Odisha act 012 of 1980 : The ODISHA STATE TRANSPORT UNDERTAKINGS (PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980

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Short title

Repeal of Orissa Act 41 of 1975.

26

ORISSA ACT 12 OF 1980 * THE ORISSA STATE TRANSPORT UNDERTAKINGS

(PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980

[ Receivedtheassentof theGovernoron the6th November1980, first publishedin an ectraordinaryissueof theOrissa

Gazette, dated the 15th November 1980 ]

AN ACT TOREPEALTHEORISSA STATE TRANSPORTUNDERTAKINGS ( PREVENTION OF TICKETLßS) TRAVELACT,1915

BE it enacted bytheLegislatureof theStateofOrissain the Thirty-first Year of the Republic of India, as follows

1. This Act may be called the Orissa State Transport Under- takings( Preventionof TicketlessTravel) RepealAct, 1980.

ONS88 Act

2. The Orissa State Transport Undertakings ( Prevention of 41 Ticketless Travel ) Act, 1975 is hereby repealed.

For theBill, SeeOrissaGazette,Extraordinarydatedthe92i Septænbet1980(NO1235) •tome, in to forceW.B.F.15thNovenber1980

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