117
ASSAM ACT No.XVlll OF 1961
THE ASSAM REQUISITION ANO CONTROL OP VEHICLES (AMEND MENT) ACT, 19 61
(As passed by the Assembly)
(Received t he assent of the President on the 23rd June 1961)
[Published in the A<11W1 Gazette, Extraordi nary, t!;ltcd the 3rd July 1961] An Act
further to amend the Assam Requisition and Control of Vehicles Act, 1950
Preambk Wher·eas it is expedient further to amend the . A,sam Act Assam Requisition and Control of Vehicles Act, 1950, ~:Sf II of hereinafter called the Principal Act, for the purposes ·
hereinafter appearing ;
It is hereby enacted in the Twelth Year of the
Repub~ic of India as follows:-
· Short title, 1.11) This Act may be calle-l the Ass'.1.m Requisition extent, and and Control .ofVehides (Amendment) Act, 1961. commence• ment. (2) It shall have the like extent as the Principal
Act.
(3) It shall come ii1tO fore~ at once.
Amendment 2. 1:1 sub-section of s~ctiol1 Principal Act for figur"S
(3 \ of section of the "196 1" the figures ''1964"
1 (3) of the '. d Assam Act shall be substitute . xxxn of
, 1950. --ASSAM ACT No. XIX OF 1961
THE ASSAM co~SOLIDATION OF HOLDI~G5 ACT, 1960
(As pas~ed by the Assembly)
(Received the assent of the President on the 25th June 1961)
( pu'Jlished in the Assam Gazette, Extraordinary, dated the 3rd July 1961) An Act
to pr.avide for consolidation and prevention of fragmentation of agricultural holdings.
Preamble. Whereas it is expeHdient to provide ror consolidation and p revention of fragmentation of agricultural holdings for bet~er cultivation threof ~