Chhattisgarh act 005 of 2008 : The CHHATTISGARH APPROPRIATION (No.2) ACT, 2008

Department
  • Department of FINANCE
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~ c{lif 2oos-2009 cn1 WJtr3TI' ~ ~ 0+fH-1m~ ~ cfi7" ~ f.rru if if~

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~ 1'fUTW ~

1.

~ cfrt 2008- 2. €9fllf!lict ~cfftlff;;@f:rf~~ "~i\:iw-q (3) if fcff.rtzy~ ir 3Rfl_ ~ri:fiil~. • ~ "':J."'!. '-ti 2009~fu'l:!:~cn1"

1:ff~ f,;fo 1t' ~ .

1 9392,42,28,000 ~ "/fiT fu:m-;;rr;rr. ~- ( 1 ) 3. (2) ~ ~ 11?? ~ 3TI~, 2008 cift ~ in w~~ ( 3) if fcff.ii.;-n ·rjf._ip:11 cfil ~fhlfoa ~~~~~m~~, ~~. ~w~ "i;J'ITTU ·cfil ~ iri ~ -;m -~ .:t -~'lf c 2) if ~ itmw if: ~ fcrnr:J qq 2oos-2009 .:t $A~~ m am -a-~ 7-fft '31T wrr. ~ 3lf'~ WU @~IB•t~ ~ cift ~ f.!f~ if ii f.f:tiltft ~ in fu1t ~-11'~· W..rrtlT, '3m qq .:t ~~if~ if mum wnan am~ in f111~ Fcif.P.nf;;ia TTfum ~f;w;r mfta fm~-~ ~ ~ ~ 0 12,53,81,70,000 I 2,53;·81, 70,000 3fu:~oo. mfu; ~-~ mur ~ . 0 6,83, I 0.38,000 (i,83, 10, 38,000 C 01 tHlTI?;f~ ~ 55,87,43,000 7, l 0,83,000 62,98,26,000 ~ 15,00,000 0 ] 5,00.000 02 wrr;,:r ~~ B'~. ~ 4,52,42,000 0 4,52,42,00() ~;:;:,;i,:r. 03 ~ ~ 6,31,94,57,000 26,00,000 (),32,20.,57 ,000 ~ 2,00,00,000 0 2,00,00,000 ... 04 . 'Jf. ~it~ 3P-l ;:;:q,:r ~ 23~51,99,000 0 23,51 /)9,000 • ~ 63,09,000 0 63,09,000 ,, "' ◄

~:§'ffil-!ll~ mrq;f, ~ 9 ~ 2008 220 ( 1)

( 1) (2) (3)

~ ~

05 ~ 29,63, 70,000 10,000 29,63 ,80,000 06 fcIB rcrmrr ?r ~,xp:r ~ 10, 78,45,05,000 17,49,000 10, 78,62,54,000 ~ 1,41,00,000 0 1,41,00,000'

• cl1fu1P:li:h

~ 08 ~~om~~ ~ 2, 75,63,03,000 5,45,000 2, 75,68,48,000 ~ 3,00,00,000 0 3,00,00,000 l

09 ~~?f~,xp:r ~ 9,11,55,000 10,000 9,11,65,000

~ 1,10,00,000 0 · 1,10,00,000

10 cH ~ 4,07 ,60,89,000 18,30,00,000 4,25,90,,89,000. ~ 15,28,00,000 0 15,28,00,000

11 ~~m~?r~ ~ 30,59,25,000 25,000 30,-59,50,000

,xp:r_ ~ 75,30,00,000 5,00,000 75,35,00,000

12. ~rcNflT?f~,xp:r ~ 1,51,59,68,000 1,30,82,50,000 2;82,42,18,000 ~ 5,02,50,000 0 5,02,50,000

13 ~ ~ 1,81,93,16,000 4,75,000 1,81,97 ,91,000 ~ 50,25,000 0 50,25,000

14 . ~ ~ ?r ~ ,xp:r~ 1,11;88,64,000 10,000 1,11,88,74,000 15 ·~ ~ 34lll

~~~-

16 ~q-J&f ~ 11,21,27,000 I 20,000 11,21,47,000 ~ 50,10,000 0 50,10,000 ..

17 l-lE;

18 ~ ~ 22,13,22,000 20,000 · 22, 13,42,000 ~ 3,17,50,000 0 3,17,50,000

19 ·~~qfum:~ ~ 3,65,07,15,000 13,80,000 3,65,20,95,000 ~ 18,99,90,000 0 18,99,90,000

3

220 ( 2) ~~l~ll~ ~, ~ 9 ~ 2008

( 1) (2) (3).

~- ~ m

20 ~~~ ~ 2,SO,S5, 71,000 5,00,000 2,50,60, 71,000 ~- 35,84,60,000' 0 35,84,60,000

21 3lfqffi~~fcMPT~ ~ 21, 73,36,000· 0 21, 73,36,000 ~~-

~ 2,24;28,20,000 0 2,24,28,20,000 -1'

22 ;rmlmfff.T~W-fiffifcMllT- ~ 1,53,41,000 0 1,53,41,000 .f.rofiP.T.

,.,

23 ~~fcMPT ~ 1,27,18,67,000 1,10,000 1,27 ,19, 77,000 ~ 2, 76,29,30,000 20,00,000- 2, 76,49,30,000 - 24 ~Rmurffi-~~~ ~ 2,68,43,07,000 3,70,50,000 · 2,72,13,57,000 ~ 5,00, 19,08,000 1,30,000 5,00,20,38,000

25 ~ mq;r fcMT7T ~ ~ 65,64,82,000 50,009 65,65,32,000 ~- ~ 48,87 ,00,000 0 48,87 ,00,000

26 ~fcMPT~~~ ~ 15,14,48,000 0 15,14,48,000

27 ~M8:lT. -~ 10,75,60, 71,000 3,20,000 IO, 75,63,91,000 . ~ '59,40,10,000 0 59,40,10,000

28 ~~~ ~ 16,84,90,000 45,25,000 17 ,30, 15,000 .. 29 ~ lmTfH ~ ~ ~ 95,55,55,000 15,~0,39,000 _l,11,15,94,090 ~ 10,00,00,000 0 10,00.,00,000

ma'am Wlfiur W-fiffi fcMT7T' 30 ~ 3,52,60,54,000 1,03,000 3,52,61,57,000 ~~ft@~. t,ft 6, 78,00,00006,78,00,000

~, ~.fcii a'm B j@.ich)

,.

31 ~ 7,87,86,000 0 7 ,87 ,86,000 fum-ir ~ ~-

32 ~fcMPT~~~ ~ 2S,51,50,000 10,000 25,51,60,000 ~ 2,00,000 0 2,00,000

. 33 • J.t 1fa:1-r,11Rt ~ ~ 5,18,41,95,000 1,00;000 5,18,42,95,000 34 @ITT!'~ ~ . 24, 75,27 ,000 40,000 24, 75,67 ,ooo ~ 2,00,000. 0 2,00,000

.,,.--.

35 ~-~ 1,28,68,000 10,000 1,28,78,000

~ 1,00,000 0 1,00,000

4

~~1~11?,, ~, ~ 9 • 2008 220 ( 3)

(1) (2), (3)

~ ffl ffl 36 ~ ~ 18,73,20,000 10,000 18, 73,30,000 ~ l 0,00,00,000 . 0 10,00,00,000 37 ~ ~ 31,00,00,000 0 31,00,00,000 '--

~ 19,16,00,000 0 19, 16,00,000 ,. /

~

38 ~ rc@ -3WWT cf;f ~m,r q{~ l ,34,00,21,000 0 1,34,00,21,000 5ITTf m qIBf ~ ~-

~ 71 ,87 ,80,000 0- 71,87,80,000 39 ~. ::wrftcfi •om~~ 4,68,15,66,000 50,000 4,68,16,16,000 m:a.-iur ~it~~-

~ l ,83,00,10,000 0 1,83,00, 10,000 ,40 ~ fu'Writ~~ ~ 3,18,30,000 20,000 3,18,50,000 . ~ 38,88,00;000 0 38,88,00,000

41 ~~34<.\1-il-il ~ 17,76,15,87,000. 10,000. l 7, 76, 15,97 ,000 ~ 7,91,34,88,000 10,00,000 7 ,91,44,88,000

42 ~ ~ 34<.\1-JHI it ~

\.

4,00,14,00,000 20,00,000 4,00,34,00,000

~~f;rmur

~~-

43 @

44 ~ma.-n ~ 1,56,08,30,000 70,000 1,56,09,00,000 45 ~~f.mfur

• 47 ~ ma.-n ~ ;;,.rmffi ~ 89,20,45,000 20,000 89,20,65,000 ~R'Wf. ~ 29,97 ,00,000 0 29,97 ,00,000

~-

A9 ~'J\lra~ ~ 30,10,70,000 0 30, 1 o, 70,000 so ~ ~ cfil'-11-<:11.I~ it 1,53,42,000 0 1,53,42,000 ~~-

51 ~~~~ ~ 4,96,80,000 0 4,96,80,000

53 ~·'J\lfu 34'-!t-il-i k11fa ~ 16,46,56,000 0 .16,46, 56,000 ~ ~ ~ ~ ~ 1 s,00,00,000 0 1 s,00,00,000

~--

5

220 ( 4) . ~'!.1i~ll(i; ~' ~ 9. 2008

( I ) (2) (3)

m m ~i1·

54 ~ ~-IT-f Q;cf fua:11 U ~ ~ 23, 75,00,000 0 23, 7 5,00,000 ;;;..r-;r.

·55 ~~~~B~ ~ 2,48,25,02,000 0 2,48,25,02,000 ~- ~ l2,75,00,000 0 12,75,00,000

56 ~ ~ 29,95,80,000. 10,000 29,95,90,000

~ 70,03,000 0 70,03,000

"

57 ~ mmH fcn:rf!T u ~ ~ 55,94,65,000 0 55,94,65,000 fu~if * ~ !ITl't qf{>-1l(jf•ll~--

58 ~~~Q;cf~~-

~ 3,53, 19,65,000 10,00,000 3,53,29,65,000 ' P.:-ffllfmcf~~-

~ 5,00,000 0 5,00,000 59 -~ ~ miftur fuetml fcn:rf!T ~ 1,62 ,00 ,00 ,000 0 1,62,00,00,000 *~~u~iirn

qf{l!t(jf..JI~.

60 ~I qp,ljj(jf..Jl~B~~ ~ 27 ,98,00,000 0 27,98,00,000 64 ~~3q41G-141 ~ 5,65,42,52,000 10,000 5,G'i,42,62,000 ~ 4,07 ,65,61,000 0 4,07 ,65 ,61 ,000

65 . fcmm fcn:rf!T ~ 8,80,30,000 10,000 8,80,40,000 ~ 10,000 0 10.000

66 ~qif~ ~ 38,96,70,000 0 38, 96, 70,000

~ 58,80,000() 58,80,000

67 ~q; Rllfur ffl-:~ ~ 1,61,41,64,000 10,00,000 l ,61,51,64,000 tm ? ''i() ,40' 15 1000 0 2,50,40, 15,000.:

68 ~ ~ 3qljj(jf..JI U2,00,000 0 2,00,000

~ ~qi Rllfur ffl-~. ~ 1,02,08,3~,ooo 0 l ,02,08,31,000 /

69 ~ ~ Q;cf ~ ~- ~ 3,50,55, 70,000 0 3,5o'.5s,7o,ooo ..Jlm~.

71 ~ st1~W1i:fi'l Q;cf ~ stmW1i:fi'l ~ 27 ,62,00,000 0 27 ,62,00,000 75 ~ ffiW-H fcn:rf!T if ~ ~ 54,?0,00,000 0 54 ,50,00,000 ~U~l,ffil qf{-4j(jf..JI~.

76 ~ f.n:rtur fcn:rf!T if ~ ~ 3,00,00,00,000 0 3 ,00,00 ,00,000 ~B~!ITtl ql):ljj(jf..JI~.

6

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,,

• mflt111~ ~. ~ 9 ~ 2008 220 ( 5)

( I ) (2) (3)

-m~ m

77. RJc,5mg< l:MllT ~ ~- ~ 15,00,00,000 0 15,00,00,000 ;;rrfu !$TT ~ W-fim ~ I

~~~gm qf(41-iHI~.

79 ~ mE:Tf fcri:rrrr ff~ ~ 1,70,80,15,000 4,20,000 l, 70,84,35,000 e

80 ~~u;,r~m

~ 53,44,00,000 0 53,44,00,000

• ' 81 ;:pro,.f~

82 ~ ~ 3441-iHI ~ ~ 2,21,40,10,000 .o 2,21,40, i 0,000 ~ ~ ~ lJ;jf ~ 41,27 ,00,000 0 41,27 ,00,000

~m

·33 ~ ~ 3q4'1;jj1J ~ ~ 21,48,85,000 0 21,48,85,000 ~ ;:pro,.f ~

BW!'

~lf-~ 1,27 ,88,55,03,000 14,62,41,60,000 1,42,50,96,63,000

it~ 44,57, 78,97 ,000 6,83,66,68,000 51,41,45,65,000

~~ 1, 72,46,34,00,000 21,46,08 ,28 ,000 1,93,92,42,28,000

~.~9~2008 ~ 305Sfit. 112/21-3:V>ll./v. Tf./08.-'lffia * ~'tlR * ~ 348 * (SfUs (3) *~ii 0~1(~11'?

~ (~2) -m~, 2008 (~os~2008) qi'f ~~~*mf't.lcfiR°it~~fcnm7sflrll t.

iJffif!II~ *~*~'it om .j-Jl<:tlljf!l-t.

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220 (6)

Short title. Issue of Rs. 193!12, 42,28,000 from and

out of the Consoli- dated Fund of the Stale fo1· the Finon- ci al Year 2008-

20!►9.

Appropriation.

No. of Vote

( J)

CHHATTISGARH ACT

(No. 5 CJf 2008)

THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2008 An Act to provide for the withdrawal of certain sums from. and out of the Consoli- dated Fund of the state of Chhattisgarh for the services of the Financfal Year 2008-01).

Be it enacted by the· Chhattisgarh legislature in the Fifty-Nine year of the Rq1uhlic of India as follows :-

I.

2.

3.

This Act may he called the Chhattisgarh Appropriation (No. 2 ) Act, 2008. From and out of the Consolidated Fund of the State of Chhattisgarh there may k paid and applied sums not exceeding those specifiet.l in column (3) of the Sdwduk amount-

. ing in the aggregate to the sums of including the sums those specified in coiumn (3) or the schcdtJlc of the Chhattisgarh Appropriation Act, 2007 Ninteen Thnu\,llld Three Hundred Ninety Two Crores Forty Twu Lakh Twenty Eight Tho11sa11d rupce.s towards defraying the several charges which will come in the course of pay.rncnt during the financial year 2008-2009 in respect ofservices specified in column (2) of the schedule. The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Chhattisgarh.hy this_Act, shall.be appropriated for the services and purposes

• expressed in the Schedule in relation to the said year.

THE SCHEDULE

( See Section 2 and 3) '\

Services and Sums not exceeding -

Purposes Voted by the · Charged on Total Legislative Consolidated

Assembly · Fund

_(2) (3) ~

Rs. Rs. Rs.

Charged Appropriation- ·Revenue 0 12,53,81,70,000 I 2,5\81,70,000 Interest Payments and

Servicing of Debt.

Charged Appropriation- Capital 0 6,83, l0,38,000 6,83, I 0.38.000 Public Debt.·

01 General Administration Revenue 55,87,43,000 7, I 0,83,000 62.98,26,000 Capital 15,00,000 0 15,00,000

02 Other expenditure pertaining Revenue 4,52,4~000 0 4,52;42,000 to General Administration

. Department.

03 Police Revenue 6,31,94,57 ,000 26,00,000 6,32,20,57 ,000 Capital. 2,00,00,000 0 2,00,00,000

..

8

mfl~ll~ ~, ~ 9 ~ 2008 220 (7)

. (1) (2) (3)

Rs. Rs. Rs.

04 Other expenditure pertaining Revenue 23,51,99,000 0 23,51,99,000 to Home Department. Capital 63,09,000 0 63,09;000

05 Jail Revenue 29,63,70,000 10,000 29,63;80,000

06 Expenditure pertaining to Revenue l 0,78,45;05,000 . 17,59,000 1 o, 78,62,54,000

• Finance Department.I 1,41,00,000 0 1,41,00,000 . Capital

07 Expenditure pertaining to Revenue 85,17,73,000 21,53,16,000 l,06,70,89,000 Commercial Tax Depart~ent.

a

08 Land revenue and district Revenue 2,75,63,93,000 5,45,000 2,75,68,48,000 administration. Capital 3,00,00,000 0 3,00,00,000

09 Expenditure •pertaining to Revenue 9,11,55,000 10,000 9,11,65,000 Revenue Department. Capital 1,10,00,000 0 1, l 0,00,000 10 · Forest Revenue 4,07 ,60,89,000 18,30,00,000 4,25,90,89,000 Capital 15,28,00,000 0 15,28,00,000

11 Expenditure pertaining to Revenue 30,59,25,000 25,000 30,59 ,50,000 Commerce and Industry Capital 75,30,00,000 5,00,000 75,35,00,000 Department.

.

12 Expenditure pertaining to Revenue 1,51,59 ,68,000 1,30,82,50,000 . 2,82,42,18,000 Energy Department. Capital 5,02,50,000 0 5,02,50,000 ..

. 13 Agriculture Revenue 1,81,93,16,000 4,75,000 1,81,97;91 ,000 Capital 50,25,000 0 50,25,000

14 Expenditure pertaining to Revenue 1, 11,88,64,000 10,000 I, 11,88,74,000 Animal Husbandry

Department.

15 Financial assistance to three Revenue 34,80,24,000 0 34,80,24,000 tier Panchayati Raj Institu- Capital 14,09,00,000 0 14,09,00,000 tions under Scheduled

• Caste Sub Plan.

16 Expenditure pertaining to Revenue 11,21,27,000 20,000 11,21,47,000 Fisheries Department. Capital 50,10,000 0 50, 10,000

17 Co-operation Revenue· 60,99,55,000 0 60,99,55,000 Capital. 36, 16,92.000 0 36, 16, 92,000

18 Labour Revenue 22, 13,22,000 20,000 22,13,42,000 • Capital 3, 17 ,50,000 0 3, 17,50,000"

19 Puhlic Health and Family Revenue 3,65,07 .15,000 13,80,000 3,65,20,95,000 Welfare. Capita! 18,99,90,000 0 18,99,90,000

20 Public Heallh Engineering Revence. 2,50,55,71,000 5,00,000 2,50,60,71,000 Capital· 35,84,60,000 0 . 35,84,60,000

9

220 (8) ~ffi~11~ ~. ~ 9 ~ 2008

(1) (2) (3) ..

_.,-

Rs. Rs. Rs.

21 Expenditure pertaining to Revenue 21,73,36,000 0 21,73,36,000 Housing and Environment · Capital . 2,24,28,20,000 0 2,24,28,20,000 Department.

J,2 . Urban Administration and Revenue 1,53,41,000 0 1,53,41,000 Development Department-

Urban Bodies. •

23 Water Resources Department Revenue 1,27, 18,67,000 1,10,000 I ,27, 19,77 ,000

I

Capital ·2,76,29,30,000 20,00,000 2,76,49,30,000 ..

24 Public works-roads and Revenue 2,68,43,07,000 3,70,50,000 2, 72, 13,57 ,000 bridges. Capital 5,00,19,08,000 1·,30,000 5,00,20,38,000

25 Expenditure pertaining to Revenue 65,64,82,000 50,000 65,65,32,000 Mineral Resources Depart- Capital 48,87 ,00,000 0 48,87 ,00,000 merit.

26 Expenditure pertaining to Revenue 15,14,48,000 0 15, 14,48,000 Culture Department.

27 School education Revenue 10,75,60,71,000 3,20,000 10,75,63,91,000 Capital 59,40,10,000 0 59,40, I 0,000

.

28 State Legislature Re.venue 16,84,90,000 45,25,000 17,30, 15,000

29 Administration of Justice Revenue 95,55,55,000 15,60.39,000 l,11,15,94,000 and Elections. Capital 1 o,oo,00,000 0 I 0,00,00,000

30 Expenditure pertaining to Revenue 3,52,60;54,000 1,03,000 3,52,61,57 ,000 Panchayat and Rural Capi~l 6,78;00,000 0 6,78,00,000

Development Department.

31 Expenditure pertaining to Revenue 7 ,87 ,86,000 0 7,87,86,000 Planning Economics and

Statistics Department.

32 Expenditure pertaining to Revenue 25,51,50,000 10,000 25,51,60,000

.,

Public Relations Depart- Capital '.2,UU,UUU 0 2,00,000 ment.,

33 Expenditure pertaining to Revenue 5,18,41,95,000 1,00,000 5, 18,42,95,000

..

Tribal Welfare Department. .34 Expenditure pertaining · to Revenue 24,75,27,000 40,000 24,75,67,000 Social Welfare Department. Capital 2,00,000 • 0 2,00,000

35 Expenditure pertaining to Revenue 1 ,28,68,000 10,000 1;28,78,000 Rehabilita~ion Department. Capital 1,00,000 0 1,00,000

36 Transport Revenue 18,73,20,000 10,000 . ·I 8,73,30,000 Capital 1 o,oo,00,000 0 l 0,00,00,000

10

~ffi~ll

( 1 ) (2) (3)

Rs. Rs.Rs. '!-7 Tourism Revenue 31,00,00,000. 0 31.00,00,000 Capital 19, 16,00,000 ·o 19J 6.00,000 3:{ Grant from centre· on the Revenue 1,34,00,21,000 0 1.34,00.21.000 basis of Twelth Finance Capital 71,87,80,000 0 71.87 .80.000 Commi~sinn Recommendation .

39 Expenditure pertaining to Revenue 4,68, 15,66,000 50,000 4.68.16.16.000 FooJ. Civil Supplies and Capital 1,83,00, I 0,000{) l .83,00, 1 ().()00 Consumer Protection

• Dep;,.rt men t.

40 Expenditure pertaining to Revenue 3, 1_8,30,000 . 20,000 · 3.18.50.000 Ayacut Department. Capital 38,88,00,000 0 38.88,00,000

41 Tribal Areas Sub-plan Revenue 17,76, 15,87,000 10,000 17,76, 15.97.000 · Capital 7,91,34,88,000 10,00,000 7, 91.44.88.000

42 Public W6rks relating to Capital 4,00,14,00,000 20.00,000 4,00.34,0(),000 Tribal Areas Sub-Plan-

roads and bridges.

43 Expenditure pertaining to Revenue _ 7 ,61,40,009. 10,000 7,61,50,000 Sports and Youth Welfare Capital 30,00,00,000 0 30.00.00.000 Department.

44 Expenditure pertaining to Revenue 1,56,08,30,000 70,000 1,56,09,00,000

"Higher Education Depart- ment.

45 Minor Irrigation Works · Revenue- 29,51, 16,000 0 29.51.16.000 Capital 1,79,50,00,000 0 1.79.50.00.000

46 Expcndilllff', pertaining to Revenue 8, 13,00,000 0 8, 13,00,000 Science and Technology

/

Department.I

47 Man-Power Planning and Revenue 89,20,45,000 20,000 89.20.65.000 Technical Education Capital 29,97,00,000() 29,97.00,000 Department.

..

49 Expenditure pertaining to Revenue 30, I 0,70,000() 30.10,70.000 Scheduled Caste Welfare.

50 Expenditure pertaining Lo Revenue 1,53,42,000 0 1.5:(42,000

20 Point fmplementation Department.

51 Expenditure pertaining to Revenue 4,96,80,000 0 4,96,80.000 Religious Trusts and

Endowments Department.

)

11

220 (10) ~fih-111~ m, ~ 9 3lW 200s ( l ) .(2)·

53 Financial· assistance to Urban bodies · under Scheduled Caste Sub Plan.

54

55

56

57

58

59

Expenditure pertaining to Agricultural Research and Education.

Expenditure pertaining to Women and Cl:ild Welfare. Rural Industries

Exter_nally aided Projects pertaining lo Water Resour- ces Department.

.

Expenditure on Relief on account of Natural Calami- ties and Scarcity. Externally aided Projects pertaining to Panchayat and· Rural Development

• Departi11ent. 60 · Expenditure pertaining to · District plan schemes.

64 Schedulc.d Caste Suh Plan

65 Aviation Department

,. . .

Reven!Je Capital Revenue Revenue Capital · Revenue Capital Capital Revenue Capital Revenue Capital Revenue Capital Revenue Capital

66 Welfari> nf Backward Classes Revenue Capital

67 Public Works-Iluildings Revenue

68 Public works relating to Tribal Areas Sub-Plan- Buildings.

Capital

Revenue

Capital

Rs.

16,46,56,000

15 ,00,00,000

23,75,00,000

2,48,25,02,000

. 12,75,00,000

29,95,80,000

70,03,000

55,94,65,000 .

3,53, 19,65,000

5,00,000

.

l ,62;00,00,000

27 ,98,00,000

5,65,42,52,000

4,07 ,65,61,000

8,80,30,000

10,000

38,96,70,000

)~.80,000 _ l ,61,41,64,00O.

2,50,40, 15,000

2,00,000

1,02,08,31,000

69 Expenditure pertaining to ·. Revenue 3;50,55,70,000 Urban Administration and

Development Department-

Urban Welfare.

71 · Infori11ation Technology

arid Biotechnology.

Revenue 27 ,62,00,000

/

(3)

Rs,

0

0

0

0

0

10,000

0

0

10,00,000

0

0

0

10,000

0

I0,000

0

·()

0

10,00,000

0

()

0

0

0

Rs.

16,46,56,000

15.00,00.000

23,75,00.000

2A8,2s,02:ooo ! 2,75,00,000

29, 95, 90,000

70,()3,000

55.94,65,000

3,53,29,65,000

5,00,000

] ,62,00,00,000

27 ,98,00,000

· 5,65,42,62,000

4,07,65,61,000

8,80,4(\000

10,000

38, 96, 70,000

58.80,000

! .(i 1.51,64.000 2.'i0,40, 15.()0()

2,00,000

1.02.08,31,000

~.50,55,70,000

27 ,62 .00,000

..

12

mfl~11~ ~. fe:;rtq; 9 ~ ·20os 220 ( 11)

(1) (2) (3)

Rs. Rs. Rs.

75 NABARD aided Projects Capital 54,50,00,000 0 54,50,00,000 pertaining to Water Resour-

ces Department.

76 Externally aided Projects Capital 3,00,00,00,000 0 3,00,00,00,000 pertaining to, Public Works

. Department.

• 77 .Externally aided Projects Revenue .15,00,00,000 0 15,00,00,000 pertai'ning to Development

of Tribal areas in Bilaspur

• Division .

79 Expenditure pertaining to Revenue 1,70,80,15,000 4,20,000 1,70,84,35,000 Medical Education Depart- Capital 27 ,50,00,000 0 27 ,50,00,000 · ment.

80 Financial assistance to Three Revenue 6,71,74,27,000 0 6,71,74,27,000 tier Panchayati Raj institu- Capital 53,44,00,000 0 53,44,00,000 tions.

81 Financial assistance to Urban Revenue 5,02,89,30,000 10,00,00,000 5, 12,89,30,000 bodies. Capital 15,00,00,000 0 15,00,00,000

82 Financial assistance to Three Revenue 2,21,40, 10,000 0 2,21,40, 10,000 tier Panchayati Raj Institu- Capital 41,27 ,00,000 0 41,27 ,00,000 tions under the tribal area

sub-plan.

83 Financial assistance to urban Revenue 21,48,85,000 0 21,48,85,000 bodies under the tribal area

sub-plan.

Total Revenue 1,27 ,88,55,03,000 14,62,41,60,000 1,42,50,96,63,000 Capital 44,57, 78,97 ,000 6,83,66,68,000 51,41,45,65,000 . Grand Total 1,72,46,34,00,000. 21;46,08,28,000 1,93,92,42,28,000 ~. ~~mFI mqm, ~~~ ~~. <1'5\-li~•li& "~ ~11ffl'a-2008. I

13

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14

SECTIONS