Act 59 of 1973 : The Homoeopathy Central Council  Act, 1973

18 Dec 1973
Ministry
  • Ministry of AYUSH
Enforcement Date

31 Jul 1974

The Homoeopathy Central Council  Act, 1973

ACTNO. 59 OF 1973
19 December, 1973

An Act to provide for the constitution of a Central Council of Homoeopathy and the maintenance of a Central Register of Homoeopathy and for matters connected therewith. BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:--

CHAPTER IIA

CHAPTER I : PRELIMINARY

CHAPTER II : THE CENTRAL COUNCIL AND ITS COMMITTEES

CHAPTER III : RECOGNITION OF MEDICAL QUALIFICATIONS

CHAPTER IV : THE CENTRAL REGISTER OF HOMOEOPATHY

CHAPTER V : MISCELLANEOUS