68
ASSAM ACT III OF 1931
THE INDIAN TOI.LS (AMENDMENT} ACT, 1931•
[Publi!hcd in the Assnm Got.tllf of the 2ith January 1932)'
An Act to amend thl Indian Tolls Aet, 1851
WHERF.AS it is expedient to amend the Indian A 1 Vlll r Tolls Act, 1851, in the manner hereinafter appearing ; 1~1 • 0
It is hereby enacted as follows :-
1. This Act mny be called the Indian Tolls ~hort title. (Amendment) Act, 1931.
2. tt ~hall t'~tcnd to the \\hole of A'-sam.
Amendment ! . J n ~ectiou 4 of the 1 ndi nn Tolls of :eetion •• the word~-
Act 1851 for Act Vlll ol • 11;51,
1\ct VIII of J85J.. " but no o the1 exemptio11 from payment of the
tolls levied umk1 tbi~ Act shall be allowed";
there shall be substit11ted the words " or of any person or properl) exempted by order of the [State Government] I. from payment of tolls ".
• For Statement of Objects and Re:uoru, su Auam Cwtk, 19111, Pazt V , page 32; for Proceeding~ in Council, m A.uom G•;:tllt, 1931, Part Vl, pages 839-810.
~ Substiluled by the A. 0. 1950 for •• P.tovinclal Govern· otent" which wn, sub:ltitutrcl by the A. 0. 1937 lor "L. 0.''