Assam act 021 of 1999 : The Assam Contingency Fund (Amendment) Act, 1999

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Registered No.768/97 ~ 23 ~9.(~, 1~ 2 C <;ll~, 2000, 13 "lfN, 1921 (~) No:23 Dispur, Wednesday, 2nd February, 2(XX), 13th Magha, 1921 (S.E.)

GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT:: LEGISLATIVE BRANCH

NOTIFICATION

The 18th December, 1999 No.LGL.160/95/139 .-- The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.

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108 ASSAM GAZETTE. EXTRAORDINARY, FEB. 2, 2000

ASSAM ACT NO. XXI OF 1999

(Received the assent of the Governor on 12th December, 1999)

THE ASSAM CONTINGENCY FUND (AMENDMENT) ACT,

- 1999

AN

ACT

further to amend the Assam Contingency Fund Act, 1950 Preamble Whereas it is expedient to amend the Assam Contingency Fund Act, 1950, here-in- after called the principal Act.

It is hereby enacted in the Fiftieth Year of the Republic of India as follows :-

Short title 1.

and Com-

mencement

Amendment 2.

of section 3

of Assam

Act IX of

1950

(1) This Act may be called the Assam Contingency Fund (Amendment) Act, 1999.

(2) It shall come into force at once and shall remain valid upto 3 l st March, 2000. In the principal Act, in section 3, the following proviso shall be added, namely :-

"Provided that during the period of operation of the Assam Contingency Fund (Amendment) Act, 1999 a further sum of fifty crores of rupees shall be paid from and out of the Consolidated Fund of the State of Assam into the Contingency Fund."

Repeal and 3. (1) The Assam Contingency Fund Assam Savings. (Amendment) Ordinance, 1999 is hereby repealed. Ordinance

(2) Notwithstanding such repeal, anything done or any action taken under .the Ordinance so repealed shall be deemed to have been done or taken under this Act as if this Act had commenced on the 28th July, 1999.

M. K. DEKA,

Secretary to the Govt. of Assam, Legislative Deptt.

No.I of 1999

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GUW AHATl-Printed and published by the Dy. Director (P.&S.), Directorate of Ptg. and Sty., Assam, Guwahati-21 (Ex-Gazette) No. 45-500-400-2-2-2000.

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