Uttar Pradesh act 013 of 1948 : The UNITED PROVINCES EXPIRING LAWS CONTINUANCE ACT 1948 Date: 1 Apr 1948 Department Department of Vidhai Enforcement Date 31 Jul 1993 TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and commencement(1) This Act may be called the United Provinces Expiring Laws Continuance Act, 1948 Section 2.Continuance inforce of Acts mentioned in the schedule(1) The Principal Acts mentioned in column 1 of the schedule shall, subject to the modification and to the extent specified in column 2, be permanent Acts. (2) Any unrepeated enactments which are temporary in their duration shall in so far as they amend or affect the Principal Act continued by the foregoing provision of this Act, be continued in like manner whether they are mentioned in the schedule or not.