act 016 of 1987 : Goa, Daman and Diu Mining Concessions etc. Act, 1987

Goa, Daman and Diu Mining Concessions etc. Act, 1987

ACTNO. 16 OF 1987
05 November, 1988
An Act to provide for the abolition of the mining concessions in operation in the Union Territory of Goa, Daman and Diu and specified in the First and Second Schedules, and for the declaration of such mining concessions as mining leases under the Mines and Minerals (Regulation and Development) Act, 1957, with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto

Whereas certain mining concessions have been granted in perpetuity under the former Portuguese Mining Laws (Decree of 20th day of September, 1906) in the territories now included in the Union Territory of Goa, Daman and Diu by the former Portuguese Government and by the Government of Goa, Daman and Diu;

And whereas the aforesaid mining laws have ceased to be in force and doubts have been expressed as to whether such mining concessions are mining leases within the meaning of the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);

And whereas it is expedient in the public interest to abolish such mining concessions and declare them as mining leases under the aforesaid Act for the purpose of making the provisions of that Act applicable to the mines to which such concessions relate with a view to the regulation of such mines and for the development of minerals under the control of the Union so as to subserve the common good;

Be it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows:

Chapter I

PRELIMINARY

Section 1. Short title

This Act may be called the Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987.

Section 2. Definitions

In this Act, unless the context otherwise requires,

(a) appointed day means the 20th day of December, 1961;

(b) Commissioner means the Commissioner of Payments appointed under Section 8;

(c) concession holder means a person who has been granted a mining concession;

(d) date of assent means the date on which the assent is given by the President to this Act;

(e) Goa, Daman and Diu means the Union Territory of Goa, Daman and Diu;

(f) Mines and Minerals Act means the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);

(g) mining concession means a mining concession granted under the Portuguese Colonial Mining Laws, 1906 (Decree of 20th September, 1906);

(h) notification means a notification published in the Official Gazette;

(i) prescribed means prescribed by rules under this Act;

(j) specified date means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;

(k) words and expressions used and not defined, but defined in the Mines Act, 1952 (35 of 1952) or the Mines and Minerals Act, shall have the meanings, respectively, assigned to them in those Acts.

Section 3. Act override all other enactments, etc

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.

Chapter II

ABOLITION OF MINING CONCESSIONS AND DECLARATION AS MINING LEASES UNDER THE MINES AND MINERALS ACT

Section 4. Abolition, etc., of mining concessions

(1) Every mining concession specified in the First Schedule shall, on and from the appointed day, be deemed to have been abolished, and shall, without effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(2) Every mining concession specified in the Second Schedule shall, on and from the day next after the date of grant of the said concession and specified in the corresponding entry in the eighth column of the said Schedule, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(3) If, after the date of assent, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been any error, omission or misdescription in relation to the particulars of any mining concession or the name and residence of any concession holder specified in the First or the Second Schedule, it may, by notification, correct such error, omission or misdescription, and on the issue of such notification, the First or the Second Schedule, as the case may be, shall be deemed to have been amended accordingly.

Section 5. General effect of declaring the mining concessions to be mining leases

(1) Where a mining concession has been deemed to be a mining lease under Section 4, the concession holder shall, on and from the day mentioned in that section, be deemed to have become the holder of such mining lease under the Mines and Minerals Act in relation to the mine to which the mining concession relates, subject to the condition that the period of such lease shall, notwithstanding anything contained in that Act, extend up to a period of six months from the date of assent.

(2) On the expiry of the period of any mining lease under sub-section (1), it may, if so desired by the holder of such lease and on an application being made by him accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, be renewed on such terms and conditions, and up to the maximum period, for which such lease can be renewed under the provisions of that Act and the rules made there under.

Chapter III

PAYMENT OF AMOUNTS

Section 6. Payments or amounts to concession holders

Every concession holder specified in the second column of the First and the Second Schedules shall be given by the Central Government, in cash, and in the manner specified in Chapter IV for the abolition of the mining concession held by him, and declaring it as a mining lease, under Section 4, an amount equal to the amount specified against him in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be.

Section 7. Payment of further amount

(1) There shall also be given by the Central Government, in cash, to every concession holder specified in the second column of the First and the Second Schedules, simple interest at the rate of four per cent. per annum on the amount specified against such concession holder in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be, for the period commencing on the date of assent and ending on the date of payment of such amount to the Commissioner.

(2) The amount referred to in sub-section (1) shall be addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.

Chapter IV

COMMISSIONER OF PAYMENT

Section 8. Commissioner of Payments to be appointed

(1) For the purpose of disbursing the amounts payable to the concession holders under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.

(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by him under this Act and different persons may be authorised to exercise different powers.

(3) Any person authorised by the Commissioner to exercise any of the powers exercisable by the Commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act and not by way of authorisation.

(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.

Section 9. Payment by the Central Government to the Commissioner

(1) The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner, for payment to the concession holders, a sum equal to the sum specified against the mining concessions in the First and the Second Schedules, together with the amount of interest referred to in Section 7.

(2) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account and the said deposit account shall be operated by the Commissioner.

(3) Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.

(4) Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall enure to the benefit of the concession holders.

Section 10. Claims to be made to the Commissioner

(1) Every concession holder, having a claim for the payment of the amount referred to in Section 6, shall prefer such claim before the Commissioner within thirty days from the specified date:

Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days, but not thereafter.

(2) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim.

(3) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of any daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.

(4) Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.

(5) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the concession holder, a reasonable opportunity of being heard, by order in writing admit or reject the claim in whole or in part.

(6) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions, including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908 (5 of 1908), while trying a suit in respect of the following matters, namely:

(a) the summoning and enforcing the attendance of any witness and examining him on oath

(b) the discovery and production of any document or other material object producible as evidence;

(c) the reception of evidence on affidavits;

(d) the issuing of any commission for the examination of any witnesses.

(7) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of Sections 193 and 228 of the Indian Penal Code (46 of 1860) and the Commissioner shall be deemed to be a civil court for the purposes of Section 195 and Chapter XXVI of the Code of Criminal Procedure, 1973 (42 of 1974).

(8) A claimant, who is dissatisfied with the decision of the Commissioner, may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the relevant mine is situated.

Section 11. Liability of Central Government to end on payment of claim

After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and, on such payment, the liability of the Central Government in respect of such claim shall stand discharged.

Section 12. Disputes how to be dealt with

In the event of there being a doubt or dispute as to the right of a person to receive the whole or any part of the amount referred to in Section 6 or Section 7, the Commissioner shall refer the matter to the court for a decision, and shall make the disbursement in accordance with the decision of the court.

Explanation. In this section court , in relation to a mining concession, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the mines relating to such concession is situated.

Section 13. Undisbursed or unclaimed amount to be deposited to the general revenue account

Any money paid to the Commissioner which remains undisbursed or unclaimed after such payment for a period of three years shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money transferred may be preferred to the Central Government by the concession holder entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for the payment of the claim being treated as an order for the refund of revenue.

Chapter V

MISCELLANEOUS

Section 14. Amendment of Act 67 of 1957

1[Repealed]

Section 15. Penalties

Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.

Section 16. Offences by companies

(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:

Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.

(2) Notwithstanding anything contained in sub-section (1), where and offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.

Explanation. For the purposes of this section,

(a) company means any body corporate and includes a firm or other association of individuals; and

(b) director , in relation to a firm, means a partner in the firm.

Section 17. Protection of action taken in good faith

(1) No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government, or any person authorised by that Government for anything which is in good faith done or intended to be done under this Act.

(2) No suit or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government or any person authorised by that Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.

Section 18. Delegation of powers

(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the powers conferred by Sections 20 and 21, may also be exercised by such person or persons as may be specified in the notification.

(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.

Section 19. Declaration as to the policy of the State

It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of Article 39 of the Constitution.

Explanation. In this section, State has the same meaning as in Article 12 of the Constitution.

Section 20. Power to make rules

(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.

(2) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both House agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

Section 21. Power to remove difficulties

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:

Provided that no such order shall be made after the expiry of a period of two years from the date of assent.

Section 22. Validation

(1) Notwithstanding anything contained in any other law for the time being in force or any judgment, decree or order of any court, tribunal or other authority,

(a) every concession holder shall, for the period commencing on and from the date when his mining concession had been declared to be a mining lease and ending with the date of expiry of the period of his lease under the provisions of this Act (hereafter in this section referred to as the said period), be liable to pay the dead rent or, as the case may be, royalty, due in respect of such lease under the provisions of the Mines and Minerals Act and the rules made thereunder, and such amount shall, save as otherwise provided in this section, be recoverable from him;

(b) any amount paid by the concession holder for the said period, either as a fixed tax or as a proportional tax, or both, or as a royalty under protest shall be deemed to have been dead rent or, as the case may be, royalty, paid in accordance with law and such amounts shall not be liable to be refunded; and

(c) due credit of all such amounts paid by a concession holder under clause (b) shall be given to him in determining the dead rent or, as the case may be, royalty payable by him under clause (a),

as if this Act and the Mines and Minerals Act and the rules made thereunder had been in force at all material times, and accordingly

(i) no suit or other proceeding shall be instituted, maintained or continued in any court or other authority against the Government or any person or authority whatsoever for the refund of any amounts paid by a concession holder under clause (b); and

(ii) no court shall enforce any decree or order directing the refund of any amounts so paid,

on the ground that the mining concession is not a mining lease.

(2) Fr the removal of doubts, it is hereby declared that nothing in sub-section (1) shall be construed as preventing any person,

(a) from questioning, in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, the assessment of any dead rent or royalty for the said period; or

(b) from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him under the Mines and Minerals Act and the rules made thereunder.

FIRST SCHEDULE

[See Sections 4(1), 6, 7 and 9(1)]

DETAILS OF MINING CONCESSION ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM THE APPOINTED DAY

Sl.

Name of the concession

Denomination

Nature

Situation

Number

Amount

No.

holder and his residence

of the mine

Village

Taluka

and date of title

(in Rs.)

1

2

3

4

5

6

7

8

1.

Maria Severina Fernandes ora Camilo Agostinho Elias Fernandes, of Aldona (cabesacasal).

Anvalitembo

Fe/Mang

Vadem

Sanguem

2 of 30-1-1929

14,300

2.

Domingos Jose Fernandes, of Aldona.

Paicatembo

Ditto

Netorlim

Ditto

1 of 26-8-1931

13,900

3.

Naria Alice Sodder Pereira, of Vasco da Gama.

Aili Vagurbem

Ditto

Sancordem

Ditto

1 of 4-4-1937

14,300

4.

Timblo Irmaos Ltda, of Margao.

Bandodongor Cumbiadongor

Ditto

Verlem

Ditto

1 of 19-3-1941

9,300

5.

Xeo Abdul Kadat, of Sanguem.

Cudoitembo

Ditto

Bati

Ditto

3 of 19-3-1941

7,900

6.

Maria Seani Rephael, of Curchorem.

Amvandongor

Ditto

Curpem

Ditto

5 of 19-3-1941

12,500

7.

Maria Seani Rephael, of Curchorem.

Nidgulamoll dongor

Iron

Calem

Ditto

6 of 19-3-1941

11,900

8.

Empresa Minero Comercila, of Goa.

Choriacho tembo dongor

Ditto

Bimbol of Calem

Ditto

7 of 19-3-1941

13,900

9.

Gangadhar N. Agarwal, of Margao.

Huldool dongor

Ditto

Ditto

Ditto

8 of 19-3-1941

14,300

10.

Companhia Nacional Agency, of Ponda.

Mollo or Moroda

Fe/Mang

Darbandora

Ditto

9 of 19-3-1941

14,300

11.

Rajarama Naraina X Bandecar, of Vasco da Gama.

Nundem deulavoril dongor

Ditto

Nundem

Ditto

10 of 20-8-1941

14,200

12.

Comphania Mineira Dempo and Souza Ltda, of Goa.

Lamgao

Iron

Lamgao

Bicholim

11 of 20-8-1941

14,300

13.

Comphania Mineira Dempo and Souza Ltda, of Goa.

Vagachiper

Ditto

Bicholim

Ditto

12 of 20-8-1941

14,300

14.

Comphania Mineira Demo and Souza Ltda, of Goa.

Gaotoor

Iron

Bordem

Bicholim

13 of 20-8-1941

14,300

15.

Comphania Mineira Dempo and Souza Ltda, of Goa.

Toticho mor dongor

Ditto

Mulgao

Ditto

14 of 20-8-1941

14,300

16.

Comphania Mineira Dempo and Souza Ltda, of Goa.

Mandurbaga

Ditto

Ditto

Ditto

15 of 20-8-1941

14,300

17.

Firm Elesbao Pereira and Sons Ltda, of Mormugao.

Padepanos

Fe/Mang

Sancordem

Sanguem

17 of 22-10-1941

2,900

18.

Kurnool M.V. Maneer, of Bellery.

Vaguem

Ditto

Melauli

Satari

1 of 8-7-1942

14,400

19.

Hiri Bombo Gaunco, of Margao.

Santana tembo

Ditto

Vichundrem

Sanguem

1 of 6-10-1947

2,900

20.

Companhia Nacional Agency, of Penda.

Gonoxirem

Ditto

Verlem

Ditto

2 of 24-4-1949

13,400

21.

Firm S. Kantilal And Cia. Lta, of Margao.

Shirgal Muddi

Ditto

Saluli

Ditto

3 of 13-6-1949

14,300

22.

Shri Rajaram N.X. Bandekar, of Vasco.

Monte de Sirigao

Iron

Sirigao

Bicholim

4 of 17-6-1949

14,300

23.

Firm Chowgule and Cia. Ltd., of Marmagao.

Cudplegaicho Guer-Dongor

Ditto

Ditto

Ditto

5 of 8-7-1949

14,300

24.

Hiralal Khodidas, of Goa.

Gogoro or Gulcan Dongor

Fe/Mang

Colomba

Sanguem

6 of 11-7-1949

10,100

25.

Lidia Belinda Simoes, of Goa.

Vagatto

Ditto

Ditto

Ditto

7 of 5-8-1949

9,900

26.

Bascora Seguna Corpo, of Vasco.

Cuncdacho Gholl

Ditto

Gudnem

Bicholim

8 of 12-8-1949

14,000

27.

Sociedade Mineira Goesa, of Panaji.

Macarxendo and Mauling-todcho Dongor

Ditto

Maulinguem

Ditto

9 of 23-9-1949

13,300

28.

Sociedade Mineira Goesa, of Panaji.

Chireachea Ambeacodil Dongurli and Cantonachi tembo

Ditto

Ditto

Ditto

10 of 23-9-1949

11,300

29.

Gurudas Timblo, of Margao.

Gogolatembo

Ditto

Malcornem

Quepem

11 of 4-11-1949

9,400

30.

Firm chowgule and Cia. Ltd., of Marmagao.

Goigonem

Iron

Mahem

Bicholim

13 of 18-11-1949

10,400

31.

Eurico da Silva Ataidee T. De Noronha, of Maem.

Orpale Anturlichem, etc.

Fe/Mang

Ditto

Ditto

14 of 18-11-1949

13,800

32.

Firm S. Kantilal and Cia. Ltd., of Margao.

Molhadvona, Concramoli

Iron

Sancordem

Sanguem

16 of 23-12-1949

12,200

33.

Atmarama X. Poi Palondicar, of Margao.

Hunantlo Dongor

Fe/Mang

Colomba

Ditto

17 of 23-12-1949

6,400

34.

Aleixo Caetano Cardoso, of Raia.

Sem denom. esp.

Ditto

Navelim

Ditto

1 of 13-1-1950

3,200

35.

Gopinata Sinai Garco, of S. Lourenco.

Arembata

Ditto

Aturli

Bicholim

3 of 13-1-1950

3,000

36.

Firm Chowgule and Cia. Ltd., of Marmagao.

Govala

Ditto

Gautona

Ditto

4 of 13-1-1950

7,300

37.

Firm S. Kantilal and Cia. Ltd., of Margao.

Paicatembo

Ditto

Villiena

Sanguem

5 of 23-1-1950

10,400

38.

Quiteria Maria Gonsalves Noronha.

Godhodo

Ditto

Colomba

Ditto

6 of 27-1-1950

5,600

39.

Firm V.S. Dempo and Cia. Ltd., of Goa.

Culnavoril Sodo

Ditto

Dudal

Ditto

7 of 30-1-1950

5,600

40.

Rajaram Rangaji Poinguincar, of Ponguinim.

Chirabande Vali

Ditto

Patiem

Ditto

8 of 24-2-1950

11,800

41.

Mahamed Osman Muhamed Hashan of Margao.

Cuditembo

Ditto

Curpem

Ditto

10 of 24-2-1950

8,900

42.

Firm Damodar Mangalji and Cia. Ltd., of Goa.

Costimol

Ditto

Costi

Ditto

11 of 24-2-1950

4,900

43.

Xec Abdul Kadar, of Sanguem.

Usqui Mordi

Ditto

Netorlim

Ditto

12 of 27-2-1950

14,300

44.

Xec Abdul Kadar, of Sanguem.

Chinchigalchi Calmati

Ditto

Tudou

Ditto

13 of 27-2-1950

14,200

45.

Firm Metha and Cia. Ltd., of Vasco da Gama.

Tilo dongor, etc.

Ditto

Curdi

Ditto

14- of 27-2-1950

4,900

46.

Roguvir Naraina Lotlecar, of Margao.

Bandadongor

Ditto

Verlem

Ditto

15 of 13-3-1950

10,100

47.

Roguvir Naraina Lotlecar, of Margao.

Bonquidongor or Bonquitembo

Ditto

Ditto

Ditto

16 of 13-3-1950

8,100

48.

Gurudas Timblo, of Margao.

Ondea Cail Mol, etc.

Fe/Mang

Pale

Bicholim

17 of 27-3-1950

13,200

49.

Firm Damodar Mangalji and Cia. Ltd., of Goa.

Maulingmolo

Ditto

Carapur

Ditto

19 of 21-4-1950

3,100

50.

Quiteria Maria Gonsalves Noronha, of Margao.

Udo Dongor

Ditto

Colomba

Sanguem

20 of 21-4-1950

14,300

51.

Firm Chowgule and Cia. Ltd., of Margao.

Deureamvoilo-tembo

Ditto

Vichundrem

Ditto

21 of 5-5-1950

7,400

52.

Firm Chowgule and Cia. Ltd., of Margao.

Paratembo Dongurli, etc.

Ditto

Costi

Ditto

22 of 5-5-1950

9,000

53.

Mandyan A. Parthasarthy, of Pernem.

Sem denominacao especial

Ditto

Zorulem

Pernem

23 of 8-5-1950

14,300

54.

Firm V.M. Salgaoncare Irmao Ltd., of Vasco da Gama.

Dudaliacha Gaunt-onavoril Sodo e Gitoneasoda

Iron

Dudal

Sanguem

24 of 12-5-1950

13,000

55.

Sociedade Shri Mahalaximi Cia. Mineira Ltd., of Netorlim.

Maccdeatolem Mamatembo

Fe/Mang

Jaqui of Netorlim

Ditto

27 of 5-6-1950

10,400

56.

Marcos Marcelino P. De Souza, of Pilerne.

Tasmsurly

Ditto

Dandola

Ponda

28 of 12-6-1950

12,900

57.

Marcos Marcelino P. De Souza, of Pilerne.

Calamatembi

Ditto

Tiurem

Ditto

29 of 12-6-1950

13,800

58.

Prafula Rajarama Hede, of Goa.

Godcavadea Javalachem Upor and Nagonim Buroda

Iron

Colem

Sanguem

30 of 16-6-1950

11,800

59.

Sociedade Timblo Irmaos Ltd., of Margao.

Devandongor

Fe/Mang

Rivona

Ditto

31 of 7-7-1950

8,900

60.

Firm V. M. Salgaoncare Irmao Ltd., of Vasco Da Gama.

Motto

Ditto

Revora

Bardez

32 of 7-7-1950

4,900

61.

Sociedade Timblo Irmaos Ltd., of Margao.

Borga

Ditto

Rivona

Sanguem

34 of 2-10-1950

12,800

62.

Gangadhar Narsingdas Agrawal, of Margao.

Chandsuriacho Fatravoril dongor

Ditto

Netorlim

Ditto

35 of 2-10-1950

14,200

63.

Raia Porobo Baticar, of Sanguem.

Perchotembo

Ditto

Batie Cumbari

Ditto

37 of 10-10-1950

10,000

64.

Nilconta Jaganata Coulecar, of Mapusa.

Codeachem Devonavoril Molentil Zaga

Fe/Mang

Sanvordem

Satari

38 of 10-11-1950

14,300

65.

Manohar H.N. Naik, Parulekar.

Gundegally or Chendo

Ditto

Dargalim

Pernem

39 of 11-12-1950

14,300

66.

Vishwasrao D. Chowgule, of Vasco da Gama.

Citeiros que ficam de ambosos lados de linha ferrea, etc.

Iron

Calem

Sanguem

40 of 22-12-1950

12,300

67.

Lidia Belinda Simoes, of Goa.

Molietembo Maquerim

Fe/Mang

Rivona

Ditto

42 of 29-12-1950

7,300

68.

Xec Mohamed Issac, of Goa.

Devapan or Devadongor

Ditto

Caurem

Quepem

1 of 8-1-1951

14,300

69.

Madeva Upendra Sinai Talaulikar, Panaji.

Saniem

Iron

Sancordem

Sanguem

2 of 8-1-1951

7,200

70.

Firm V.S. Dempo and Cia. Ltd., of Goa.

Cantor

Fe/Mang

Curpem

Ditto

3 of 19-1-1951

14,000

71.

Vassudeva N. Sarmalkar, of Margao.

Vagagholl

Ditto

Molcornem

Quepem

4 of 2-2-1951

3,800

72.

Dinanata Muc-unda S. Cuvelcar, of Raia.

Zamblimol and Cicilitembo

Ditto

Colomba

Sanguem

5 of 2-2-1951

7,200

73.

Gurudas Timblo, of Margao.

Chivanritembo or Chivaridongor

Ditto

Dongor

Ditto

7 of 9-2-1951

13,300

74.

Gurdas Timblo, of Margao.

Paicapanacho dongor

Ditto

Pirla

Quepem

8 of 9-2-1951

13,900

75.

Bhanudas Bablo S. Cossombo, of Sanguem.

Convorzoritembo Motatembo Bandoli dongor

Ditto

Curpem

Sanguem

9 of 12-2-1951

14,200

76.

Haider Caximo Can of Sanguem.

Vangi Bindi Advona, etc.

Ditto

Sulcorna

Quepem

10 of 23-2-1951

11,900

77.

Zoirama Bicaji Neugui, of Mapuca.

Availadongor

Ditto

Molcornem

Ditto

11 of 23-2-1951

11,400

78.

Francisca Sequeira of Nuvem.

Gorditembo

Ditto

Netorlim

Sanguem

12 of 26-2-1951

6,700

79.

Vishwasrao D. Chowgule, of Vasco da Gama.

Cararemdongor

Ditto

Colomba

Ditto

14 of 2-3-1951

14,300

80.

Vishwasrao D. Chowgule, of Vasco da Gama.

Partimsodo, etc.

Iron

Molem

Ditto

15 of 2-3-1951

11,500

81.

Visswasrao D. Chowgule, of Vasco da Gama.

Pundavamgavoril Sodo

Iron

Dudal

Sanguem

16 of 2-3-1951

11,800

82.

S. Kantilal and Cia. Ltd., of Margao.

Gottovo Dongor

Fe/Mang

Netorlim

Ditto

17 of 2-3-1951

6,300

83.

Xec. Alub, of Sanguem.

Zambutolem

Ditto

Tudou of Verlem

Ditto

19 of 9-3-1951

11,500

84.

Tulxidas Madeva X. Deulcar of Calem.

Careacodil Upri, Adam Tembo, etc.

Ditto

Maulinguem

Ditto

20 of 9-3-1951

12,500

85.

Zoiram Bhicaji neugmi of Mapuca.

Madiacho tembo Candalanche mol or Gormodi

Ditto

Cauremi

Quepem

21 of 19-3-1951

12,400

86.

Roguvir Sinai Garco, of S. Lourenco de Agacaim.

Casarman

Ditto

Salguinim Verlem

Sanguem

22 of 30-3-1951

4,700

87.

Gurudas Timblo, of Margao.

Moliadongor

Ditto

Tudou of Verlem

Ditto

23 of 30-3-1951

10,000

88.

Horichondra Saunlo N. Tari, of Sanguem.

Sadezamotil Rica

Ditto

Cumbari

Ditto

26 of 6-4-1951

11,900

89.

Firma Sesa Goa Ltd., of Goa.

Botvadeacho dongor

Ditto

Pissurlem

Satari

28 of 6-4-1951

3,500

90.

Damum Naique, of Curchorem.

Cosmoichem Mola

Ditto

Sulcorna

Quepem

29 of 13-4-1951

3,500

91.

Mineira Prometedora Ltd., of Netorlim.

Folsadando or Vadvol

Ditto

Netorlim

Sanguem

32 of 13-4-1951

5,400

92.

Xec Adam Xac. Abubakar, of Margao.

Nissorval

Ditto

Colomba

Ditto

34 of 20-4-1951

14,000

93.

Gajanana P.N. Cormoli of Cacora.

Chiunim Dongor, etc.

Ditto

Rivona

Ditto

35 of 20-4-1951

11,500

94.

Xec Abdul Gofur X.A. Agis of Sanguem.

Cumartolem Dongor, etc.

Ditto

Curpem

Ditto

37 of 20-4-1951

5,300

95.

Firm Chowgule and Cia, Ltd., of Marmagao.

Casana, Costimola, etc.

Iron

Costi

Ditto

38 of 20-4-1951

14,300

96.

Narahari S.S. Narvenkar, of Goa.

Pandava Xetavoilo Soddo and Vozro Sodo

Ditto

Santona of Quirlapale

Ditto

40 of 27-4-1951

14,200

97.

Roguvir R. Poinguincar, of Poinguinim.

Gurmulem

Fe/Mang

Cudnem

Bicholim

41 of 11-5-1951

9,600

98.

Firm Shantilal Kushaldas Irmaos, of Margao.

Gotton Sorad Tembo

Fe/Mang

Netorlim

Sanguem

42 of 18-5-1951

9,100

99.

Firm V.S. Denpo and Cia, Ltd., of Goa.

Navientil Galivoril Advona Nagona, etc.

Ditto

Aglote

Ditto

43 of 18-5-1951

14,300

100.

Sociedade Shantilal Kushaldas and Irmaos, of Margao.

Joleracho dongor

Ditto

Maina

Quepem

44 of 18-5-1951

8,800

101.

Xembu Zoideva X. Moratto, of Sanguem.

Dhabella mola

Ditto

Undorna

Ditto

45 of 8-6-1951

13,300

102.

Vassantaram G. Metha, of Vasco da Gama.

Vatasur

Ditto

Colomba

Sanguem

46 of 15-6-1951

3,100

103.

Ramacrishna Dottu P. Loundo, of Sanquelim.

Goddibaim

Ditto

Navelim

Bicholim

47 of 18-6-1951

5,500

104.

Vicente J.F. Figeiredo, of Loutulim.

Madda-xeta-Jetona

Ditto

Netorlim

Sanguem

48 of 25-6-1951

14,300

105.

Sociedade Mineira N. Ltd., of Margao.

Poicul Compro

Ditto

Melauli

Satari

49 of 6-7-1951

10,100

106.

Vassudeva N. Sarmalcar, of Margao.

Gola dongor

Ditto

Sulcorna

Quepem

50 of 6-7-1951

12,600

107.

Gurdas Timblo, of Margao.

Bhutabaincho dongor

Ditto

Verlem

Sanguem

51 of 20-7-1951

9,700

108.

Roguvir R. Poinguincar, of Poinguinim.

Thatatem Soddo

Iron

Darbandora

Ditto

52 of 23-7-1951

14,300

109.

Aec Abdul Gofur X.A. Agis, of Sanguem.

Pola dongore Dongore

Fe/Mang

Curpem

Ditto

53 of 3-8-1951

4,400

110.

Jose Azavedo Duarte, of Sanguem.

Zamblidando

Ditto

Verlem

Ditto

54 of 3-8-1951

5,200

111.

Manchar H.N. Parulecar, of Mapusa.

Guellieme Gaval

Iron

Pissurlem

Satari

55 of 24-8-1951

12,600

112.

Daue Khan, of Sanguem.

Matta Conda

Fe/Mang

Rivona

Sanguem

58 of 3-9-1951

12,600

113.

Zoiram B. Neugui, of Mapuca.

Iembeche dongor

Ditto

Maina

Quepem

59 of 3-9-1951

14,200

114.

Minguel Mascarenhas, of Sanvordem.

Canelidongor

Ditto

Vichundrem

Sanguem

60 of 14-9-1951

11,800

115.

Mineira Nacional Ltd. of Panaji.

Cuddeagalivoril Sodo dongor

Iron

Santona Quirlapale

Ditto

62 of 1-10-1951

13,100

116.

Chandracanta F. Naigue, of Curchorem.

Gobaim or Cuntiem

Fe/Mang

Curpem

Ditto

63 of 19-10-1951

10,000

117.

Amalia Rodrigues G. Figueiredo, of Loutulim.

Polo Dongor and Dongor

Fe/Mang

Curpem

Sanguem

65 of 7-12-1951

8,400

118.

Firm S. Kantilal and Cia Ltd., of Margao.

Poxelacho Sodo

Ditto

Maida of Colem

Ditto

66 of 14-12-1951

14,200

119.

Firm S. Kantilal and Cia Ltd., of Margao.

Gonesgudi Dongor

Ditto

Rumademo of Netorlim

Ditto

67 of 14-12-1951

4,900

120.

Mingoa Sociedade Mineira Goesa, SARL, of Goa.

Maindvolicho Sodo and Codeculnavoril Sodo

Iron

Codli

Ditto

69 of 14-12-1951

14,300

121.

Ramakanta, Xetie of Bicholim.

Deulem

Ditto

Pissurlem

Satari

70 of 17-12-1951

14,300

122.

Firma V.M. Salgoancar and Irmao Ltd., of Vasco da Gama.

Madei

Fe/Mang

Vantem

Ditto

71 of 21-12-1951

11,400

123.

Firm S. Kantilal and Cia, of Margao.

Anavladongor

Ditto

Molcorrnem

Quepem

1 of 4-1-1952

5,500

124.

Quiteria Maria Gonsalves, Noronha, of Mapusa.

Cormol-dad dongor

Ditto

Colomba

Sanguem

3 of 11-1-952

12,900

125.

Firm S. Kantilal and Cia, Ltd., Margao.

Melcadongor

Ditto

Sancordem

Ditto

4 of 1-2-1952

10,600

126.

Ailiabhai S. Cacodcar, of Cacora.

Vancali temb

Ditto

Colomba

Ditto

5 of 1-2-1952

3,200

127.

Arnaldo Reis. Cruz of Bena alim.

Fondiatolia-voridongor

Ditto

Netorlim

Ditto

7 of 1-2-1952

4,100

128.

Gopal Visvonata Godekar de Councolim.

Ubefatracodi-I dongri

Ditto

Maina

Quepem

8 of 1-2-1952

8,000

129.

Sociedade Timblo Irmaos Ltd., of Margao.

Santona Guro

Ditto

Sigao

Sanguem

9 of 1-2-1952

11,000

130.

Esvonta Datatraia Sadecar, of Margao.

Pandavamsodo

Ditto

Rivona

Ditto

10 of 1-2-1952

4,600

131.

Firm Damodar Mangaliji and Cia. Ltd., of Goa.

Dobdobo

Ditto

Bicholim

Bicholim

11 of 4-2-1952

7,200

132.

Narahari S.S. Narvenkar of Goa.

Mainantil Murdi

Ditto

Santana of Quirlapale

Sanguem

12 of 8-2-1952

11,100

133.

Rucminibai S. Bhobe, wife of late Krishna Bhobe or Quexarbai, of Mapusa.

Apteachemboroda

Ditto

Onda

Satari

13 of 22-2-1952

3,700

134.

Badrudin Bavani, of Margao.

Nomoxitembo

Ditto

Rivona

Sanguem

14 of 22-2-1952

14,300

135.

Sadassiva D. Tiroder Margao.

Pistem

Fe/Mang

Latambar-cem

Bicholim

15 of 22-2-1952

8,900

136.

Sociedade Timblo Irmaos Ltd., of Margao.

Ambegal Jeddit moddi

Ditto

Salginim of Verlem

Sanguem

16 of 25-2-1952

9,000

137.

Firm S. Kantilal and Cia. Ltd., of Margao.

Toliavolli, Zombod, etc.

Ditto

Villiena

Ditto

17 of 29-2-1952

13,600

138.

Firm S. Kantilal and Cia. Ltd of Margao.

Kairad and Talaoili

Ditto

Villiena of Bati

Ditto

18 of 29-1-1952

6,700

139.

Firm V.M. Salgaocar Irmao Ltd., of Vasco da Gama.

Molcornem

Ditto

Aglote

Ditto

19 of 29-2-1952

14,300

140.

Harichandra S.N. Tari, of Sanguem.

Vagamollofodaguir, etc.

Ditto

Vichundrem

Ditto

21 of 29-2-1952

8,700

141.

Roque Santana Baneto, of Loutim.

Zambeamollo

Ditto

Rivona

Ditto

25 of 21-3-1952

7,100

142.

Firm Shantilal K. and Bros., of Margao.

Chumimolo or Xissoria tembo

Ditto

Ditto

Ditto

28 of 28-3-1952

6,200

143.

Vasudeya D.S. Cosombo of Sanguem.

Borgadongrachem Fall, etc.

Ditto

Rivona

Ditto

29 of 28-3-1952

10,200

144*.

145.

Vassantaram G. Metha, of Vasco da Gama.

Navelem

Ditto

Curpem

Ditto

33 of 28-3-1952

8,200

146.

Firm V.S. Dempo and Cia. Ltd. of Goa.

Tambessodo

Ditto

Colomba

Ditto

35 of 4-4-1952

14,100

147.

Firm V.S. Dempo and Cia. Ltd., of Goa.

Candulgo

Iron

Codali or Carapur

Bicholim

37 of 4-4-1952

14,300

148.

Hiru Bombo Gaunco, of Margao.

Santonatembo Bandaxetachem

Fe/Mang

Vichun-drem

Sanguem

38 of 14-4-1952

14,300

149.

Vammona M. Zoixi, of Oxel.

Tialachem temba B. dongor, etc.

Ditto

Ozorim

Pernem

39 of 18-4-1952

14,300

150.

Roguvir, S. Garco. of S. Luurencorde Agacaim.

Margamodil Dongor

Ditto

Salginem

Sanguem

40 of 18-4-1952

6,300

151.

Tucarama P.X. Parcar, of Colem.

Malia dongor

Ditto

Vadem

Ditto

41 of 21-4-1952

10,400

152.

Kamlanata N. Xetio, of Goa.

Batolem Drama-falential

Ditto

Betqui

Ponda

42 of 21-4-1952

11,500

153.

Sociedace Timblo Irmaos Ltd., of Margao.

Vagini dongor or Vagini Tembo

Fe/Mang

Salginem

Sanguem

44 of 5-5-1952

3,200

154.

Sociedade Timblo Irmaos Ltd., of Margao.

Cormolem and Brog

Ditto

Cudnem

Bicholim

45 of 5-5-1952

5,800

155.

Joao Santana Gomes, Margao.

Bomaoatto

Ditto

Malauli

Satari

46 of 5-5-1952

5,100

156.

Joao Hugo Eduardo Sequeria, of Goa.

Chiudiadvona, etc.

Ditto

Darbandora

Saung-uem

47 of 5-5-1952

14,300

157.

Xec Mohamed Issac, of Sanguem.

Undirgala or Temacheavadia-chem advona, etc.

Ditto

Cotarli

Ditto

48 of 30-5-1952

5,000

158.

Firm S. Kantilal and Cia. Ltd., of Margao.

Nansaconda or Nassaconda

Ditto

Naiquinim

Ditto

50 of 2-6-1952

6,900

159.

Roguvir Sinai Garco, of S. Lourenco de Agacaim.

Cazreanchem Culde e Adj.

Iron

Cudnem

Bicholim

51 of 6-6-1952

11,400

160.

Raja Dotu S. Lade, Sanvordem.

Navelem dongor

Fe/Mang

Curpem

Sanguem

53 of 13-6-1952

4,500

161.

Raja Porobo Baticar, Sanguem.

Perchotembo

Ditto

Batie Cumbari

Ditto

54 of 13-6-1952

6,000

162.

Shantilal Khushaldas and Bros, of Margao.

Rumadolem

Ditto

Curdi

Ditto

55 of 20-8-1952

13,200

163.

Visvasrao D. Chowgule, Vasco da Gama.

Khirnim dongor

Ditto

Salginim

Ditto

58 of 11-7-1952

3,000

164.

Quexcwa Sinai Cundo, of Margao.

Patiafala

Ditto

Colomba

Ditto

59 of 18-7-1952

14,000

165.

Firm S. Kantilal and Cia. Ltd., of Margao.

Asni dongor

Ditto

Curdi

Ditto

60 of 18-7-1952

6,300

166.

Firm S. Kantilal and Cia. Ltd., of Margao.

Zamsodo or Capiacodichem

Ditto

Bati and Cumbari

Ditto

61 of 18-7-1952

7,300

167.

Vassudeva Madeva Salgaocar, of Vasco da Gama.

Matte Dando

Iron

Velguem

Bicholim

62b of 18-7-1952

7,600

168.

D.B. Bandokar of Panjim.

Ditto

Ditto

Ditto

Ditto

62a of 18-7-1952

7,000

169.

Atchuta Vishnu S. Velingear, of Velinga.

Vansvolatembo or ximevoril dongor

Fe/Mang

Vichundrem and Netorlim.

Sanguem

67 of 18-8-1952

8,600

170.

Malbe Madeva S.R. Sar Dessai of Verem.

Vitcantor

Ditto

Virdi

Bicholim

68 of 18-8-1952

14,000

171.

Mingoa Sociedade Mineira Goesa, of Goa.

Gurmel

Fe/Mang

Codli of Quirlapale

Sanguem

70 of 18-8-1952

14,300

172.

Firm Damodar Mangalj and Cia. Ltd., of Goa.

Zambol and terr. Adj.

Ditto

Villiena

Ditto

71 of 18-8-1952

4,300

173.

Sociedade Timblo Irmaos Ltd., of Margao.

Dobar, Tanca and Aglote Sodo

Ditto

Aglote

Ditto

73 of 18-8-1952

13,800

174.

Sociedade Verencar and Cia. Ltd., of Surla.

Dabo

Ditto

Surla

Bicholim

74 of 22-8-1952

14,300

175.

Voicunta Cadnekar of Margao.

Chunimol or Gotifondatembo

Ditto

Colomba

Sanguem

75 of 29-8-1952

12,600

176.

Firm Sesa Goa Ltd., Goa.

Orasso dongor

Iron

Adolpale

Bicholim

76 of 8-9-1952

14,200

177.

Firm V.M. Salgaoncar and Irmaos Ltd., of Vasco da Gama.

Pet Page-dongor, Bainem

Fe/Mang

Doro of Sanvordem

Sanguem

77 of 12-9-1952

8,600

178.

Soid Adam, of Quepem.

Deudongro

Ditto

Colomba

Ditto

78 of 19-9-1952

3,800

179.

Mineira Prometadora Ltd., Netorlim.

Eroca

Ditto

Netorlim

Ditto

81 of 26-9-1952

5,200

180.

Roguvira S. Garco of S. Lourenco de Agacaim.

Pedamolla

Ditto

Colomba

Ditto

82 of 26-9-1952

14,300

181.

Firm V.M. Salgaoncar and I. Ltd., of Vasco da Gama.

Mardando and Barcati

Iron

Surla

Bicholim

83 of 26-9-1952

13,500

182.

Rajaram Narayan X. Bandekar of Vasco da Gama.

Jaquel or Jacadevicho dongor

Fe/Mang

Pale

Ditto

84 of 3-10-1952

14,300

183.

Mussa Usman Ali, of Goa.

Gadichem Advona

Ditto

Curpem

Sanguem

85 of 10-10-1952

10,800

184.

Visnum S. Churchorcar of Chandor.

Moscaurme of Cornol

Ditto

Rivona

Ditto

86 of 18-10-1952

13,700

185.

Firm V.S. Dempo and Cia. Ltd., of Goa.

Chedeudongor and Dardongor

Iron

Nuem

Canaco-na

87 of 13-10-1952

13,300

186.

Sociedade Timblo Irmaos Ltd. of Margao.

Copila gaichem Paul

Ditto

Sigao

Sanguem

88 of 7-11-1952

13,500

187.

Sociedade Litheferro Ltd., of Mapusa.

Calsanichomato de Oilemol Devachem udic and Golicoilo, etc.

Iron

Advolpale

Bicholim

89 of 7-11-1952

6,800

188.

Balkrishna Porob Padgaoncar of Saligao.

Bamnavadoe outros

Ditto

Latambar-cem

Ditto

90 of 7-11-1952

7,100

189.

Babol Sanvlo N. Tari of Sanguem.

Ambadasorvo

Fe/Mang

Cotarli and Xeldem

Sanguem

91 of 7-11-1952

13,500

190.

Sociedade Timblo Irmoas Ltd., of Margao.

Dignem

Iron

Cudnem

Bicholim

92 of 14-11-1952

5,800

191.

Firm Chowgule and Cia. Ltd., of Marmagoa.

Monte Udo

Fe/Mang

Colomba

Sanguem

93 of 14-11-1952

10,600

192.

Firm V.S. Dempo and Cia. Ltd., of Goa.

Marsoddo

Fe/Mang

Pissurlem

Satari

95 of 14-11-1952

14,200

193.

Firm S. Kantilal and Cia. Ltd., of Margao.

Cajucodil mola, Calia Mordi Magdiatemboe outter.

Ditto

Viliena of Bati

Sanguem

96 of 14-11-1952

4,600

194.

Balcrisna Bahiriji Patil, of Margao.

Sisso Calli dongor, etc.

Ditto

Curpem

Ditto

97 of 5-12-1952

8,400

195.

Firm Chowgule and Cia. Ltd., of Marmagoa.

Cazchemrame outroster adj.

Iron

Onda

Satari

98 of 5-12-1952

10,700

196.

Gangadhar Narsingdas Agrawal, of Margao.

Borchem Daticho Dongracho, etc.

Ditto

Sarvona

Vicholim

99 of 5-12-1952

14,300

197.

Gangadhar Narsingdas Agarawal, of Margao.

Apteachea Dativorli dongor

Ditto

Bordem

Ditto

100 of 5-12-1952

4,900

198.

Vamona Govinda Sinde, of Mapuca.

Caratuti de Deulvado

Fe/Mang

Morlem

Satari

102 of 15-12-1952

13,200

199.

Roguvira N. Lotlecar, of Margao.

Paicatembo or Cotlam da

Ditto

Netorlim

Sanguem

103 of 15-12-1952

7,100

200.

Viswasrao D. Chowgule, of Vasco da Gama.

Toliachem advona

Ditto

Aglote

Ditto

1 of 9-1-1953

11,200

201.

Viswasrao D. Chowgule, of Vasco da Gama.

Massana Moddi de Camoluem dongor

Ditto

Candola

Ponda

2 of 9-1-1953

3,200

202.

Firm V.M. Salgaocar e Irmaos Ltd., of Vasco da Gama.

Poicul of Congorem

Ditto

Melauli and Conquirem

Satari

4 of 6-2-1953

11,400

203.

Martinho Coutinho Cuncolim.

Seem denominacao especial

Fe/Mang

Tudou and Patiem

Sanguem

5 of 6-2-1953

13,600

204.

Crisna Mucunda Camotim of Assolna.

Bencremdando and Cadiaband-avoril dongor

Ditto

Jaqui of Netorlim

Ditto

6 of 6-2-1953

8,400

205.

Shantilal Kushaldas and Bros., of Margao.

Magmepan and Satarcarachem, etc.

Ditto

Maina

Quepem

9 of 13-2-1953

3,300

206.

Lidia Belinda Simoes, of Goa.

Coti dongor

Ditto

Pirla

Ditto

10 of 13-2-1953

11,300

207.

Voicunta Canecar, of Margao.

Bateagal or Bateaxembugal

Ditto

Maina

Ditto

12 of 20-2-1953

4,500

208.

Sociedade Timblo Irmaos Ltd., of Margao.

Soddo

Iron

Surla

Bicholim

13 of 20-2-1953

12,700

209.

Sociedade Timblo Irmoas Ltd., of Margao.

Quelchem Tour, Tambdi Mati

Ditto

Cudnem

Ditto

14 of 20-2-1953

10,600

210.

Firm Oriente Ltd., of Margao.

Bibel Pata

Fe/Mang

Netorlim

Sanguem

15 of 2-3-1953

8,400

211.

Firm Damodar Mangalji and Cia. (India) Ltd., of Goa.

Conquirem Canvavoril dongor

Iron

Conquirem

Satari

18 of 6-3-1953

12,900

212.

Abdul Satar Abdul Kadar Soudagar of Margao.

Undrdvona and Odlotembo

Fe/Mang

Netorlim

Sanguem

20 of 6-3-1953

7,500

213.

Gangadhar Narsingdas Agrawal, of Margao.

Passariatembo

Ditto

Colomba

Ditto

21 of 9-3-1953

4,600

214.

Damodar Jaganata Amoncar, of Margao.

Ordolo dongor

Ditto

Sancordem

Ditto

22 of 13-3-1953

3,300

215.

Empresa Minero Commercial de Goa Ltd., of Margao.

Choriancho tembo dongor

Iron

Bimbol of Colem

Sanguem

23 of 6-4-1953

13,200

216.

Joao Santana Gomes, Junior of Margao.

Xelnemtembo, Costiadvona

Fe/Mang

Aglote of Sancordem

Ditto

25 of 10-4-1953

14,000

217.

Atchuta Panduronga P. Dessai, of Netorlim.

Borcotea dongor

Ditto

Vichundrem

Ditto

26 of 13-4-1953

10,800

218.

Firm V.M. Salgaocar and I. Ltd., of Vasco da Gama.

Tanque de Bonconem

Ditto

Aglote

Ditto

27 of 13-4-1953

11,200

219.

Narayan Ganesh Prabhu Zantye Bicholim.

Ontichem ran or Ponecanem and Bagaeta Ticana, etc.

Iron

Sarvona

Bicholim

28 of 24-4-1953

10,300

220.

Narayan Ganesh Prabhu Zantye Bicholim.

Conosiavoril, Gonesi achedativoril dongrachem Cutumbona, etc.

Fe/Mang

Sarvona

Bicholim

29 of 24-4-1953

11,300

221.

Sociedade Timblo Irmaos Ltd., of Margao.

Bonvorfon ditembo e outros

Ditto

Netorlim

Sanguem

30 of 24-4-1953

4,500

222.

Firm Chowgule and Cia. Ltd., of Marmagoa.

Pale dongor

Iron

Pale

Bicholim

31 of 24-4-1953

12,000

223.

Narahari Shivram X. Narvadednear of Goa.

Palietembo and Baqueriz

Fe/Mang

Curdi

Sanguem

32 of 24-4-1953

9,800

224.

Firm Damodar Mangalji and Cia., Ltd. of Goa.

Marsodo

Ditto

Surla

Bicholim

33 of 24-4-1953

11,200

225.

Nalini Camotim Sancoalkar or Nalini Manohar Kamat, Cacora.

Metacodil Anvlitembo

Ditto

Vadem and Siggonem

Ditto

35 of 15-5-1953

4,400

226.

Esvonta Visnum P. Raiturcar, of Margao.

Bagueatembo

Ditto

Netorlim

Ditto

36 of 15-5-1953

6,300

227.

Esvonta Visnum P. Raiturcar, of Margao.

Murmeatembo or Anvalicodop

Ditto

Curdi

Ditto

37 of 15-5-1953

4,600

228.

Marcos Marcelino P. de Souza of Pilerne.

Sem denominacao especial

Ditto

Mopa

Pernem

38 of 15-5-1953

9,400

229.

Lekhraj Nathurmal of Goa.

Oilem Anvalem

Ditto

Arvalem

Bicholim

39 of 15-5-1953

12,300

230.

Xec Mahidin Xec Daud, of Vasco da Gama.

Khoiricho dongor

Ditto

Sancordem

Sanguem

40 of 15-5-1953

4,800

231.

Vassantram Ganpatram Metha of Vasco da Gama.

Caliemola ou Calzarigogo

Ditto

Colomba

Ditto

41 of 22-5-1953

9,900

232.

Firm Damodar Mangalji and Cia., (India) Ltd., of Goa.

Oriemola

Ditto

Moicalem (Colem)

Ditto

42 of 25-5-1953

10,000

233.

Xec Abdul Gofor, Xec Abdul Aziz of Curchorem.

Oiteiro Divodgal

Ditto

Curpem and Curdi

Ditto

43 of 25-5-1953

4,900

234.

Vicente Joao Filomeno Figueredo, of outulim.

Ganali dongor

Ditto

Varlem

Ditto

44 of 29-5-1953

6,700

235.

Jorge Anibal de Matos sequeira, of Goa.

Gungurem Belagal, etc.

Ditto

Mirancal

Ponda

46 of 1-6-1953

13,200

236.

Damodar Dundolica Moncar, of Ponchovadi.

Bogvota Cumiatembo

Fe/Mang

Quirlapale

Sanguem

47 of 1-6-1953

9,100

237.

Sayad Issac, of Sanguem.

Deucol Cunbasai Escapaco

Ditto

Adcolna

Ponda

49 of 8-6-1953

11,300

238.

Firm V.M., Salgaocar and India, Ltda., of Vasco da Gama.

Madiem

Ditto

Sigao

Sanguem

50 of 8-6-1953

6,900

239.

Sripada Voicunta Naique of Bicholim.

Laquerem e out ter adj.

Ditto

Bordem

Bicholim

54 of 12-6-1953

9,700

240.

Zacarias Antao, of Petalbatim.

Monte Iranqui

Ditto

Potrem

Sanguem

55 of 19-6-1953

11,300

241.

Firm Chowgule and Cia. Ltda., of Vasco da Gama.

Khuntiemolem

Ditto

Sulcorna

Quepem

57 of 19-6-1953

14,200

242.

Vishvasrao D. Chowgule, of Vasco da Gama.

Ganvancodil tod, etc.

Ditto

Gavancodil

Satari

59 of 26-6-1953

12,200

243.

Surlaji Sinari Cacodkar.

Cuntiemola Buido

Ditto

Molcornem

Quepem

60 of 26-6-1953

13,800

244.

Sociedade Timblo Irmos Ltd, of Margao.

Bondradvona Daucona and Tanca

Iron

Codli and Darbandora

Sanguem

61 of 3-7-1953

11,800

245.

Sociedade Timblo Irmaos Ltda., of Margao.

Zanodem Soda

Fe/Mang

Molcornem

Quepem

62 of 3-7-1953

13,300

246.

Sripada Voicunta naique, of Bicholim.

Medianchem ran or etc.

Ditto

Cotorem

Satari

64 of 10-7-1953

11,000

247.

Firm Sesa Goa Ltda., of Goa.

Potvol, Modlovado, etc.

Ditto

Velgem

Ditto

65 of 17-7-1953

11,200

248.

Anibal Gabriel Pereira of Margao.

Guladvona

Ditto

Codar

Ponda

67 of 17-7-1953

7,700

249.

Vicente Fernandes of Merces.

Mortegal Mordi

Ditto

Uguem

Sanguem

68 of 17-7-1953

10,100

250.

Firm S. Kantilal and Cia, Ltd., of Margao.

Dobacho Dongore ter. adj.

Ditto

Netorlim

Ditto

70 of 31-7-1953

3,200

251.

Vinaeca Naraina Bandekar, of Panaji.

Dongorvado and Curdado

Ditto

Sanco dem

Ditto

71 of 31-7-1953

11,500

252.

Jaganata Crisnanata P. Mambro, of Mapusa.

Gantcaracho Dongor

Ditto

Bordem

Bicholim

72 of 10-8-1953

9,000

253.

Erasmo de Jesus Sequeira, of Goa.

Quegdicho Cono and Toleachem Advona

Fe/Mang

Cotorem

Satari

73 of 10-8-1953

13,300

254.

Crisna Butu Saunto, of Borim.

Careadega Advona

Ditto

Codar

Ponda

75 of 10-8-1953

12,200

255.

Firm Damodar Mangalji and Cia. (I) Ltda., of Goa.

Biptamol

Ditto

Sanvordem

Sanguem

76 of 10-8-1953

3,200

256.

Nalini Camotim Sancoalcar, of Cacova.

Tirtha

Ditto

Naroa

Bicholim

77 of 10-8-1953

14,000

257.

Rauji Raia Sinai Quirtonim, of Goa.

Hedultembo

Iron

Pissurlem

Satari

80 of 14-8-1953

8,100

258.

Firm Shantilal K. and Bros., of Margao.

Goiband Mattem

Fe/Mang

Velguem

Bicholim

81 of 28-8-1953

4,600

259.

Gasa Goa Ltda., of Margao.

Suctoli Chimtecalavoril

Ditto

Sangod

Sanguem

82 of 28-8-1953

13,900

260.

Firm Damodar Mangalji and Cia (I) Ltda., of Goa.

Solla

Ditto

Colomba

Ditto

84 of 28-8-1953

11,800

261.

Vassudeva Madeva Salgaocar of Vasco da Gama.

Purmar and Parvedhat, etc.

Iron

Pale

Bicholim

86 of 4-9-1953

13,600

262.

M/s. Sociedade Timblo Iramao's Ltd., of Margao.

Advona Tolemata and Caliguro

Ditto

Siago

Sanguem

87 of 7-9-1953

7,200

263.

Sociedade Timblo (I) Ltda., of Margao.

Cornol

Fe/Mang

Colomba

Ditto

88 of 11-9-1953

7,700

264.

Sociedade Timblo (I) Ltda., of Margao.

Chanfiadongor Vagantto

Ditto

Verlem

Ditto

89 of 11-9-1953

13,100

265.

Sociadade Timblo (I) Ltda., of Margao.

Nassamordie ter adj.

Ditto

Salginem

Ditto

90 of 11-9-1953

13,000

266.

Sociedade Javerbai and Cia. Ltd., of Margao.

Vegreaugundo

Ditto

Maina

Quepem

91 of 11-9-1953

8,200

267.

Fulgencio Francisco Monte, D'Silva, Margao.

Dadiavoril Sodo, etc.

Ditto

Xelpi of Birondem

Satari

92 of 11-9-1953

14,200

268.

Viswasrao D. Chowgule, of Vasco da Gama.

Khind dongor and Uro tembo

Iron

Vaguriem

Ditto

93 of 21-9-1953

8,900

269.

Otiram Data Gound olcar, of Margao.

Gudiemola

Fe/Mang

Nirancal

Ponda

95 of 2-10-1953

12,700

270.

Sociedade Timblo (I) Ltda., of Margao.

Bonquivol of Bonquivolad-ongor

Fe/Mang

Rivona

Sanguem

96 of 2-10-1953

4,900

271.

Vassudeva M. Salgaocar, of Vasco da Gama.

Calafondicho soda, etc.

Ditto

Sigao

Ditto

97 of 2-10-1953

8,600

272.

Sadassiva Sinai Gaitondo, of Goa.

Conatto

Iron

Surla

Bicholim

98 of 2-10-1953

14,200

273.

Rosario Mascarenhas of Xeivona quepem.

Jacolichem Battavoril dongor or Nagzor

Fe/Mang

Boma

Ponda

99 of 9-10-1953

5,900

274.

Raja Dotu sinai Dade Sarvordem.

Canvorem Dongrachem advona or Navelim Dongrachem Palsona

Ditto

Canvorem of Colomba

Sanguem

100 of 9-10-1953

3,200

275.

Balcrisna Bhairji, of Margao.

Vagem

Ditto

Siroda

Ponda

102 of 9-10-1953

4,500

276.

Sripada Voicunta Naique, of Bicholim.

Godecondichem mola

Ditto

Bordem

Bicholim

104 of 16-10-1953

7,400

277.

Sripada Voicunta Naique, of Bicholim.

Baga e Murvo ou Borga Cudguichea, etc.

Ditto

Piligao

Ditto

105 of 16-10-1953

9,500

278.

Vishwasrao D. Chowgule, of Vasco da Gama.

Ximechi Muddi Sopandta

Iron

Surla

Ditto

106 of 16-10-1953

12,800

279.

Viswasrao d. Chowgule of Vasco da Gama.

Chicuchem mol

Ditto

Ditto

Ditto

107 of 16-10-1953

11,000

280.

V.N. Bandekar, of Panaji.

Curado e Potcalem

Fe/Mang

Sancordem

Sanguem

108 of 16-10-1953

4,800

281.

Jose Cosme da Costa, of Curtorim.

Gavall

Iron

Pissurlem

Satari

110 of 16-10-1953

9,800

282.

Jaganata Genekar, of Panda.

Godacho dongor

Fe/Mang

Dabolim of Siroda

Ponda

111 of 16-10-1953

7,900

283.

Ismail bin adulaif, of Goa.

Santlaunem

Ditto

Sancordem

Sanguem

112 of 23-10-1953

14,100

284.

Firm V.M. Salgeocar and Irmao Ltda., of Vasco da Gama.

Issoreim Vanganavoril dongor

Iron

Melauli

Satari

115 of 30-10-1953

13,000

285.

Firm Chowgule and Cia. Ltda., of Margao.

Bandavoril Tueda

Fe/Mang

Vagurbem

Ponda

116 of 30-10-1953

8,900

286.

Xec Cadar Xec Usman, of Goa.

Carva Sorio Carva Advona

Ditto

Vichundrem

Sanguem

120 of 2-11-1953

5,500

287.

Sociedade Timblo Irmaos Ltda., of Margao.

Mata of Velquemcho dongor

Iron

Velguem

Bicholim

121 of 13-11-1953

6,700

288.

Vicente Joao Filomeno de Sequeiredo, of Loutulim.

Tarcem Moli

Fe/Mang

Quirlapale e Codli

Sanguem

123 of 4-12-1953

14,100

289.

Vicente Joao Filomeno de Sequeredo of Loutulim.

Codguicho Dongor etc.

Ditto

Quirlapale

Ditto

124 of 4-12-1953

14,200

290.

Vicente Joao Filomeno de Sequeiredo, of Loutulim.

Bigsorvo or Bissorvo

Ditto

Cormonem

Ditto

125 of 4-12-1953

14,100

291.

Mingoa Sociedade Mineira goesa, of Goa.

Caodia Soddo

Iron

Codli

Ditto

126 of 4-12-1953

14,300

292.

Pundolica P. Xete Narvencar, of Sanguem.

Gorbate e ter. adj.

Fe/Mang

Salauli

Ditto

128 of 4-12-1953

6,400

293.

Pundolica P. Xete Narvencar Sanguem.

Ditto

Ditto

Ditto

Ditto

128 of 4-12-1953

6,400

294.

Sociedade Timblo Irmao Ltda., of Margao.

Nos aforamentos Particulares de Dinacor Amencar

Ditto

Madapsi of Orgao

Ponda

130 of 18-12-1953

4,500

295.

Sociedade Timblo Irmao Ltda., of Margao.

Bibiamordi

Ditto

Vichundrem

Sanguem

132 of 18-12-1953

13,600

296.

Sociedade Timblo Irmao Ltda., of Margao.

Manbea Gudo e Alvantini mollo

Ditto

Verlam

Ditto

133 of 18-12-1953

14,000

297.

Sociedade Timblo Irmao Ltda., of Margao.

Navetem Dongor

Ditto

Salginem

Ditto

135 of 18-12-1953

9,400

298.

Sociedade Timblo Irmao Ltda., of Margao.

Chanfeadongor

Ditto

Verlem

Ditto

137 of 18-12-1953

14,300

299.

Sociedade Timblo Irmao Ltda., of Margao.

Pigadapada

Ditto

Verlem of Netorlim

Ditto

138 of 18-12-1953

13,600

300.

Sociedade Timblo Irmao Ltd., of Margao.

Murmunem

Ditto

Melauli

Satari

139 of 18-12-1953

13,200

301.

Sociedade Timblo Irmao Ltd., of Margao.

Ghottimolli

Ditto

Surla

Bicholim

140 of 18-12-1953

6,700

302.

Firm Oriente Limitada, of Margao.

Soutigundo

Fe/Mang

Nanuz

Bicholim

141 of 18-12-1953

4,200

303.

Baburao Anta Raicar, of Margao.

Temculi and Santorem

Ditto

Siroda

Ponda

142 of 18-12-1953

4,400

304.

Sociedade Timblo Irmaos Ltda., of Margao.

Sailetembo

Iron

Sangod

Sanguem

143 of 18-12-1953

14,300

305.

Narahari Siuram Shet Narvenkar, of Goa.

Vacanlitil Temculi

Fe/Mang

Vacoli of Climada

Ponda

144 of 18-12-1953

12,200

306.

Vicente Jaso F.de Figueirodo.

Arvodem

Ditto

Loutulim

Salcete

1 of 4-1-1954

6,000

307.

Sucilabal Ananda Keni, of Goa.

Purnicoda and Pevanchem Conn.

Ditto

Advoi

Satari

2 of 4-1-1954

5,600

308.

Mingoa Soc. Mineira Goesa, SARL., of Goa.

Cancagalleu Tolope Borchemtemb

Iron

Maulinguem

Bicholim

3 of 15-1-1954

4,600

309.

Mablu Saunto Gaunco Dessai, of Xeldem.

Fdutembo ou Edumola

Fe/Mang

Bati

Sanguem

4 of 15-1-1954

12,700

310.

Firm V.S. Dempo and Cia, Ltda., of Goa.

Onvalienchi Math.

Ditto

Onvaliem

Sagtari

5 of 22-1-1954

13,900

311.

Firm Shantilal Kushaldas and Bros., of Margao.

Oxelavoril dongor

Ditto

Naundem

Sanguem

7 of 1-2-1954

2,500

312.

Raja Porobo Baticar, of Sanguem.

Pedadongor

Ditto

Mangal

Quepem

8 of 5-2-1954

6,200

313.

Atchuta Visnum S. Velingcar, of Velinga.

Dovormeacodil doirem e outs.

Ditto

Rivona

Sanguem

11 of 16-2-1954

11,200

314.

Jorge Anibal de Matos Sequeir, of Goa.

Chanfericho Advo dongor

Ditto

Govanem

Satari

12 of 16-2-1954

4,900

315.

Ramabai Ananta Avde, of Quepem.

Moiandega e Penota

Ditto

Curdi

Sanguem

13 of 19-2-1954

4,300

316.

Visnudas Narotemdes, of Goa.

Raigodda Ambe Botacho

Ditto

Ussopa

Bicholim

14 of 19-2-1954

12,800

317.

Vassudeva Madeva Salgaocar, of Vasco da Gama.

Caraichem Mol, Aforamento do Mouros e Godeachi Mosone

Ditto

Siroda

Ponda

15 of 19-2-1954

7,000

318.

Sociedade Timblo I. Ltda., of Margao.

Edumola Ou Visnumgal

Fe/Mang

Rivona

Sanguem

16 of 22-2-1954

13,800

319.

Sociedade Timblo I. Ltda., of Margao.

Godmadongor Aram Mordi

Ditto

Salginem

Ditto

17 of 22-2-1954

13,400

320.

Gangadhar Naringdas Agrawal, of Margao.

Ambeachodongor

Ditto

Bordem

Bicholim

18 of 1-3-1954

6,700

321.

Roguvir Sinai Garco, of Agacaim.

Culnamol or Culna.

Ditto

Tudou

Sanguem

19 of 1-3-1954

12,000

322.

Firma V.S. Dempo and Cia Ltda, of Goa.

Onvalienchem Paltona

Iron

Ouvaliem

Satari

20 of 5-3-1954

13,000

323.

Firm V.S. Dempo and Cia Ltda., of Goa.

Tolp ie Mardando

Ditto

Cudnem e Surla

Bicholim

21 of 5-3-1954

9,400

324.

Voicunta Srinivassa Dempo, of Goa.

Boroctem

Fe/Mang

Colem

Sanguem

22 of 5-3-1954

10,000

325.

Hari Visnum Lotlecar, of Margao.

Vitalachem Xetavorchi Maddi e Nilaula

Ditto

Talauli

Ditto

23 of 8-3-1954

9,700

326.

Vassudeva M. Salgao-car, of Marmagao.

Pedichem Tour

Ditto

Vantem

Satari

25 of 19-3-1954

7,500

327.

Crispino Rodrigues, of Sanguem.

Dando Cajumolaoilo Soddo

Ditto

Muguli

Sanguem

27 of 22-3-1954

12,900

328.

Firma Shantilal Kushaldas e Irmaos of Margao.

Ponsivadivoril Advona

Ditto

Aglote

Ditto

28 of 9-4-1954

3,300

329.

V.M. Salgaocar e Irmao, of Vasco da Gama.

Mardando

Iron

Surla

Bicholim

29 of 19-4-1954

10,500

330.

Firma Chowgule and Cia Ltda., of Vasco da Gama.

Dongrado Goleacho dongor Mata e Carhal

Ditto

Nadora

Bardez

30 of 19-4-1954

11,200

331.

Viswasrao D. Chowgule, of Vasco da Gama.

Semdenominacao especial

Fe/Mang

Sancordem

Sanguem

31 of 4-6-1954

12,300

332.

Firma Caxinata D. Naique Ltda., of Margao.

Suriagalivoril Mordi

Ditto

Talauli

Ditto

32 of 23-7-1954

9,300

333.

Gangadhar N. Agrawal, f Margao.

Culnamol e outros terrenos

Ditto

Muguli

Ditto

33 of 6-6-1954

14,100

334.

Caetano Jose Hugo V. Rodrigues, of Sanguem.

Ambdeabuttiho tembo or Penchem

Ditto

Salauli

Ditto

35 of 6-9-1954

11,800

335.

Minguel Santana T. de Souza, of Sancdcuelim.

Tambdematicho tembo or navigal

Iron

Carapur

Bicholim

37 of 15-10-1954

6,700

336.

Firm Damodar Nangalji e Irmoas Ltda., of Goa.

Baladongor

Fe/Mang

Candeapar

Ponda

38 of 18-10-1954

10,300

337.

Firm Shantilal Kushaldas and Bros., of Margao.

Rameagolli talsaie topiagal

Iron

Sancordem e Darbandora

Sanguem

39 of 22-10-1954

8,000

338.

Firma V.S. Dempo and Cia. Ltda., of Goa.

Sem denominacao especial

Fe/Mang

Curpem

Ditto

40 of 22-10-1954

7,300

339.

Ailiabai Dessai, of Goa.

Culna Soddo

Iron

Cormonem

Ditto

41 of 5-11-1954

11,800

340.

Sociedade Timblo I. Ltda., of Margao.

Caximordid e caxidongor

Fe/Mang

Salginem

Ditto

42 of 26-11-1954

7,400

341.

Firm S. Kantilal Cia. and Ltda., of Margao.

Doro

Iron

Nanora de Latembar-cem

Bicholim

44 of 6-12-1954

13,400

342.

Bhalchandra A. Avde, of Quepem.

Odamolla

Ditto

Sangod

Sanguem

45 of 6-12-1954

12,300

343.

Viswasrao D. Chowgule of Vasco da Gama.

Chinvor Ghol

Ditto

Pirna

Bardez

46 of 6-12-1954

14,200

344.

Vassudeva M. Salgaocar, of Vasco da Gama.

Calafondicho soddo, etc.

Ditto

Sigao

Sanguem

47 of 6-12-1954

8,100

345.

Salvador Fernandes, of Sanguem.

Gholl Dongor

Fe/Mang

Curpem

Ditto

48 of 6-12-1954

11,500

346.

Vassudeva M. Salgaocar, of Marmagao.

Moitem Cumarvado e xaimartodd

Iron

Advolpale, Latambar-cem e Moitem

Bicholim

49 of 6-12-1954

8,600

347.

Firm Damodar Mangalji and Cia. ltda., Goa.

Ambeavelem Boroda

Fe/Mang

Surla

Ditto

1 of 14-1-1955

4,200

348.

Vinaeca Naraina Bandecar. Panaji.

Ocambo

Ditto

Piliem

Sanguem

2 of 14-1-1955

10,000

349.

Firm V.M. Salgamcare Irmaos Ltda, of Vasco da Gama.

Datimola

Ditto

Sancordem

Ditto

3 of 31-1-1955

13,400

350.

Sociedade Marzok and Cadar Ltda., of Margao.

Devachi Raim

Iron

Darbandora

Ditto

4 of 7-2-1955

11,100

351.

Narandas Popotlal, of Goa.

Coutemdongor

Fe/Mang

Sigonem

Ditto

5 of 11-2-1955

8,800

352.

Sociedade Timblo Irmao Ltda., of Margao.

Mareta ou Marasoddo, etc.

Iron

Onda

Satari

6 of 18-2-1955

3,900

353.

Metelo X. Diniz.

Mandaadvona

Fe/Mang

Calem

Sanguem

8 of 26-3-1955

5,600

354.

Sociedade Mineiro Goesa Ltda., of Goa.

Maulingtodcho dongor

Iron

Maulinguem

Bicholim

9 of 2-4-1955

4,800

355.

Firma N.B. Kamat and Filhos Ltda, of Margao.

Chanfericho advo

Fe/Mang

Malpona

Satari

10 of 16-4-1955

14,000

356.

Abubakar Noor Mohamed (Buda Shet) of Panaji.

Sanvri batacho sodo

Iron

Velguem

Bicholim

12 of 30-4-1955

5,000

357.

Firma V.M. Salgaocar e Irmao Ltda., of Vasco da Gama.

Visnuporbachem Ariagall Iron e Chondra Vito ba Dessai

Ditto

Sigao e

Sanguem

13 of 30-4-1955

10,100

358.

Abubaker Noor Mohamed (Budda Xete), of Goa.

Banastarime adjacen tes

Fe/Mang

Banastarim

Ponda

14 of 14-4-1955

3,200

359.

Francisco Xavier Patrocinio Furtado, of Benaulim.

Tolleme e Cazumodi

Ditto

Ambeli

Satari

15 of 21-5-1955

14,100

360.

Vassudeva Guiri Quenim, of Goa.

Semdenomin acao especial

Iron

Sonus Von Voliem

Ditto

16 of 18-6-1955

8,200

361.

Lidia Belinda Simoes, of Goa.

Ponsanadongor

Fe/Mang

Codi

Sanguem

17 of 25-6-1955

14,300

362.

Firm V.M. Salgaocar and Irmao Ltda., of Vasco da Gama.

Malpona Vanganvoril dongor

Ditto

Malpona

Satari

18 of 2-7-1955

12,100

363.

Sociedade Timblo Irmaos Ltd, of Margao.

Bondumollo

Iron

Molen

Sanguem

19 of 9-7-1955

14,200

364.

Sociedade Timblo Irmaos Ltd., of Margao.

Siroli Culna

Ditto

Darban dora

Ditto

20 of 9-7-1955

14,100

365.

Sociedade Timblo Irmaos Ltd., of Margao.

Ordosoddo

Ditto

Cormonem E Codli

Ditto

21 of 9-7-1955

14,000

366.

Sociedade Timblo Irmaos Ltd., of Margao.

Odavoril tour

Ditto

Quirlapale

Ditto

22 of 9-7-1955

14,200

367.

Ramacrisna Bandari, of Goa.

Unia dongor

Iron

Querim

Ponda

23 of 9-7-1955

10,300

368.

Caxinata Panduronaga Xete Parcar, of Curchorem.

Vellem Poicul e Daisaunto

Fe/Mang

Darbandora

Sangum

25 of 9-7-1955

9,900

369.

Firma Seas Goa Ltda, of Goa.

Cajumolla, etc.

Fe/Mang

Sancordem

Sanguem

26 of 9-7-1955

6,200

370.

Firm S. Kantilal and Cia. Ltda., of Margao.

Udolxem e Madia vangana

Ditto

Ditto

Ditto

28 of 16-7-1955

13,900

371.

Atchuta Vishum S. velingcar, of Velinga.

Lacavelem uporgaovatta

Ditto

Agllote

Ditto

29 of 23-7-1955

7,500

372.

Quessova Sinai Cundo, of Margao.

Zorla ou Zolla

Ditto

Xellpem

Ditto

30 of 30-7-1955

7,100

373.

Firma Chowgule and Cia Ltda., of Vasco da Gama.

Dangarvado outroz

Iron

Gavanem

Satari

31 of 30-7-1955

14,100

374.

Firm Sesa Goa Limiteda, of Goa.

Semdenom inacao especial

Fe/Mang

Pirna Nadora

Bardez

32 of 30-6-1955

6,200

375.

Antonio Francisco Sales de Andrade, of Sanguem.

Eduando ou mad everin

Ditto

Tudou

Sanguem

33 of 6-8-1955

14,200

376.

Gajanan Panduranga Xete Parcer.

Santonachi Upri

Iron

Dabal

Ditto

34 of 13-8-1955

14,100

377.

Sociedade Timblo Irmaos Ltd., of Margao.

Mauco eatodichi Nuli

Ditto

Pale

Bicholim

35 of 13-8-1955

13,000

378.

Sociedade Timblo Irmaos Ltd., of Margao.

Umoriem Tican

Ditto

Surla

Surla

36 of 13-8-1955

5,100

379.

Sociedade Timblo Irmaos Ltd., of Margao.

Kirmolachem

Ditto

Ditto

Bicholim

37 of 13-8-1955

8,700

380.

Sociedade Mineira Goesa Ltd., of Goa.

Millem dongor

Ditto

Darbonora

Sanguem

38 of 3-9-1955

14,300

381.

Sociedade Mineira Goesa Ltd., of Goa.

Xirvolculna

Ditto

Ditto

Ditto

39 of 3-9-1955

17,800

382.

V.M. Salgaoncar e Irmaos Ltda., Vasco da Gama.

Quella

Ditto

Tivim

Bardez

41 of 5-11-1955

11,000

383.

Caetano F. Ciprianode Souza of Sanquelim.

Deulacodil tour

Fe/Mang

Nirancal

Ponda

1 of 18-1-1956

14,000

384.

Eurico da Silva de Ataide e Teive de Noronha, of Porvo rim.

Bicholicho Choll

Iron

Mahem

Bicholim

2 of 18-1-1956

14,100

385.

Firm V.M. Salgaoncar Irmaos Ltda., of Vasco da Gama.

Goteacho tembo ougoteacho molli

Fe/Mang

Malpona

Satari

3 of 1-2-1956

14,300

386.

Shantilal Khushal das and Bros. of Margao.

Baburli sodo

Ditto

Cormonem

Sanguem

4 of 1-2-1956

14,300

387.

S. Kantilal and Cia. Ltda., of Margao.

Niulitembo, Fatratembo

Iron

Bati, Valcem

Sanguem

5 of 8-2-1956

14,300

388.

Marcos Marcelino P. de Souza, of Goa.

Gogol

Fe/Mang

Usgao

Bicholim

7 of 21-3-1956

14,000

389.

Badrudin Hussenbhai Ramjee, of Goa.

Coro Pimpla codil Borod, etc.

Iron

Bordem

Ditto

8 of 28-3-1956

3,200

390.

Shantilal Kushaldas Bros., of Margao.

Aforamento de Burculo Sounsar

Fe/Mang

Arvalem

Ditto

9 of 28-3-1956

10,600

391.

Gopinata Sinai Garco, of Apacalm.

Gauntona ou Undorna e cormal, etc.

Ditto

Molcornem

Quepem

11 of 11-4-1956

13,500

392.

Maria Anamalia V.B. Mascarenhas Baganza, of Margao.

Mida

Ditto

Naiquinim

Sanguem

12 of 11-4-1956

7,500

393.

Jaising Maganlal, of Goa.

Derguna

Ditto

Vagurim

Satari

14 of 11-4-1956

6,500

394.

Marzook Cadar Ltda., of Margao.

Borgalle

Ditto

Colomba

Sanguem

18 of 18-4-1956

12,600

395.

Sociedade Lithoferro Ltda., of Mapusa.

Deugoti-molavoril dongor

Iron

Sangod

Ditto

19 of 18-4-1956

12,100

396.

Hirabai Hegde, of Margao

Bencre dando

Fe/Mang

Cumbari

Ditto

20 of 25-4-1956

7,600

397.

Roguvir Naraina Lotleecar, of Margao.

Paicachi Zor, etc.

Ditto

Maina

Quepem

21 of 2-5-1956

8,600

398.

Roguvir Naraina Lotleecar, of Margao.

Xeme-Vain anchea dongor

Ditto

Gangem

Satari

22 of 2-5-1956

13,900

399.

Roguvir Narraina Lotleecar, of Margao.

Lalbag ou Maticho Zaga

Ditto

Carapur

Bicholim

23 of 2-5-1956

3,600

400.

Badrudin Hussenbhai Ramjee, of Margao.

Evalem Deulamol

Ditto

Costi

Sanguem

24 of 16-5-1956

13,000

401.

Sheik Kadar Sheik Husman, of Goa.

Carpadegga, etc.

Ditto

Codli

Ditto

25- of 16-5-1956

5,800

402.

Pedro Nolasco D. Souza, of Vasco da Gama.

Vis a Vis de estacao de ferro

Iron

Colem

Ditto

27 of 27-6-1956

8,900

403.

S. Kantilal and Cia. Ltda., of Margao.

Vilipiares

Ditto

Bati

Ditto

29A of 22-8-1956

14,100

404.

S. Kantilal and Cia. Ltda., of Margao.

Gonsumoddi

Iron

Bati

Sanguem

30 of 22-8-1956

12,100

405.

Vinaeca Naique, of Margao.

Madiencho soddo

Ditto

Saigao

Ditto

31 of 22-8-1956

14,100

406.

Damodar Mangalji and Cia. Ltda., of Goa.

Quitalmotta, etc.

Ditto

Arvalem

Bicholim

33 of 22-8-1956

14,000

407.

Damodar Mangalji and Cia. Ltda., of Goa.

Dob e adjacentes

Ditto

Saigao

Sanguem

34 of 22-8-1956

7,500

408.

S. Kantilal and Cia. Ltd., of Margao.

Bamannulcadem e outres

Ditto

Talauli Cumbari e Bati

Ditto

36 of 22-8-1956

14,000

409.

Vassudeva Madeva Salgaocar of Vasco da Gama.

Aglotesoddo

Ditto

Aglote

Ditto

38 of 17-10-1956

4,300

410.

V.M. Sangaocar and Bros. Pvt. Ltd.

Malpona Culnavoril dongor

Ditto

Malpona

Satari

39 of 17-10-1956

7,700

411.

Firm V.M. Salgaocar I Ltda., of Vasco da Gama.

Gainvadd dongor

Ditto

Aglote

Sanguem

40 of 17-10-1956

13,500

412.

Chowgule and Cia. Ltda., of Marmagao.

Cuntichem Tollem

Ditto

Ponocem

Satari

41 of 24-10-1956

9,900

413.

Roguvir Sinai Garco, of Margao.

Carcareatemba

Fe/Mang

Tudoru

Sanguem

42 of 24-10-1956

11,200

414.

Joao Hugo Eduardo Sequeira, of Goa.

Tolpavaddo, etc.

Iron

Darbandora

Ditto

43 of 31-10-1956

14,300

415.

Firm V.M. Salgaocar e Irmaos, of Vasco da Gama.

Surlavain ganacho Vandivoril

Ditto

Aglote

Ditto

44 of 7-11-1956

13,300

416.

Avelino Francisco Fernandes, of Curchorem.

Purna e Gogoll

Ditto

Costi e Canangui-nim

Ditto

45 of 12-12-1956

14,300

417.

Damodar Mangalji and Cia. Ltd., of Goa.

Vaguna Kuddo

Iron

Dabal

Sanguem

46 of 12-12-1956

9,200

418.

Prakash Rajaram Hede, of Goa.

Moliem Mangaddo

Fe/Mang

Corlim

Goa

48 of 19-12-1956

10,200

419.

Firm S. Kantilal and Cia Ltda., of Margao.

Kariamola, etc.

Iron

Bati

Sanguem

49 of 19-12-1956

12,100

420.

Jorge Anibal de Matos Sequeira of Goa.

Gorbatta Mattideviculna

Fe/Mang

Maina

Quepem

50 of 19-12-1956

9,100

421.

Martinho Coutinho, Councollim.

Ubeafatricho dongor

Fe/Mang

Pirla e Maina

Quepem

1 of 2-1-1957

9,200

422.

Roguvir S. Garco, of Margao.

Zamblimollacho Soddo

Iron

Muguli

Sanguem

2 of 16-1-1957

13,000

423.

R.S. Garco, of Margao

Anvaliamola, etc.

Ditto

Patiem e Tudou

Ditto

3 of 28-1-1957

14,300

424.

Naraina R.X. Amoncar, of Goa (Seguna Sitaram Sirasat Legal heir).

Oileamola-voril Soddo

Ditto

Velguem

Satari

5 of 6-2-1957

12,400

425.

Atchuta Visnum Sinai Velingcar, of Velinga.

Purso Boto e Prediavoril Moddi

Fe/Mang

Rivona

Sanguem

6 of 6-2-1957

2,900

426.

Abdul Aziz Mohomed jalal, of Goa.

Xelpem e Adjacents

Ditto

Xelpem

Ditto

7 of 13-2-1957

12,800

427.

Jose Maximiano S.O. Menezes Cota, of Agacaim.

Sem denominacao especial

Ditto

Marna Assagao, Cuchelim e Mapusa

Bardez

8 of 27-2-1957

13,900

428.

Shaik, Aiyula, of Sanguem.

Oiteiro Matir, etc.

Iron

Candola

Ponda

10 of 25-3-1957

13,600

429.

Firm Damodar Mangalji and Cia., Ltda., of Goa.

Periudoc e Masticulanach-em Advona

Ditto

Santona

Sanguem

11 of 29-4-1957

9,300

430.

Firm Chowgule and Cia. Ltda., of Mormugao.

Bozruguro, predio Pantovoril vall, etc.

Ditto

Costi Dudal

Ditto

12 of 29-4-1957

2,900

431.

Sociedada Timblo Irmos Ltda., of Margao.

Carela e Dandia dongor

Fe/Mang

Xelpem

Ditto

13 of 6-5-1957

10,000

432.

Francisco Cecilio Jorge Sequira, of Goa.

Dolicho dongor e ter. adjts.

Ditto

Aturilie Naroa

Bicholim

14 of 6-5-1957

10,000

433.

Joaquim Antonio Maria Baptista of Silva.

Moticho Dongor

Ditto

Nanzu Ganguem

Ditto

18 of 13-5-1957

14,900

434.

Sociedade Timblo Irmos Ltda., of Margao.

Davoscoramolo Vaddo

Iron

Carapur

Ditto

18-A of 20-5-1957

8,300

435.

Francisco Cecilio, Jorge Sequejar, of Goa.

Predio Ambexim

Ditto

Pale

Ditto

19 of 20-5-1957

14,300

436.

Sociedade Timblo Irmos Ltda., of Margao.

Oiterio Fanascantem e Mas galicho soddo

Ditto

Quirlapale

Sanguem

20 of 20-5-1957

14,300

437.

Sociedade Timblo Irmaos Ltda., of Margao.

Suriagal Murdi

Fe/Mang

Bati

Sanguem

21 of 20-5-1957

8,500

438.

Sociedade Timblo Irmaos Ltda., of Margao.

Cancamolla e Halditembo

Ditto

Rivona

Ditto

22 of 20-5-1957

3,900

439.

Krishna Vamona, Keni, of Goa.

Don ou Dudo nem e Polpi entre si ligados

Ditto

Nanora

Bicholim

23 of 20-5-1957

4,000

440.

Ramacanta Visnum Sinai Veligngcar, of Velinga.

Corpadega, Valuco predio parna, etc.

Iron

Darbandora

Sanguem

24 of 3-6-1957

8,600

441.

Viswasrao Dataji Chowgule, of Marmagoa.

Conquichem Ran

Fe/Mang

Piocul e Darbandora

Satari Sanguem

25 of 3-6-1957

10,800

442.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Bimbol dongor e ter adjits

Iron

Xelopo Curado

Satari

26 of 3-6-1957

14,300

443.

Mussa Xeque Usman, of Goa.

Dedagal culna, etc.

Ditto

Colem

Sanguem

27 of 3-6-1957

12,000

444.

Santana Fernandes, of Margao.

Soddo

Ditto

Curtorim

Salcete

28 of 1-7-1957

14,300

445.

S. Kantilal and Cia. Ltda., of Margao.

Carimol Charidimol

Ditto

Cumbari

Sanguem

31 of 12-8-1957

14,100

446.

S. Kantilal and Cia. Ltda., of Margao.

Madanrica

Ditto

Bati

Ditto

32 of 12-8-1957

16,700

447.

Roguvir Sinai Garco, of S. Lourenoo.

Tolem Bibla, etc.

Ditto

Rudou

Ditto

33 of 12-8-1957

13,800

448.

Firm Shantilal Kushaldas and Bros., of Margao.

Iranqui

Ditto

Potrem

Ditto

34 of 26-8-1957

7,600

449.

Ghanaxama Naraher Thaker, Panaji-Goa.

Tacaoilo dongor

Ditto

Pissurlem e Onda

Satari

37 of 9-9-1957

5,500

450.

Firm Chowgule and Cia. Ltda., of Margagoa.

Peguaca-Juncho Tembo

Ditto

Tudou

Sanguem

40 of 16-9-1957

11,500

451.

Firm Chowgule and Cia. Ltda., of Mrgagoa.

Moransoddo Motto

Ditto

Ditto

Ditto

42 of 16-9-1957

13,100

452.

Shri D.B. Bandodkar, of Panaji.

Goteacodlo Cud. Etc.

Fe/Mang

Codqui

Satari

43 of 30-9-1957

13,600

453.

Firm Damodar Mangalji and Cia (I) Ltda., of Goa.

Madapor, Moson, etc.

Iron

Oragao

Ponda

44 of 14-10-1957

6,000

454.

Firm Damodar Mangalji and Cia. (I) Ltda., of Goa.

Sancodecho Dando, etc.

Fe/Mang

Cormonem

Sanguem

45 of 14-10-1957

13,500

455.

Hori P. Curchorcar, of Goa.

Chafer, etc.

Iron

Querim

Ponda

47 of 14-10-1957

10,700

456.

Hori P. Curchorcar, of Goa.

Canfendongor, etc.

Fe/Mang

Nirabaga

Sanguem

48 of 14-10-1957

13,700

457.

S. Kantilal and Cia Ltda., of Margao.

Kalledongor

Ditto

Dongor

Ditto

50 of 14-10-1957

13,900

458.

Roguvir Sinai Garco, of Agacaim.

Cairik, Colleancchemped, etc.

Iron

Bordem

Bicholim

59 of 9-12-1957

13,900

459.

Tilu Madeva Xete Parcar of Ponda.

Godeasoddo e outros

Ditto

Calem

Sanguem

60 of 16-12-1957

10,600

460.

Tito Trinidade P. Moraes, of Cuncolim.

Dapotcachem

Fe/Mang

Curdi

Ditto

61 of 23-12-1957

14,300

461.

Francisco C. Jorge Sequeira, of Goa.

Baucui Connan Dongor, etc.

Iron

Maem

Bicholim

62 of 25-12-1957

12,700

462.

Francisco C. Jorge Sequeria, of Goa.

Vainguinim dongor e outros

Ditto

Vainguinim

Ditto

63 of 25-12-1957

14,000

463.

Vicente Fernandes, of Merces.

Talichem Molle outros

Ditto

Davem

Satari

1 of 6-1-1958

14,300

464.

Joao Hugo Eduardo Sequeira, of Goa.

Dangarvaddo Suraguinchi

Ditto

Ditto

Ditto

2 of 13-1-1958

13,000

465.

Joao Hugo Eduardo Sequeira, of Goa.

Uro dongor e adjacentes

Ditto

Sanvordem

Ditto

3 of 13-1-1958

13,900

466.

Sociedade Marzook and Cadar Ltda., of Vsaco da Gama.

Nirancarichi

Ditto

Sonal

Ditto

4 of 13-1-1958

14,300

467.

Caetona Francisco C. De Souza, of Sanguelim.

Vagler e outros

Ditto

Colem

Sanguem

7 of 20-1-1958

13,800

468.

Venctexa Ananta P. Raicar, of Verem.

Cantor e Cantorli, etc.

Ditto

Verem

Ponda

8 of 20-1-1958

14,300

469.

Nilconta Jaganata Coulecar, of Goa.

Sem denominaco especial

Ditto

Davem

Satari

10 of 3-2-1958

14,300

470.

Sitarama Atmarama Naique, of Mapusa.

Karidongore e outros

Fe/Mang

Begalim

Pernem

12 of 10-2-1958

14,300

471.

Shantaram, S. Samat, of Panaji.

Hoticho ondeavoril dongor

Iron

Ladpem

Bicholim

13 of 24-2-1958

14,100

472.

Sociedade Timblo Irmaos Ltda., of Margoa.

Gaoteona e Dusri fall

Ditto

Codil

Sanguem

14 of 24-2-1958

5,900

473.

Firma Damodar M.(India)., of Goa.

Masticule nachem Advona

Iron

Santona

Sanguem

15 of 3-3-1958

13,200

474.

Abdul Rajak, Panaji.

Pongrea Holdim

Fe/Mang

Calm

Ditto

16 of 10-3-1958

14,300

475.

Tomas Caetano de Sousa, of Raia.

Godecoe e tar adjts

Ditto

Ela

Goa

17 of 24-3-1958

13,800

476.

Sripad P. Dhungh at, of Margao.

Capila gaechem Guedd

Iron

Arvlem

Bicholim

18 of 9-5-1958

14,300

477.

Vivian Coutinho of Margao.

Marsode achem Pal sona

Ditto

Sons Vono liem

Satari

19 of 16-6-1958

9,600

478.

Ramakrisna Badari, of Goa.

Unia dongor e adjacentes

Ditto

Queirm

Ponda

21 of 13-6-1958

14,300

479.

Dorotia E.E. Aldemira, Pereira of Diwar.

Magititem b Mat tidongor

Ditto

Ditto

Ditto

22 of 13-6-1958

14,300

480.

Raguvir Xamba Naique of Mapusa.

Todguevoril Mordi

Fe/Mang

Navelim

Bicholim

23 of 13-6-1958

14,200

481.

Viruparapa Basappa, of Margao.

Botvadi e Vorvedeac odil

Iron

Maem

Ditto

24 of 13-6-1958

14,300

482.

Shantilal Kushaldas and Bros. of Margao.

Aralimolacho Tembo

Ditto

Canangui-nim

Quepem

27 of 21-7-1958

14,300

483.

Adolfo Patrocinio E. Gomes of Margao.

Batimola e Zemblisodo

Ditto

Bati

Sanguem

28 of 28-7-1958

12,300

484.

Heramba Ragoba Dolvi, of Pale.

Calguinicho Canno

Fe/Mang

Pale

Bicholim

30 of 28-7-1958

6,400

485.

Babol Saunlo Naique Tari, of Sanguem.

Choromoll e adjacentes

Iron

Bati

Sanguem

31 of 28-7-1958

6,000

486.

Firm Shantilal Kushaldas and Bros. of Margao.

Page mol e Saunri-Moll

Ditto

Ugeme Cotarli

Ditto

33 of 11-8-1958

1,000

487.

Daiananda B. Bandorcar, of Goa.

Sorvoi e Ambleanchem Moll

Fe/Mang

Boma

Ponda

34 of 11-8-1958

14,300

488.

Daiananda B. Bandorcar, of Goa.

Dolcachem Tolop

Iron

Mulgao

Bicholim

35 of 11-8-1958

13,000

489.

Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.

Foliadondongor

Ditto

Morlem

Satari

36 of 11-8-1958

14,100

490.

Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.

Unio de Zmboli

Ditto

Molem

Sanguem

37 of 11-8-1958

14,000

491.

Firm Sesa Goa Ltda., of Goa.

Toleachi add, etc.

Iron

Arvelem

Bicholim

38 of 11-8-1958

14,300

492.

Firm Sesa Goa Ltda., of Goa.

Ambaeculna

Ditto

Santona

Sanguem

39 of 11-8-1958

13,200

493.

Vassudeva M. Salgaocar, of Vasco da Gama.

Kalascondichem, etc.

Ditto

Latambar-cem e sataro Ond-a

Bicholim

40 of 11-8-1958

14,200

494.

Vassudeva M. Salgaocar, of Vasco da Gama.

Durgea pan ou Durgaso

Fe/Mang

Curpem

Sanguem

41 of 29-8-1958

10,300

495.

Vassudeva M. Salgaocar, of Vasco da Gama.

Padispo-nnos Taria-Voilem, etc.

Iron

Sancor dem

Ditto

42 of 29-8-1958

14,300

496.

Vassudeva M. Salgaocar, of Vasco da Gama.

Coirim olavoril advena

Ditto

Sigao

Ditto

43 of 29-8-1958

8,300

497.

Vassudeva M. Salgaocar, of Vasco da Gama.

Cotgui nem, Va guriem e Deus uam

Ditto

Melauli

Satari

44 of 29-8-1958

13,500

498.

Vassudeva M. Salgaocar, of Vasco da Gama.

Agapuri xeta

Fe/Mang

Amona

Bicholim

45 of 29-8-1958

5,000

499.

Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.

Gulapa slacho temb. etc.

Iron

Melauli

Satari

46 of 29-8-1958

14,200

500.

Caxinata Deu Saunto Talaulicar, of Ponda.

Cormola chem Moll e Anio temb

Ditto

Cudnem

Bicholim

48 of 29-8-1958

14,000

501.

Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.

Xedichem Advona

Fe/Mang

Porie m e podoce m.

Satari

47 of 29-8-1958

13,600

502.

Firm S. Kantilal and Cia. Ltda., of Margao.

Paicatem-bo e adjacentes

Iron

Bati

Sanguem

49 of 12-9-1958

4,300

503.

Mohanlal S. Rege. of Quepem.

Cotuevade achitembo

Ditto

Colam

Ditto

50 of 12-9-1958

4,800

504.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Patea oilo tembo, Co rldongrac hem Palso na e adjacentes

Ditto

Ambeli

Satari

51 of 29-9-1958

14,300

505.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Sastachoa dvo o Iron ter adjts.

Iron

Navelim Amona

Bicholim

52 of 22-9-1958

13,000

506.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Godemsod-ddo eter adjts.

Ditto

Sigao Colem

Sanguem

53 of 22-9-1958

11,300

507.

Ismail Bin Abdul Latif, of Goa.

Camarali e adjacentes

Ditto

Codar

Ponda

55 of 22-9-1958

4,600

508.

Rodolfo Gomes, of Margao.

Tatode, Devichi Rain, etc.

Ditto

Darban dora

Sanguem

59 of 29-9-1958

12,500

509.

Mineria Prometedo-ra Ltda., of Natorlim.

Bonquitem ba

Ditto

Vichundrem

Ditto

66 of 17-10-1958

14,200

510.

Vassudeva P.P. Velguencar, of Curcho rem.

Madtudad e ter, adjts.

Ditto

Nirancal

Ponda

67 of 17-10-1958

5,100

511.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Godamsod-do Goule vadd, etc.

Ditto

Sigao

Sanguem

70 of 24-11-1958

8,700

512.

Firm Chowgule and Cia. Ltda., of Marmagoa.

Deunacho Dongor e ter adjts.

Ditto

Sanvordem

Satari

71 of 28-11-1958

8,200

513.

Firm Chowgule and Cia. Ltda. of Marmagoa.

Aldonaveddi e ter adjts.

Ditto

Maem

Bicholim

73 of 28-11-1958

14,300

514.

Gangadhar Narsingdas Agrawal, of Margao.

Sem deno Minacao especial

Ditto

Navelim

Ditto

74 of 28-11-1958

14,100

515.

Jaganata Ganecar, of Goa.

Cupadongor adam tembo, etc.

Ditto

Sancordem

Sanguem

75 of 22-12-1958

14,000

516.

Firm Shantilal Kushaldas and Bros. of Margao.

Novelim dar e ter adjts.

Fe/Mang

Arvalem

Bicholim

76 of 26-12-1958

5,500

517.

Vassudeva Panduronga Velguencar, of Curchorem.

Morancho tembo

Iron

Sarvona

Ditto

1 of 9-3-1959

11,000

518.

Ramakanta Rajarama Panguincar, of Margao.

Datachem Fatrimola, etc.

Fe/Mang

Sangordem

Satari

3 of 23-3-1959

8,500

519.

D. Maria Georgina Correia M.e. Lopes of Goa.

Loban Molo

Iron

Poriem

Ditto

4 of 6-4-1959

12,500

520.

Rama Nilu Naique of Carambolim.

Bindimo la e ter adjts.

Mang

Betqui

Ponda

5 of 27-4-1959

7,700

521.

Pundolica Pii Vernencar of Merces (c/o Manibai P. Varekar).

Ondolo e terrenos adjts.

Iron

Darbandoa

Sanguem

7 of 9-5-1959

4,100

522.

Sripada Gopinata Carco of Margao.

Marvan dega e ter adjts.

Ditto

Ditto

Ditto

8 of 9-5-1959

12,900

523.

Xembu Govinda Sinai, Cuvelcar, of Goa.

Vatoli Mordi etc.

Fe/Mang

Curdi

Sanguem

11 of 9-5-1959

3,400

524.

Ranum Dottu P. Loundo, of Goa.

Damonehemcho advo e ter adj.

Iron

Damocem Guleli

Satari

14 of 9-5-1959

10,300

525.

Ranum Dottu P. Loundo, of Goa.

Santone soddo e ter adjts.

Ditto

Advoi Paddoli

Ditto

15 of 9-5-1959

10,100

526.

Firm Damodar Mangalji and Cia. Ltda., of Goa.

Cott e ter adjts.

Iron

Betqui

Ponda

16 of 9-5-1959

9,600

527.

Jaganata C. Port abo Mambro, of Mapusa.

Gantcarach dongor

Ditto

Bordem

Bicholim

17 of 9-5-1959

7,200

528.

Xarachandra J. Zarapcar of Mapusa.

Querem Kapreacho Tan Deugui

Mang

Chorao

Goa

18 of 9-5-1959

6,200

529.

Panduronga Sinai Garco of Margao.

Mortimolavoril soddo e teri adjacentes

Iron

Conquirem

Satari

21 of 9-5-1959

12,500

530.

Tulxides Madeva Xete Deulcar of Calem.

Deugotimola, Pilagal, Gogala etc.

Ditto

Maulinguem

Sanguem

22 of 8-6-1959

11,700

531.

Vinaeca Naique, of Margao.

Carada, Binditemba etc.

Ditto

Codar

Ponda

24 of 8-6-1959

13,400

532.

Antoni F. Querino Gomes of Cavellossim.

Margalicho soddo etc.

Ditto

Calam

Sanguem

29 of 29-6-1959

14,300

533.

Narahari Siurama X. Narvencar of Goa.

Era Venganavoril Mordi

Fe/Mang

Molcor nem

Quepem

30 of 29-6-1959

11,500

534.

Narahari Siurama X. Naravencar of Goa.

Ambeadeoc e out ross ter adj.

Iron

Santona Rumbrem

Sanguem

31 of 29-6-1959

13,000

535.

Sripada A.S. Sanvo Sanvordencar of Curchorem.

Tolichem advona e ter adjts.

Ditto

Bandoli Codli

Ditto

33 of 29-6-1959

10,400

536.

Joaquim Milagreas Piedade Dias of Goa.

Cott e parte de Chinchecho Soddo etc.

Ditto

Priol

Ponda

35 of 29-6-1959

14,300

537.

Mucunda Saruz S. Saleicar of Sanguem.

Butermola Antre mola Dudemol etc.

Ditto

Curdil

Sanguem

36 of 29-6-1959

13,800

538.

Firm V.S. Dempo and Cia. Ltda., of Goa.

Rajabaga e terrenos adjacentes

Fe/Mang

Cananguin-im (Cola)

Cananco-na

37 of 29-6-1959

14,300

539.

Shantilal Kushaldas and Bros. Ltd., of Margao.

Duriamodi e terrenos adjacentes

Ditto

Antoriem

Sanguem

38 of 29-6-1959

11,000

540.

Sociedade Mineira Explora dora of Sanguem.

Cargal Tervole Santonamorbi, etc.

Ditto

Muguli

Ditto

43 of 31-8-1959

14,300

541.

Narahari Siurama X. Narvencar of Goa.

Mata Nacional, Talsai, etc.

Ditto

Curdi

Ditto

44 of 31-8-1959

10,500

542.

Firm Mineira Nacional Ltda., of Margao.

Pedicho soddo e Bomachem Vadio soddo

Iron

Boma e Cunooliem

Ponda

47 of 21-9-1959

12,200

543.

Xec Ayub of Sanguem.

Vagulped ou Vaguemor di e ter adj.

Ditto

Curdi

Sanguem

49 of 21-9-1959

3,100

544.

Bascora saguna Corpe of Valpoi.

Fofande, Cuzreacho tembo Zori oilo dongor e ter adjts.

Fe/Mang

Massordem

Satari

50 of 21-9-1959

9,300

545.

Caximo Can Moraji Can of Margao.

Pondichi Mat e golxi Dhat, etc.

Iron

Anmona

Bicho-lem

52 of 21-9-1959

7,100

546.

Manoharlal Damodar of Goa.

Oiteiro Tolto e adjacentes

Ditto

Att. Estavan

Goa

54 of 21-9-1959

4,600

547.

Sociedade Lithoferro Ltda., of Maspusa.

Camanchem tembo e ter adjts.

Ditto

Pissusurlem

Satari

57 of 27-9-1959

14,300

548.

Sociedade Lithoferro Ltda., of Mapusa.

Matiecho donger e ter adjts.

Ditto

Mololem

Sanguem

58 of 27-9-1959

14,300

549.

Ramcrisna Dattu Porab Loundo of Panaji.

Karut Umola Panorcem Anio temb, etc.

Ditto

Cudnem e e Navelim

Bicho-lem

59 of 27-9-1959

14,200

550.

Firm S. Kantilal and Cia. Ltda., of Margao.

Poini Salauli e ter adjacentes

Ditto

Selailauli

Sanguem

62 of 28-9-1959

12,500

551.

Firm Sesa Goa Ltda., of Goa.

Santona Vadi Soddo e ter adjts.

Ditto

Santona

Ditto

64 of 28-9-1959

14,100

552.

Sociedade S. Kantilal and Cia. Ltda., of Margao.

Dignem soddo Gantonamola

Ditto

Curdi

Ditto

65 of 28-9-1959

13,900

553.

Firm S. Kantilal and Cia. Ltda., of Margao.

Gogol e Galli sorod

Ditto

Cumbari

Ditto

68 of 28-9-1959

3,300

554.

Mohanlal Vassudeva Salgaocar, of Vasco da Gama.

Govindachi Gatti e ter adjts.

Ditto

Fatorpa

Quepem

70 of 28-9-1959

14,300

555.

Lidia Bolinda Simoes, of Goa.

Edumolavoril dongri ou Cancuta

Fe/Mang

Netorlim

Sanguem

71 of 28-9-1959

5,700

556.

Manohar Sinai Quirtonim, of Margao.

Sem Denominacao especial

Iron

Colomba

Ditto

72 of 28-9-1959

14,300

557.

Xarachandra Janardana Zarapoar, of Mapusa.

Bomacanto Dob e Matarimoli Deuguimol

Mang

Molauli e Agolte

Satari Sanguem

73 of 28-9-1959

7,400

558.

Lidia Belinda Simoes, of Goa.

Devabaga eter adjts.

Iron

Caurem

Quepem

74 of 28-9-1959

11,900

559.

Rauji Raia Quirtonim, of Goa.

Simeacha Molavoril dongor etc.

Ditto

Guleli

Satari

76 of 7-10-1959

11,000

560.

Lidia Belinda Simoes, of Goa.

Musfodavoril Mordi e ter adjts.

Fe/Mang

Maina

Quepem

77 of 13-10-1959

13600

561.

Firm Sesa Goa Ltda., of Goa.

Casulem Casuleancho Condo etc.

Ditto

Sancordem

Sanguem

78 of 13-10-1959

9,300

562.

Firm Sesa Goa Ltda., of Goa.

Vagacho dongor Marseanglacho etc.

Iron

Xelopa

Satari

79 of 7-10-1959

14,200

563.

Jaising Maganlal, Panaji.

Careamol

Ditto

Pirla

Quepem

80 of 16-11-1959

14,200

564.

Naracinva Purshottam Suquercar, of Margao.

Coladongor

Fe/Mang

Piliem

Sanguem

81 of 16-11-1959

10,400

565.

Loximona Porobo' Concar, of Margao.

Doro ou Camprempeda

Iron

Cuncoliem

Ponda

82 of 30-11-1959

13,200

566.

Vassudeva Madeva Salgaocar, of Vasco da Gama.

Arunem e Vandimal-xeucar

Mang

Poriem e Moriem

Satari

83 of 14-12-1959

12,100

567.

Krisna Vamona Keni, of Goa.

Vissanvarshi Dhat etc.

Fe/Mang

Cuxirem

Ditto

84 of 14-12-1959

6,700

568.

Loximona Concar, of Margao.

Pimplamola Chmeterichem advona Datrem

Iron

Dabal

Sanguem

85 of 14-12-1959

6,300

569.

Tulxidas Madeva Deucar, of Calem.

Santona codil Raim etc.

Ditto

Sirocdem de Calem

Ditto

3 of 18-1-1960

14,000

570.

S. Kantilal and Cia. Ltda., of Margao.

Matas de Sida

Ditto

Salauli

Ditto

5 of 29-1-1960

13,500

571.

Sesa Goa Ltda., of Goa.

Nagonem Borod

Ditto

Colem

Ditto

6 of 29-1-1960

9,600

572.

Sesa Goa Ltda., of Goa.

Bag Moitem de Palvel

Ditto

Advolpale e Assonora

Bicholim Bardes

7 of 5-2-1960

14,300

573.

Loximona Crisna Saunto, of Ponda.

Sem denominacao especial

Fe/Mang

Codar

Ponda

8 of 5-2-1960

14,100

574.

Sociedade Timblo Irmaos Ltda., of Margao.

Cormolcantem

Iron

Colem Sigao

Sanguem

10 of 22-2-1960

10,700

575.

Rodolfo Gomes, of Margao.

Labala ou Dabala

Fe/Mang

Dabal e Nicancal

Ponda

12 of 22-2-1960

10,400

576.

Ananta Poi Polondicar of Margao.

Sem denominacao especial

Iron

Sirocodem de Calem

Sanguem

11 of 22-2-1960

7,300

577.

Romeo lamartinho Gomes, of Margao.

Piliem e Ocambo

Ditto

Darbandora

Ditto

13 of 22-2-1960

11,400

578.

Firm Damodar Mangalji Cia. Ltda., of Goa.

Hoddo Codem Bindisodo

Ditto

Cormonem Calem

Ditto

15 of 29-4-1960

14,300

579.

V.S. Dempo and Cia. Ltda., of Goa.

Gorbaim Golacho tembe

Ditto

Navelim e Surla

Bicholim

17 of 29-4-1960

10,100

580.

S. Kantilal and Cia. Ltda., of Margao.

Madatembo e Tolietembo

Ditto

Bati

Sanguem

20 of 17-6-1960

13,300

581.

Esvonta Govinda X. Verencar of Colem.

Cordaho Voll, Tiptachi Gali

Fe/Mang

Revora

Bardez

22 of 17-6-1960

3, 900

582.

Raguvir P. Pissurlekar of Mapusa.

Bindichi Goll

Iron

Vagalem

Satari

23 of 17-6-1960

11,600

583.

Shantilal Kushaldas and Brothers Ltd., of Margao.

Tancamo lavoilo soddo

Ditto

Quirlapale

Sanguem

24 of 17-6-1960

4,200

584.

Rauji Raja Sinai Quirtonim of Goa.

Cunneatulea Xentatulo

Fe/Mang

Netorlim

Ditto

25 of 20-6-1960

9,500

585.

Damodar Mangalji and Cia. Ltda., of Goa.

Teramola e Bandora tembo

Iron

Codli

Ditto

26 of 22-8-1960

14,300

586.

Shantilal Kushaldas and Bros. Ltd, of Margao.

Goinchem Molan Cassal Gali

Fe/Mang

Curpem

Ditto

1 of 9-1-1961

4,700

587.

Xembu Govinda Sinai Cuvelcar of Goa.

Pelembata e outros

Iron

Orgao e Tiurem

Ponda

3 of 10-2-1961

6,400

588.

Panduronga N. Sanvordencar, of Sanvordem.

Sircodem Culna

Ditto

Sircodem

Sanguem

4 of 24-8-1961

8,100

589.

Gangadhar Narsingdas Agrawal, of Margao.

Borchem mordi

Fe/Mang

Maina

Quepem

6 of 24-8-1961

14,300

590.

Cosme Simeao Moraes, Cuncolim.

Satiasmoli e Dongri

Iron

Maina e Colombo

Ditto Sanguem

7 of 30-8-1961

13,900

591.

Bhaskar Hari Dalvi Pale.

Madachem bata

Ditto

Pale

Bicholim

8 of 30-8-1961

9,300

SECOND SCHEDULE

[See Sections 4(2), 6, 7 and 9(1)]

Detailas of mining concessions abolished and declared as mining leases on and from a date subsequent to the appointed day

Sl.

Name of the

Denomination

Nature

Situation

Number and

Date of

Amount

No.

concession holder and his residence

of the mine

Village

Taluka

date of title

abolition and declaration of any mining lease

(in Rs.)

1

2

3

4

5

6

7

8

9

1.

Georgina Filomena de Figueiredo, of Loutulim.

Predico Oiteiral do Estado e Outros

Fe/Mang

Colem

Sanguem

2 of 11-7-1963

12-7-1963

11,200

2.

Vassudeva Guiri Quenim, of Goa.

Culnasoddo e outros

Iron

Bali

Quepem

3 of 11-7-1963

12-7-1963

11,200

3.

Firma Mineria Nacinol Ltd., of Margao.

Vagmolo Pe-risodo

Fe/Mang

Curdi

Sanguem

4 of 11-7-1963

12-7-1963

8,200

4.

Firma Mineria Nacinal Ltd., of Margao.

Namosmodi

Ditto

Ditto

Ditto

5 of 11-7-1963

12-7-1963

9,500

5.

Companhia Mineria Progresso limitada, of Sanguem.

Morga Foncul ou Chicolmolo

Ditto

Vichundrem

Ditto

6 of 10-8-1963

11-8-1963

11,600

1. Repealed by Act 30 of 2001, Section 2 and Schedule I.

SECTIONS