Manipur act 015 of 2021 : The Manipur Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2021

Department
  • Law and Legislative Affairs Department
Ministry
  • Ministry of Govt of Maharashtra
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GOVERNMENT OF MANIPUR

SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT

N O T I F I C AT I O N

Imphal, March 4, 2021

MANIPUR GAZETTE

E X T R A O R D I N A R Y

PUBLISHED BY AUTHORITY

No. 429 Imphal, Wednesday, March 10, 2021 (Phalguna 19, 1942)

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NUNGSHITOMBI ATHOKPAM,

Secretary (Law), Government of Manipur.

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Printed at the Directorate of Printing & Stationery, Government of Manipur/250-C/10-03-2021.

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