Arunachal Pradesh act 012 of 2021 : The Arunachal Pradesh ( Re-organisation of Districts) (Amendemnt) Act, 2021

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The Arunachal mI;radesh Gazette EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 213, Vol. XXVIIl, Naharlagun, Wednesday, October 13, 2021, Asvina 21, 1943 (Saka)

GOVERNMENT OF ARUNACHAL PRADESH LAW, LEGISLATIVE AND JUSTICE DEPARTMENT

CIVIL SECRETARIAT ITANAGAR

NOTIFICATION

The 12th October, 2021

No. Law/Legn-19/2021.—The following Actof the Arunachal Pradesh Legislative Assem bly Wwhich was passed in the Seventh Session of the Seventh Legislative Assembly and received the assent of the Governor of Arunachal Pradesh is hereby published for general information.

(Received the assent of the Governor on 6th October, 2021)

THE ARUNACHAL PRADESH (RE-ORGANISATION OF DISTRICTS) (AMENDMENT) ACT, 2021

(ACT NO. 12 OF 2021)

An

Act

further to amend the Arunachal Pradesh (Re-organisation of Districts) Act,1980 (Act No. 3 of 1980).

BE it enacted by the Legislative Assembly of Arunachal Pradesh in the Seventy-Second Year of the Republic of India as follows,-

1. (1) This Act may be called the Arunachal Pradesh (Re-Organisation of Short title and Districts) (Amendment) Act, 2021. commence-

(2) Itshall come into force at once. ment.

2. In the sub-section (2) of section 2 of the Arunachal Pradesh Amendment (Re-organisation of Districts) (Amendment) Act, 2013, (Act No. 2 of of sub-section 2014), by which sub-section (4A) was inserted in section 4 of the (4A)of Arunachal Pradesh (Re-organisation of Districts) Act, 1980 (ActNo. 3of gection 2. 1980), (Principal Act), for the words “with district headquarter at Jamin®

appearing in last para of the sentence, the words * with district

headquarter at Palin” shall be substituted.

3. Insub-section (2) of the section 4 of the 2013 Act, by which sub-section Amendment

(2B) was inserted, in section 6 of the Principal Act, the entry, “(iv) Upper sub-section

Lekang” shall be deleted. (2B).

Onit Panyang, IAS Commissioner to the

Government of Arunachal Pradesh,

Itanagar.

Published and printed by Directorate of Printing, Naharlagun-393/2021-DoP-250+Secy. (LA)-50+Commr. (Law)- 100+Commr./Secy.(DA)-100-10-2021.

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