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ASSAM ACT XlIIOF 197&
(Received the assent of tl"'e Governor on 13th Septern"!J~r 197:5)
Preamble.
An kt
further to amend the ./\.ssarn Co:r:t.ingency liU...YJ.d Act? 1950,,
Wr1ereas it is e~cpedient to amend the Assa.·1 C;on :::.n ... gency Fund Act11 19509 hereinafter called ths p:dncipa.l !\ct ;
1 ~- :. ·: : .\(-,;:;:'e·~ )y c ... ~s..::;t.;d in ·ti:. ~J '..L~\'ft; J.1i;,y:-~eventh year of the ReptibJ.,ic of India ss follows :_
Short title 1. (1) This Act may b6 caJ..le"B. the .Assam Contingency and commence.... Fimd (Amendrnent) Act11 1976., men~ r ) \2 It shall come into force at once and shall
remain va~lid up to 31 st March, 1977.: .Ar:lendment of 2. In the :principaJ. ii.ct ., in Section 3 of :proviso shall be added : Assa.'11 Act IX
Section 3:, the following
cf 1950~
Rereal and. savings ..
Provided that dl..U'iri.g the perioC!. of operation of t.."!J.e Assam Contingency Fund. (.i\.mendment) .a.ct, 1976 a further sum of five c:rores of r upees shall be paid from and out o.f the Consolidated :C,'1_ind of the State of Assam i.:~.:b the Continge:-wy :F'unU. of Assam~
The SUJBs ai.ri:.11.o:'.'.'ised to pe :paid and. applied from and out o l" the C;:>nsclida ted Fv!id. of" the State c,.f Assar.; by fois L~ shall ba appropTiated. for the serv5.ces a...'1.d :purposes exprexsed :Ln ·lhe Sehedule in relation to foe year ·ending on the 3-1 st day Y'1arch, 1977 ,, a:;1d shal.J_ be re-transferred f.L't.1lli. the Contin... gency Fund to the Cansol.ida ted Fund of Assam on or before the 1st April, i977~
S'-er-..:j. ce s and pu"!."po se s 0-y Majer Heads
Sums not exceeding
('i } ("0'\ '-I
769 4~A:p:propriation to the Contingency I'undo
3~ (1) The Assam Cont:i.ngency Ftmd (.Ame:'ldment) Ordinan~e~ 1976 is hereby repealed.
(2) :Notwi t..Yistanding such repeal .. anything done or any action taken under the OrdJ . ..:. nance so repealed shall be deeme~ to have been done or talcen under ti.11.is Act as if this AC/!J, had. commenced. on t..Yie twenty-first day of August~ 1976~
.Assam Ordinance II
of 1 lf76~
U., Tf....11Bii,DLR, Secretary to the Govt. of Assan~
Legisla tive Department.