid and applied sums not exceeding those specified in column (3) of the Schedule. amounting in lhe aggregate to the sums of Five Hundred Nineteen Crore Ninety Eighl Lakh Forty Nine Thousand One Hundred, Fi fly rupees towards defraying the served charges whid1 will come in the course of payment during the financial year 2002-2003 in respect of services specified in column (2) of the schedule.

    Short title. Issue of Rs. 519,98,49,150 rrom and out of the Con- solidated Fund or the State for the .Finan• clal Year 2002-2003.

    5

    96 ( 9) mfl'111iil u;;r:r,i, ~ 7 .1ll

    THE SCHEDULE

    (See Section 2 and 3) No. of Vote Services and purposes Sums not exceeding ,, --·---··-

    Voled hy the Charged on Total

    Legislative Consolidated

    Assembly Fund

    ( I (2) (3)

    Rs. Rs. Rs.

    01 General Administration Rcvcn'ue 40.00.000 1,29,350 41,29,350

    03 Police Revenue 31,34,44,000 0 31,34,44,000

    05 Jail Re,enue 7;47,00,000 0 7,47,00,000

    06 Expendit.ure pertaining to Finance Rcven·ue 55,46,00, IOO 1,48,000 55,47,48,100 Dcpm1ment. ,.

    07 Expenditure pertaining to Commer- Revenue 64,53,000 0 64,53,000 cial Tax Department.

    08 Land revenue and district adminis- Revenue

    tration.

    87,11,000 0 87, 11,000

    I I Expenditure pertaining to Comm: Revenue 1.49,6] ,000 () 1,49,61,000 erce and Industry Department.

    12 Expenditure pertaining to Energy Revenue 21,34,62,000 0 21,34,62,000 Dcparlmcnl. Capital 23,80,00,000 () 23,80,00)000

    13 Agriculture Revenue 2,00,000 0 2,00,000

    14 Expenditure pertaining to Animal Revenue 3,59,52,000 0 3,59,52,000 Husbandry Department.

    15 Financial assistance to Three tier Revenue Panchayati Raj Institutions under

    9,05,000 0 9,05,000

    Special Component Plan for Scheduled Castes.

    16 Expenditure pertaining to Fisheries Revenue 19,17,000 0 19,17,000 A,

    Department.

    1 7 Co-operation Revenue I ,07 ,84,000 0 1 ,07 ,84,000 18 Labour Revenue 34,80,000 0 34,80,000 r:. 19 Public Health and Family Welfare Revenue 24,82,03,000 0 24,82,03,000 20 Pufilic Health Engineering Revenue 6,58,27,000 7,00,000 6,65,27,000 23 Water Resources Department Revenue 11,12,85,000 0 11, 12,85,()(Jfl

    6

    \"11<111~ -u;w-.i, ~ 7 ll"RI 2003 96 ( 10)

    (]) (2 (3)

    Rs. Rs. Rs. '· .. 24 Public works-roads and hri

    26 Expenditure pertaining to Culture Revenue 16,24,000 0 16,24.000 Depai1menl.

    27 School education Revenue 10,18,000 0 10,18,000

    30 Expcn

    mcnt.

    31 Expenditure pertaining lo Planning Revenue 25,67,000 0 25,67,000 Economics and Statistics.Depart-

    ment.

    32 Expenditure pertaining to l'uhlic Revenue 70,00,000 0 70,00,000 Relations Department.

    34 Expenditure pertaining to Social Revenue. 5,00,000 0 5,00.000

    • welfare Depmmenl.

    36. Transport Revenue 32,43.000 0 32,43,000 Capital 27 ,00.00,000 0 27,00,00,000 +

    39 Expenditure pertaining to Food, Revenue 99,20,63.000 0 99,20,63,000 Civil Supplies and Consumer

    Protection Department.

    41 Tribal Ar~as Sub-plan Revenue 21,93,73,000 0 21,93,73,000 Capital 1.10,00.100 0 I, 10;00, I 00

    42. Public Works relating to Tribal Capital 18,52.18.100 0 18,52.18.100 Arens Suh-Plan-roads an

    dges.

    43 Expenditure pertaining to Sports Revenue 13,26,000 0 13,26,000 and Youth Welfare Department.

    44 Expenditure pertaining to Higher Revenue 6,16,00,000 0 6, 16,00,000 Education Depmment .

    48 Administration Upgra

    Grant Under Eleventh Finance Capital 100 0 100 Com111ission. 51 Expenditure pertaining to Reli- Revenue 57.000 (} 57,000 gious Trusts and Endowments Department.

    7

    96 ( II) IHft~•I<'; ~. ft,m; 7 ,n;;i 2003

    (I) (2 (3)

    R,s. Rs. Rs. 55 Expenditure pertaining 10 Women Revenue 5,39,39,000 · 0 5,39,39,000 . ., . ' and Child Welfare.

    56 Rural I ndustrics Revenue 75,37,000 0 75,37,000

    58 Expenditure on Relief on account Revenue 1,21,98,38,000 0 1,21,98,38,000 of Natural Calamities and Scarcity.

    60 Expenditure pertaining to District Capital 1,90,00,000 0 1,90,00,000 plan schemes.

    64 Special Component Plan for Schc- Revenue l,86,93,000 0 1,86,93,000 duled Castes. Capital 1,00,00,000 0 1,00,00,000

    65 Aviation Department Revenue 86,90,000 0 86,90,000

    66 Welfare of Backward Classes Revenue 5,00,000 0 5,00,000

    67 Public Works-Buildings Revenue 51,25,000 I ,45,000 52,70,000 Capital 1,43,34,000 0 1,43,34,000 •

    79 Expenditure penaining to Medical Revenue 8,16,57,000 0 8,16,57,000 Education Department.

    80 Financial assistance to Three tier Revenue 8,78,41,000 0 8,78,41,000 '.,.~

    Panchayati Raj Institutions.

    Total Revenue 4,45, 11,74,200 11,22,350 4,45,22,96,550 Capital 74,75,52,600 0 74,75,52,600

    Grand Total 5,19,87,26,800 11,22,350 5,19,98,49,150 -----------,------ --·------ .. --- .... ------·------

    ~. ~ ll'll m mmft, ~~mm~ 'l'/'IR'fs, <1'1,l~•,I~ a~ fl"ll ~-2003.

    8

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