Manipur act 010 of 2021 : The Court Fees (Manipur Amendment) Act, 2021

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  • Law and Legislative Affairs Department
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MANIPUR GAZETTE

E X T R A O R D I N A R Y

PUBLISHED BY AUTHORITY

No. 423 Imphal, Wednesday, March 10, 2021 (Phalguna 19, 1942)

GOVERNMENT OF MANIPUR

SECRETARIAT : LAW & LEGISLATIVE AFFAIRS DEPARTMENT

N O T I F I C A T I O N

Imphal, March 4, 2021

1

NUNGSHITOMBI ATHOKPAM,

Secretary (Law), Government of Manipur.

2

SECTIONS