Bihar act 016 of 2020 : The FACTORIES ( BIHAR AMENDMENT) ACT, 2020

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ॢबहर गजट [सधरण [क ॢबहर सरकर हर क०शत 2 कॢमZक 142 श  (स पटन ) पटन ब१धवर 18 नव बर 2020 fof/k foHkkx

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vf/klwpuk

18 uoEcj 2020

laŒ ,y0th0&01&09@2020@6332@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jk"Vªifr fnukad 20 vDrwcj 2020 dks vuqefr ns pqds gSa] blds }kjk loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]

ljdkj ds lfpo A

1

[सधरण 18 नव बर 2020 ¼fcgkj vf/kfu;e 16] 2020½ dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 ¼dkj[kkuk vf/kfu;e] 1948 dks la'kksf/kr djus gsrq vf/kfu;e½ izLrkouk A& pw¡fd orZeku esa dksfoM&19 ok;jl egkekjh ds izdksi us fcgkj jkT; esa vkS|ksfxd fØ;kdykiksa ,oa vkfFkZd xfrfof/k;ksa dh xfr dks de fd;k gS ,oa vkS|ksfxd fØ;kdykiksa rFkk vkfFkZd xfrfof/k;ksa dks xfr nsus gsrq izns'k esa u;s vkS|ksfxd fuos'k ds volj iSnk djus dh vko';drk gS;

vkSj] pw¡fd fcgkj jkT;iky dk lek/kku gks x;k gS fd ,slh ifjfLFkfr;k¡ fo|eku gS] ftuds dkj.k Je vf/kfu;eksa esa la'kks/ku djus ds fy, rqjar dkjZokbZ djuk vko';d gks x;k gS;

blfy,] Hkkjr x.kjkT; ds 71osa o"kZ eas fcgkj jkT; fo/kkueaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gksA

1- laf{kIr uke] foLrkj vkSj izkjaHkA&

¼1) bl vf/kfu;e dks dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 dgk tk;sxkA ¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA

(3) ;g rqjar izòr̀ gksxkA

2- dkj[kkuk vf/kfu;e] 1948 esa la'kks/kuA& ¼1½ dkj[kkuk vf/kfu;e] 1948 ds /kkjk&2 ds [k.M ¼M½ dks fuEu:is.k izfrLFkkfir fd;k tk,xkA

(i) mi/kkjk (i) esa 'kCn **nl** dks 'kCn **chl** ls izfrLFkkfir fd;k tk,xk vkSj

(ii) mi/kkjk (ii) esa 'kCn **chl** dks 'kCn **pkyhl** ls izfrLFkkfir fd;k tk,xkA ¼2½ dkj[kkuk vf/kfu;e] 1948 ds /kkjk&5 ds i'pkr fuEufyf[kr /kkjk vr%LFkkfir dh tk,xhA& ^^5&¼d½ ¼yksdfgr esa u;s dkj[kkuksa dks NwV nsus dh 'kfDr½& tgkWa fd jkT; ljdkj dks lek/kku gks tkrk gS fd vf/kd vkfFkZd xfrfof/k;kWa o jkstxkj ds voljksa ds l`tu ds fy, yksdfgr esa ;g vko';d gS] rks og jkti= esa vf/klwpuk }kjk ,sls fdlh u;s dkj[kkus ;k fdlh oxZ ;k izdkj ds u;s dkj[kkuksa] tks LFkkfir gq, gSa ,oa O;kolkf;d mRiknu vkjaHk gqvk gS] dks ,slh 'kÙkksZa ds v/;k/khu] tSlh og mfpr le>s] bl vf/kfu;e ds lHkh ;k fdUgha mica/kksa ls O;kolkf;d mRiknu vkjaHk gksus ds fnukad ls ,d gtkj fnuksa dh vof/k ds fy, NwV ns ldsxh**A Li"Vhdj.k%& bl /kkjk ds iz;kstuksa ds fy,] u;s dkj[kkusa ;k fdlh oxZ ;k izdkj ds u;s dkj[kkuksa ls ;g vfHkiszr gS fd ,slk u;k dkj[kkuk ;k fdlh oxZ ;k fdlh izdkj ds u;s dkj[kkus] tks LFkkfir gq, gksa ,oa ftuesa dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 ds ykxw gksus ls ,d gtkj fnol dh vof/k esa O;kolkf;d mRiknu izkjaHk fd;k x;k gksA

¼3½ dkj[kkuk vf/kfu;e] 1948 dh /kkjk&85 dh mi/kkjk&1 ds [k.M ¼i½ esa 'kCn **nl** dks 'kCn **chl** ls ,oa 'kCn **chl** dks 'kCn **pkyhl** ls izfrLFkkfir fd;k tk,xkA

3- fof/kekU;dj.k A& vf/kfu;e dh bl /kkjk &2 ds [kaM ¼M½] /kkjk&5 ,oa /kkjk& 85 dh mi /kkjk&-1 dsa [kaM (i) esa la'kks/ku gksrs gq, Hkh] blds iwoZ esa fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fof/kekU; :i ls fd;k x;k ;k dh xbZ le>h tk,xh vkSj vf/kfu;e dh /kkjk &2 ds [kaM ¼M½] /kkjk&5 ,oa /kkjk& 85 dh mi /kkjk&-1 ds [kaM (i) ds la'kks/ku ds vk/kkj ij iz'uxr ugha fd;k tk,xk ;k dh tk,xhA

4- fujlu ,oa O;ko`fÙk A&

(i) dkj[kkuk ¼fcgkj la'kks/ku½ v/;kns'k] 2020 ¼fcgkj v/;kns'k la[;k&08] 2020½ blds }kjk fujflr fd;k tkrk gSA

(ii) ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k x;k dksbZ dk;Z ;k dh x;h dksbZ dkjZokbZ bl vf/kfu;e }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd;k x;k] ;k dh x;h le>h tk,xh] ekuks ;g vf/kfu;e ml fnu izo`r Fkk] ftl fnu ,slk dk;Z fd;k x;k Fkk] ,slh dkjZokbZ dh x;h FkhA

fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]

ljdkj ds lfpo A

2

[सधरण 18 नव बर 2020

18 uoEcj 2020

laŒ ,y0th0&01&09@2020@6333@yst—fc g kj fo/kk u eaMy } kjk ; F kk i kf jr vkSj e g ke fg e jk "Vªi fr } kj k f nukad 2 0 vD rwc j 2 0 20 d ks vuqe r dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 d k f uE ufy f[kr vax zsth v uqok n f cg k j jkT ;i k y ds i zk f /kd kj ls b ld s } kj k i zd kf'k r fd ;k tkrk gS] f tl s Hk kjrh ; laf o/ kku ds vuqPNsn &3 4 8 d s [kaM ¼ 3 ½ d s v /kh u mD r vf /kf u;e d k vax zsth Hk k" kk esa izkf /kd `r i kB le >k tk; sx k A

fcgkj&jkT;iky ds vkns'k ls] ihŒlhŒpkS/kjh]

ljdkj ds lfpoA

(BIHAR ACT 16, 2020)

THE FACTORIES ( BIHAR AMENDMENT) ACT, 2020

(An Act further to amend the Factories Act, 1948)

Whereas, the Covid-19 pandemic has deteriorated the Industrial and Economic activities in the State of Bihar and for providing impetus to the Industrial and Economic activities in the State, it is important to provide new opportunities for Industrial investment in the State; And whereas, the Governor is satisfied that circumstances exist which render it necessary for him to take immediate action;

Be it enacted by the Legislature of the State of Bihar in the Seventy First year of the Republic of India as follows :-

1. Short title,extent and commencement.—

(1) This Act may be called the Factories (Bihar Amendment) Act, 2020.

(2) It shall extent to the whole of the State of Bihar.

(3) It shall come into force at once.

2. Amendment of the factories act, 1948 .—

(1) In the Factories Act, 1948, in section 2, in clause(m) will be substituted as follows

(i) in sub-clause (i), for the word "ten", the word "twenty" shall be substituted;and

(ii) in sub-clause (ii), for the word "twenty", the word "forty" shall be substituted.

(2) In the Factories act, 1948, in section 5, the following section shall be iserted namely:-

"5-A (Power to exempt new factories in public interest)- Where the State Government is satisifed in the public interest that it is neccessary to create more economic activites and employment opportunities, it may, by notification in the official Gazette, exempt, subject to such conditions as it may think fit, any new factory or class or description of news factories which are established and whose commercial production start, from all or any of the provisions of this Act for a period of one thousand days from the date on which such commercial production start."

Explanation.— For the purpose of this section the expression"New Factory or class or descripition of new factories" means such factory or class or description of facotries which are established and whose commercial production start within a period of one thousand days after the commencement of the Factories (Bihar Amendment) Act, 2020.

(3) In the Factories Act, 1948, in the Clause (i) of sub section 1 of Section-85 of the Act, for the word "ten", the word "twenty"and for the word "twenty", the word

"forty" shall be substituted.

3. Validation.—Notwithstanding amendment in Clause (m) of section 2, section 5 and in the Clause (i) of sub section-1 of Section-85 of the Act, anything done and decision and action taken

3

[सधरण 18 नव बर 2020

prior to it shall be deemed to have been validly done or taken and shall not be questioned on the ground of amendment of Clause (m) of section 2, section 5 and in the Clause (i) of sub section-1 of Section-85 of the Act.

4. Repeal and Savings.—

(i) The Factories (Bihar Amendment) Ordinance, 2020. (Bihar Ordinance No-08- 2020) is hereby repealed.

(ii) Notwithstanding such repeal, any thing done or any action taken in exercise of any power conferred by or under the said ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act were in force on the days on which such thing was done or action taken. By Order of the Governor of Bihar,

P.C.Choudhary,

Secretary to the Government.

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[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 896%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

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