ORDEROrdor
bemay ca ' ' Hedthc Dei' Order, 20 I 4.
imitation of
Wards of
Municipal;.
CorporationIn
the
(First Deiimitation ofWardsthe
words a] "one
ofh/Iunicipmember"
Corporation, the
words Order,"two
1995, inme
mbers" shall be
sub~ru1e(1)(viii)ofRuiesubstituted. 3, for Cimndigarh
The i2th
20 August, J4 ()566/0r5'-20/ 4/Pb.
Govr.
Press; 3,4,5.
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nm-' '
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37
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[Extract from the
Pumab
Govt. G ziz.
(Extra),
dated the l3th
August, i2014] ,f
GOVERNMENTCN?PUNJAB
DEPARTMENT OF
LOCAL
GOVERNMENT
(MUNICIPAL
ELECTJONS
OFFICE)
NOTIFICATION
The 13th
August, 20M No.5/lG/Zflld/NIEO/DAHO76.- In
.15
exercise MunicipalAet,
ol'tlie l9ll
powers 7 (Punjab ActNoJ conferred
of19l by Section240 of l
') anti allpl'the
Punjab '»
\ Punjab
is other pleased
powers make enablinghim
in ' the
following
thisrules p; behalf} the
Governor Rules,
furtherto1972,
amend thenamely
:- Delimitation ol'
Wards
of'Municipalities
RULES
1.
These rules
L, maybe called the
I
x 20l4. Delimitation
V,
or
Wards .. v.ofh'luniCipeilities
. Rules
(First/\mendment)
2. Rules,In the
Delimitation u;
ofWards'one member" oFlvlunicipalities Rules, , the
- words
"two 1972,
in
sub-rule (
l members
"
shall be Xvi) ofRule 3,
for substituted.
die words Chandigarh ASHOK
KUMAR
The GUPTA12th ,August,
20 l 4
Secretary
to
(Sever-ninent
ofl'unjztb Department ol'l..oc.eil
Government. 0566/08~20/4/Pb. 130W.
Press, SJLS.
1'50ng Q'Hw—'z'fi'W "True
,.
v
s
38
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.
'
[Extract 110111 the
' ,Jl-I 7'. -1 2*Punjab ch: ,Qaz,1E:111'z1),d311ed _[he
31111-'v121rc11.7.011 - 7
lI u
'
o O I i
n
,1
1'
,.-11.-'~.L;1 DEPARTh-IENT OF
LOCAL
GOVERNMENT
'(lleNlClP.-\l- ELECTIONS
OFFlCE)
NOTIFICATION
.'
G.S.R.
32A/'l'.A. 8/115. 21'
0/\11111.
(1) 2015.
:11e111'oz'Local
-"'1'1.11h Gove1'11111ez11 1e1e1e11ce 10
the \'otiflcm1011 .\o. Government of '-.:~:".z:11-;.', G.2015, }and
in .8."l Punjab, 1.1'
exe1cise o.'
1he S.2~10/.—\md.(l)bowe - r
s
2015,da1edlhe261h ':*'-:1\'0J
0119! c0111ei1edb\'seclir11'.2»1'0Hand all Oftheother Punjab
Mpowers
enabli lunicipal"2.4x: 1. 111g111'111 Al'ct,
1911.'
11'.llowi
11111115111g rules 1131131121111:111'111e1' Goxemor[C
or 171111121111
{he Punjab is'
..
..;;:?:1:1
c1."0:'1"1ces 321:1'1111111111'1111 pleased
M111:
ofPresieents
1111111be101'01.»111111c
Eleced 1131.11: Members and namely :-1:
RULES
Tnescr ''11les11.1.131
be
called the
Derez111111111.
f1 Offices 01
,
11111111131 01'
Elected ofl'rem1emsw311111..1131'1.1"s111131~
Membersandmenflmen: Reservation of '3.' 1Rules They
015 shall come
into
force 1'on
and
A
with
$1113.12! from uazette. 111
date of
{heir
publication in
theiOfficial
1
1
1
1'55111dReser.1Ii011010111ces '21. 1'1'1
.
. ofpre51dents
ofthe .1,111e.c.lox"11L1Schedules shall be
substituted, S1;
N51111:offlinnicipalitjy
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