Maharashtra act 014 of 2016 : The Maharashtra Water Conservation Corporation (Amendment) Act, 2016.

16 Apr 2016
Department
  • Water Resources Department
Ministry
  • Ministry of Govt of Maharashtra
Summary

NO

Enforcement Date

19 Apr 1959

¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ +É`öú, BÊ|É±É 16, 2016/SÉèjÉ 27, ¶ÉEäò 1938 1 An Act further to amend the Maharashtra Water Conservation

Corporation Act, 2000.

WHEREAS it is expedient further to amend the Maharashtra

Water Conservation Corporation Act, 2000, for the purposes hereinafter appearing ; it is hereby enacted in the Sixty-seventh Year of the Republic of India as follows :—

1. This Act may be called the Maharashtra Water Conservation Corporation (Amendment) Act, 2016.

Mah.

III of

2001.

Short title.

¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ +É`ö ´É¹ÉÇ 2, +ÆEò 27 (3)] ¶ÉÊxÉ´ÉÉ®úú, BÊ|É±É 16, 2016/SÉèjÉ 27, ¶ÉEäò 1938 [ {ÉÞ¹`äö 2, ËEò¨ÉiÉ : ¯û{ɪÉä 27.00 +ºÉÉvÉÉ®úhÉ Gò¨ÉÉÆEò 44

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In pursuance of clause (3) of article 348 of the Constitution of India, the following translation in English of the Maharashtra Water Conservation Corporation (Amendment) Act, 2016 (Mah. Act No. XIV of 2016), is hereby published under the authority of the Governor. By order and in the name of the Governor of Maharashtra,

PRAKASH H. MALI,

Secretary to Government, Law and Judiciary Department. ——————————

RNI No. MAHENG/2009/35528 MAHARASHTRA ACT No. XIV OF 2016. (First published, after having received the assent of the Governor in the "Maharashtra Government Gazette", on the 16th April 2016) ¦ÉÉMÉ +É`ö--44-----1

(1)

¨É½þÉ®úɹ]Åõ ¶ÉɺÉxÉ ®úÉVÉ{ÉjÉ +ºÉÉvÉÉ®úhÉ ¦ÉÉMÉ +É`öú, BÊ|É±É 16, 2016/SÉèjÉ 27, ¶ÉEäò 19382

2. In section 25 of the Maharashtra Water Conservation Corporation Act, 2000, in sub-section (1),—

(a) for the words, letters and figures "sum of Rs.2000 crore" the words, letters and figures "sum of Rs. 10,000 crore" shall be substituted;

(b) for the words "period of five years" the words "period of twenty- five years" shall be substituted.

Amendment

of section

25 of Mah.

III of 2001.

Mah.

III of

2001.

ON BEHALF OF GOVERNMENT PRINTING, STATIONERY AND PUBLICATION, PRINTED AND PUBLISHED BY SHRI PARSHURAM JAGANNATH GOSAVI,

PRINTED AT GOVERNMENT CENTRAL PRESS, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004 AND PUBLISHED AT DIRECTORATE OF GOVERNMENT PRINTING, STATIONERY AND PUBLICATIONS, 21-A, NETAJI SUBHASH ROAD, CHARNI ROAD, MUMBAI 400 004, EDITOR : SHRI PARSHURAM

JAGANNATH GOSAVI.

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