नबधंन सं या पी0ट0-40 ॢबहर गजट
[सधरण [क
ॢबहर सरकर हर क०शत वण 141 श
(स पटन 4) पटन ब१धवर 31 जुलाई 2019 fof/k foHkkx
———
vf/klwpuk 31 tqykbZ 2019 laŒ ,yŒthŒ&01&12@2019&5181@ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 29 tqykbZ 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
lat; dqekj]
ljdkj ds voj lfpoA
1
[fcgkj vf/kfu;e 11] 2019⁄= fcgkj fofu;ksx ¼sss la[;k&3½ aaa vf/kfu;e] 2019 fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMs sa Z sa as sa Z sa as sa Z sa a y }kjk fuEufyf[kr :i eas ;gas asas vf/kfu;fer gks A&sss
1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z
¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2019 ds izHkko ls izòÙk gksxk A
2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls Z s a sa sZ s a sa sZ s a sa s dqy 14330]06]57]000 qqq ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ S S s +S S s +S S s + :i;s dh fudklh Asss & fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 14330]06]57]000 ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½
:i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A
3- fofu;ksx&A&sss bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds
fy, izkf/kd̀r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
vuqlwphq wq wq w
¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa
ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a
fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
01 Ñf"k foHkkx jktLo 1,19,67,54,000 0 1,19,67,54,000 iwath 0 0 0
02
i'kq ,oa eRL; lalk/ku foHkkx
jktLo 68,70,00,000 0 68,70,00,000 iwath 0 0 0
03 Hkou fuekZ.k foHkkx jktLo 0 0 0
iwath 1,74,29,10,000 0 1,74,29,10,000 04 eaf=eaMy lfpoky; foHkkx jktLo 53,15,000 0 53,15,000 iwath 1,21,43,72,000 0 1,21,43,72,000 05 jkT;iky lfpoky;
jktLo 0 0 0
iwath 0 0 0
06 fuokZpu foHkkx
jktLo 3,98,27,50,000 0 3,98,27,50,000 iwath 0 0 0
2
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
07 fuxjkuh foHkkx jktLo 0 0 0
iwath 0 0 0
08
dyk] laLd̀fr ,oa ;qok foHkkx
jktLo 0 0 0
iwath 0 0 0
09 lgdkfjrk foHkkx jktLo 16,23,18,000 0 16,23,18,000 iwath 0 0 0
10 ÅtkZ foHkkx
jktLo 16,93,00,00,000 0 16,93,00,00,000 iwath 0 0 0
11
fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 0 0 0
iwath 0 0 0
12 foÙk foHkkx
jktLo 14,64,50,000 0 14,64,50,000 iwath 76,70,04,00,000 0 76,70,04,00,000 13 lwn Hkqxrku
jktLo 0 0 0
iwath 0 0 0
14 _.k vnk;fx;ka
jktLo 0 0 0
iwath 0 0 0
15 isa'ku
jktLo 77,20,00,000 0 77,20,00,000 iwath 0 0 0
16 iapk;rh jkt foHkkx
jktLo 69,14,56,000 0 69,14,56,000 iwath 0 0 0
17 okf.kT;&dj foHkkx
jktLo 0 0 0
iwath 0 0 0
18
[kk| ,oa miHkksDrk laj{k.k foHkkx
jktLo 6,07,19,000 0 6,07,19,000 iwath 0 0 0
19
i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx
jktLo 1,000 0 1,000 iwath 35,71,000 0 35,71,000
3
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
20 LokLF; foHkkx jktLo 74,42,35,000 0 74,42,35,000 iwath 17,51,29,000 0 17,51,29,000 21 f'k{kk foHkkx
jktLo 5,49,34,00,000 0 5,49,34,00,000 iwath 3,00,00,00,000 0 3,00,00,00,000 22 xg̀ foHkkx
jktLo 78,11,34,000 0 78,11,34,000 iwath 79,68,00,000 0 79,68,00,000 23 m|ksx foHkkx
jktLo 3,00,01,000 0 3,00,01,000 iwath 0 0 0
24 lwpuk ,oa tulaidZ foHkkx jktLo 7,00,000 0 7,00,000
iwath 0 0 0
25 lwpuk izkoSf/kdh foHkkx jktLo 4,00,00,000 0 4,00,00,000 iwath 0 0 0
26 Je lalk/ku foHkkx jktLo 17,54,85,000 0 17,54,85,000 iwath 0 0 0
27 fof/k foHkkx
jktLo 5,00,000 0 5,00,000 iwath 0 0 0
28 mPp U;k;ky;
jktLo 0 0 0
iwath 0 0 0
29 [kku ,oa HkwrRo foHkkx jktLo 0 0 0
iwath 0 0 0
30 vYila[;d dY;k.k foHkkx jktLo 0 0 0
iwath 7,50,00,000 0 7,50,00,000 31 lalnh; dk;Z foHkkx
jktLo 0 0 0
iwath 0 0 0
32 fo/kku eaMy
jktLo 0 0 0
iwath 0 0 0
4
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
33 lkekU; iz'kklu foHkkx jktLo 6,20,00,000 0 6,20,00,000 iwath 0 0 0
34 fcgkj yksd lsok vk;ksx jktLo 0 0 0
iwath 0 0 0
35 ;kstuk ,oa fodkl foHkkx jktLo 18,05,78,000 0 18,05,78,000 iwath 43,48,00,000 0 43,48,00,000
36
yksd LokLF; vfHk;a=.k foHkkx
jktLo 1,000 0 1,000 iwath 0 0 0
37 xzkeh.k dk;Z foHkkx jktLo 10,00,00,00,000 0 10,00,00,00,000 iwath 1,00,00,00,000 0 1,00,00,00,000
38
e| fu"ks/k] mRikn ,oa fuca/ku foHkkx
jktLo 12,79,60,000 0 12,79,60,000 iwath 0 0 0
39 vkink izca/ku foHkkx jktLo 2,14,84,000 0 2,14,84,000 iwath 0 0 0
40
jktLo ,oa Hkwfe lq/kkj foHkkx
jktLo 50,98,97,000 0 50,98,97,000 iwath 0 0 0
41 iFk fuekZ.k foHkkx
jktLo 0 0 0
iwath 0 0 0
42 xzkeh.k fodkl foHkkx jktLo 0 0 0
iwath 0 0 0
43 foKku ,oa izkoSf/kdh foHkkx jktLo 8,68,60,000 0 8,68,60,000 iwath 0 0 0
44
vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx
jktLo 45,15,05,000 0 45,15,05,000 iwath 0 0 0
45 xUuk m|ksx foHkkx
jktLo 0 0 0
iwath 0 0 0
5
vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa
fofu;ksxsss
la[;kaaa
lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss
jktLo
iwathwa wawa
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy aaa
}kjk fn, x, vuqnkuqqq
jkT; dh lafpr aaa
fuf/k ij Hkkfjr ;ksxsss
1 2 3 4 5 6
46 i;ZVu foHkkx jktLo 7,48,89,000 0 7,48,89,000 iwath 0 0 0
47 ifjogu foHkkx
jktLo 0 0 0
iwath 0 0 0
48
uxj fodkl ,oa vkokl foHkkx
jktLo 1,80,76,95,000 0 1,80,76,95,000 iwath 50,00,00,000 0 50,00,00,000
49 Tky lalk/ku foHkkx jktLo 0 0 0
iwath 0 0 0
50 y?kq ty lalk/ku foHkkx jktLo 7,18,00,000 0 7,18,00,000 iwath 80,00,00,000 0 80,00,00,000 51 lekt dY;k.k foHkkx
jktLo 11,33,21,61,000 0 11,33,21,61,000 iwath 23,06,27,000 0 23,06,27,000 ;ksx jktLosss 56,62,70,48,000 0 56,62,70,48,000
;ksx iwaths was was wa 86,67,36,09,000 0 86,67,36,09,000
egk;ksxsss 1,43,30,06,57,000 0 1,43,30,06,57,000
fcgkj&jkT;iky ds vkns'k ls] lat; dqekj]
ljdkj ds voj lfpoA
———
31 tqykbZ 2019
laŒ ,yŒthŒ&01&12@2019&5182@yst—fc gkj f o/ kku e aMy } kjk ;F k ki kf jr v kSj e g ke fg e jk T ;i k y } k jk fn uk ad 2 9 tqy kbZ 2 0 1 9 d ks vuqe r fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 d k fuE ufy f [kr vaxzsth vuqokn f c gk j jkT ; i ky ds izk f/ kd k j ls b l ds }k jk izd k f'kr f d ; k tk rk g S] ftl s Hkk jrh ; l afo/ kk u ds vuqPNsn&3 4 8 d s [kaM ¼ 3 ½ ds v /kh u mD r vf/ k fu; e d k vax zsth Hkk" k k esa i zk f/ kd̀r i k B le >k tk; sx kA
fcgkj&jkT;iky ds vkns'k ls]
lat; dqekj]
ljdkj ds voj lfpoA
6
[Bihar Act 11, 2019] THE BIHAR APPROPRIATION (No.-3) ACT, 2019
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES
DURING THE YEAR ENDING THE THIRTY FIRST DAY OF MARCH, 2020.
Be it enacted by the Legislature of the State of Bihar in the seventieth year of Republic of India as follows:-
1. Short title, extent and commencement .—
(1) This Act may be called the Bihar Appropriation (No.-3) Act, 2019.
(2) It shall extend to whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2019.
2. Withdrawal of total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), out of the Consolidated Fund of the State of Bihar for the year 2019-20.-Total Rs.- 14330,06,57,000 (Rs. Fourteen thousand three hundred thirty crore six lac fifty seven thousand), which will not be more than the amount mentioned in column 6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act.
3. Appropriation.— The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2019 and will be appropriated in respect of them.
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
01 Agriculture Department Revenue 1,19,67,54,000 0 1,19,67,54,000 Capital 0 0 0
02
Animal and Fisheries Resource Department Revenue 68,70,00,000 0 68,70,00,000 Capital 0 0 0
03
Building Construction Department
Revenue 0 0 0
Capital 1,74,29,10,000 0 1,74,29,10,000
04
Cabinet Secretariat Department
Revenue 53,15,000 0 53,15,000 Capital 1,21,43,72,000 0 1,21,43,72,000
05
Secretariat of the Governor
Revenue 0 0 0 Capital 0 0 0
7
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
06 Election Department Revenue 3,98,27,50,000 0 3,98,27,50,000 Capital 0 0 0
07 Vigilance Department Revenue 0 0 0
Capital 0 0 0
08
Art, Culture and Youth Department
Revenue 0 0 0
Capital 0 0 0
09 Co-operative Department Revenue 16,23,18,000 0 16,23,18,000 Capital 0 0 0
10 Energy Department Revenue 16,93,00,00,000 0 16,93,00,00,000 Capital 0 0 0
11
BC and MBC Welfare Department
Revenue 0 0 0 Capital 0 0 0
12 Finance Department Revenue 14,64,50,000 0 14,64,50,000 Capital 76,70,04,00,000 0 76,70,04,00,000
13 Interest Payment Revenue 0 0 0
Capital 0 0 0
14 Repayment of Loans Revenue 0 0 0
Capital 0 0 0
15 Pension Revenue 77,20,00,000 0 77,20,00,000 Capital 0 0 0
16
Panchayati Raj Department Revenue 69,14,56,000 0 69,14,56,000 Capital 0 0 0
17
Commercial Tax Department Revenue
0 0 0
Capital 0 0 0
18
Food and Consumer Protection Department Revenue 6,07,19,000 0 6,07,19,000 Capital 0 0 0
8
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
19
Environment , Forest and Climate Change
Department
Revenue 1,000 0 1,000 Capital
35,71,000 0 35,71,000
20 Health Department Revenue 74,42,35,000 0 74,42,35,000 Capital 17,51,29,000 0 17,51,29,000
21 Education Department Revenue 5,49,34,00,000 0 5,49,34,00,000 Capital 3,00,00,00,000 0 3,00,00,00,000
22 Home Department Revenue 78,11,34,000 0 78,11,34,000 Capital 79,68,00,000 0 79,68,00,000
23 Industries Department Revenue 3,00,01,000 0 3,00,01,000 Capital 0 0 0
24
Information and Public Relation Department Revenue 7,00,000 0 7,00,000 Capital 0 0 0
25
Information Technology Department
Revenue 4,00,00,000 0 4,00,00,000 Capital 0 0 0
26
Labour Resource Department
Revenue 17,54,85,000 0 17,54,85,000 Capital 0 0 0
27 Law Department Revenue 5,00,000 0 5,00,000 Capital 0 0 0
28 High Court of Bihar Revenue 0 0 0
Capital 0 0 0
29
Mines and Geology Department
Revenue 0 0 0 Capital 0 0 0
30
Minorities Welfare Department
Revenue 0 0 0 Capital 7,50,00,000 0 7,50,00,000
31
Parliamentary Affairs Department
Revenue 0 0 0
Capital 0 0 0
9
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
32 Legislature Revenue 0 0 0 Capital 0 0 0
33
General Administration Department
Revenue 6,20,00,000 0 6,20,00,000 Capital 0 0 0
34
Bihar Public Service Commission
Revenue 0 0 0
Capital 0 0 0
35
Planning and Development Department Revenue 18,05,78,000 0 18,05,78,000 Capital 43,48,00,000 0 43,48,00,000
36
Public Health Engineering Department Revenue 1,000 0 1,000 Capital 0 0 0
37 Rural Works Department Revenue 10,00,00,00,000 0 10,00,00,00,000 Capital 1,00,00,00,000 0 1,00,00,00,000
38
Prohibition, Excise and Registration Department Revenue 12,79,60,000 0 12,79,60,000 Capital 0 0 0
39
Disaster Management Department
Revenue 2,14,84,000 0 2,14,84,000 Capital 0 0 0
40
Revenue and Land Reforms Department Revenue 50,98,97,000 0 50,98,97,000 Capital 0 0 0
41
Road Construction Department
Revenue 0 0 0 Capital 0 0 0
42
Rural Development Department
Revenue 0 0 0 Capital 0 0 0
43
Science and Technology Department
Revenue 8,68,60,000 0 8,68,60,000 Capital 0 0 0
44
SC & ST Welfare Department
Revenue 45,15,05,000 0 45,15,05,000 Capital 0 0 0
10
Schedule
(See Sections 2 and 3)
Grant/ Appropriation number
Services and purposes to which the
appropriation relates Revenue
Capital
Sums not exceeding (In Rupees) Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
45
Sugar Industries Department
Revenue 0 0 0 Capital 0 0 0
46 Tourism Department Revenue 7,48,89,000 0 7,48,89,000 Capital 0 0 0
47 Transport Department Revenue 0 0 0
Capital 0 0 0
48
Urban Development and Housing Department Revenue 1,80,76,95,000 0 1,80,76,95,000 Capital 50,00,00,000 0 50,00,00,000
49
Water Resources Department
Revenue 0 0 0 Capital 0 0 0
50
Minor Water Resource Department
Revenue 7,18,00,000 0 7,18,00,000 Capital 80,00,00,000 0 80,00,00,000
51
Social Welfare Department Revenue 11,33,21,61,000 0 11,33,21,61,000 Capital 23,06,27,000 0 23,06,27,000
Total Revenue 56,62,70,48,000 0 56,62,70,48,000 Total Capital 86,67,36,09,000 0 86,67,36,09,000 Grand Total 1,43,30,06,57,000 0 1,43,30,06,57,000
By Order of the Governor of Bihar, Sanjay Kumar,
Under Secretary to the Government.
————
[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?
ॢबहर गजट
[सधरण 884%5'1+400%ड+ट,+प+?
Website: http://egazette.bih.nic.in
11