(
-~~ i ~~~if: .. ~ ~ ~-( w.n sF-f. ~ ) if: .gqtJT ~ ~- ~ ~-1-22-•§.'i-11~-M~ mR . I 38. fu_ ~- fi"«;ni, fu;rn:; ~fl-115- 200 I."
- (at;a(t:41(01)
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",wfi+w:J'!ft/011/2012-2015_"
~137] WlT,~.~22~21114-~ l.~1936 WllR. ~ 22 ~ 2014
~ .
~ 273!!/~- 46/2 t-31/JITT!'./.J.Tr./ 14. - •J,·dl~i,~ fcr,.n-HnJJif:I f-1J.1fAf.11a
• .. fo'fl~ll~ ¾;~-if. .:rlll" ~ r!Ul 311~W1~1{,
. - .
273
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274
(\ ,-. ,... 0mRM~ 3lf~ (sf.lTTi.f. 5 ~ W I 4) ~ qt( 2014-1s "t1 ~an~~ em'h-mi; ~ "t1 ~ f;ifu if~~ am ufulli ~-~am: fclf:!4h1 en1 mftr.p=t m ~ ~fuP-l~ii. ~ qt( 2014- 2. ,ji'i.'(lfl
J_I ~,~, i1 ~~ a mw,ri ~ ('Im .3qJ1L.,a
¥'
ii, fu-rrfm clll 2 0 I 4 - I 5 ~ -mR '!f@R ~ ~ if.T.
2015~ ~~.tl
.=ifu.ai f.{fu if .l
. 5,71,49,82,74,000
~
ifRl. s-=l :afhf.rm::i &m g,:,.f1;;_::i,1~ {Nq i1 ~ f.nu
ii ~-efl ~ :in 3q,i1h.rla
qri 2014-201s ~ fu-ii ~1a.1.:il cfiT mm -a~,-_1c1f.piiili -r.Rt ~ (~ &@ ~ ~ 11-a ~ il)
l'.ffll #en~ mrm;{ f::.,ft-H 't..Rml ~ ~ ~
(I) ( 2) (3)
~ ~ m
n1fu, fuf.n:im-~ ;ft ~ n;;i~ 0 19,22, 19,65,000 19,22, 19,65,000
~~W-ll. mfu, fuf.im-r-ffi"if. ~ 1Fft II 12,29,53,41,000 12,29,53,41,1)(10 fl] ~mrn-R ~ 1,53, 12;02,000 19,83,25,000 1,72,95,27,000
~ 8,48,63,000 0 R,48,63,000 02 ~mrm-,fumrr ~ 21, 11, 90,000 () 21,11,90,000
it~.:@~~-
113 1ffem ~ 22,07,38,48,000 56,00,0011 22,07,94,48,000
ipft 35,97,00,00(1 () 35,97,00,000 04 ~ fcnwnhisif~ ~ 18,34,78,000 0 18,34, 78,000
~o>:m. ~
-+
· 274 ( 1)
11) 121 (3)
~ v:m ~
05~ ~ 1,01,23, 75;0110 10,000 1,01,23,85,000 06 fu,;:i fum:t ii .:r-.W.:R W
07 -:Ufo1fa-l¾, -C-. fum:-t ~ 1,81,35,60,000 45,03,55,000 2.2(1.39, 15,000 ;I ;i"#.,r,, m7-I,
08 -q_~;,mfufmw.m_:r;:{ ~ 5,37,65,118,000 12,26,000 5,37,77,34,000 -~ 55,40,00,000(I 55,40,00,000
09 ~ fu~ it #,;ir.r,, ~ ~ 14,31,73,000 10,000 14,Jt ,83,000 ~ 25,00,000 0 25,00,000
10 q.l ~ 7, 74,69,26,000 26,45,30,000 8,01 .14,56,000 -~ 15,50,00,1100. 0 15.50,00,000 ·
11 ~ ~ WJfulWI it ~ 1,09,61.,00,000 35,000 1,09,61,35,()00 'Wif..ra~ .. ~ 37,33,00,000 15,011,000 37,48,00,000
12 ~ fulWl ~ w.ifw.l W
13 ~ ~ 19,32,88,38,000 9,511.000 19,32,97,88,000 ~. 15,20,00,000 0 15,20,00,000
1 .. ':;~·11\,.\ fum-1 ii ~
15 ~m -3qi:i1;.i-11~,1r1 ~ 3,17,35,95,000 0 3,17,35,95,000 ~~ua~~m ~ 36,24,00,000(I 36,24,00,000
16 ~QTM-1 ~ 41,33, 93,000 20,000 41,34, 13,000 ~ 75,10,000 0 75,10,000
17 fl~itilf«tl ~ l,10,36,86,000, 15,000 l,I0,37,01,000 . ~ 28, 90,30,000 0 28,90,30,000
18 P,lJt mR<{ 1, l 4;.93,37,000 20,000 1,14,93,57,000 .. ~ 3,50,00,000 0 3,50,00,000
19 ~~~-qfum~ ~ '11,92,99,90,000 17,50,000 11,93, 17,40,000 ~ 13,27,80,000(I I 3,27,80,000
'-,;;.
L
3
' . 27 4 ( 2) 3"'1ift•I~~. ~ 22iITTr 2014
(I) (2)
20
21 ma1ft "(?cf~ fu1tm it ~ ~~- tpfl
22 .~~"(?cf mm rami1- ~ ~~-
23
24
2 5 ~ m"..r-1 fultm ~ 00~ am.
211- m,:rfutn-i~
30 ~-am mlfrui fircl;m fulml ii~~-
JI ~;,ii, ~ifm t1ift:cti
ii~~-
3 2 ~ fulml~ ~..m imr '•, .~ '1@1
', ~, ..
33 JiifGSl-iilki ~- .. • .• ~ ~
34 -~;·
· ....
/' 35
' ' '
~
~·-.
4,40,37,50,000
44,51.25,000
1,07, 96,40.000
3,36,05,00,000
4,44,61,000
4,09,75,30,000
3,92,25,50,000
6,08, 13,34,000
I 0,81, 19,00,000
3,04, 7 4,80,000
2,65,81,00,000
24,09,01 ,000
30, 91,04, 25,000
45;12,60,000
36,51, 20,000
2, 99,07,50,004)
13,00,00,000 .
21,41,33,84,Ulltl
6,56,05,00,000
25,84,47,000
88, 75,40;000
• 2,00,o_ro t 3;86;oo,'4o,ooo
5,00,000
67,83,95,000
l0,00,000 · · /f :53,0s;ooo
(3)
10,00,000
II
0
0
5.000
1, l0,000
25,00,000
(I
1,96;30,000
5,00,000
0
II
3,20,000
0
74,00.000
41,3i,70,Q~0
0
2,00,000
0
40,000
10,000
·o
1,00,000
0
40,000
0
0
4,40,47,50,000
44,51,25,000
1,07,96,40,000
3,36,05,00,000
4,44,66.000
4,09,76,40.,000
3.92,50,50,000
6,08, 13,34,000
I 0,83, 15,30,000
3,04,79,80,0011
2,65,81,00,000
24,09,0t ,000
30,91,07,45,000
45, 12,60,000
37,25,20,000
3,40,39,20,000
H:M.00,000-· ·
21,41,35,84,000
6,56,05,00,000
25,84,87,000
88, 75,50,000
2,00,000
13,86,01 ,40,000
' ,
5,00,000
. 67,84,35,000
fo,00,000
1,53,08,000
• +.
4
u
..
( I) . ( 2) (3)
~
36 ~ ~ 45,72,94,000 20,l0,000 . 45,93,04,000 1t;it IO,0C,00,000 . 0 , I 0,00,00,000 37 ~ ~ 43,25,00,000 0 43,25,00,000 1t;it 18,00,00,000 0 18,00,00,000 39 ~. ~~"m ~ 21,73,49,91,llO0 50,000 21,73,50,41,000 ~ ~atUT fcowt_ 1t;it 31,40,30,000 0 31,40,30,000 itmif.ra
40 ~fcowtitmffi.ra ~ 6,44,67 ,000 0 6,44,67,000 ~-
~ 63,80,00,000 0 63,80,00;000 41 -~~ ,3qu1-i1-t1 ~ 78,55,39,43,000 I0,000 78,55,39,53,000 . t,it. 17, 14,65,30,000 l5;00,000 17,14,80,30,000 42 ~~JQUl-il-11 1t;it 4, 18,94,00,000 60,00,0Q0 4, 19 ,54,00,000 ~~~r-itcf.f.ml'Jl
~3ffi~.
43 ~3ffi~~ ~ 58,20,58,000 25,000 · 58,20,83,000 1t;it 3, 75,00,000 0 3,75,00,000
44 ~ffllltl ~ 5, 14,60,30,000 70,000 5,14,61,00,000 ~ 7,l0,00,000. 0 7,10,00,000
45 ~~f.miul
'4
46 • 3ffi 'ti:f.i IM j;J\ ~ I 2,80,00,000 0 12,80,00,000 t,it 4,90,00,000 0 4,90,00,000
47 ~ ffllltl 3ffi~ ~ 2, I 9,94,00,000 20,000 2, I 9,94,20,000 ·~fcrm.t. t,it 68,60,00,000 0 68;60,00,000
48 ~fc@aTIQ11T;ft~ ~ 4,93,26,62,000 0 4,93,26,62,000 ~Jf11<'1~cm;JT~~- ~-'. 3,26,77,40,000 . 0 3,26, 77,40,000 49 ~~~ ~ 96,52,40,000 0 96,52,40,000 . ,,
..
ilm~
2,30,08,000 0 2,30,08,000 ~hRft«t
SJ . mffl
~am~
8,87 ,80,000 0 8,87,80,000
5
274 (4) ~ffiR·M~ ~ratr,(, ~ 22 m:a 21114
(I) (2) (3)
~ ~ ~
,
53 ~~., ., 31141 :-Wfli'llli:1 ~ 21,30,37,000 0 21,30,37,000 ~~
030,00,00,000
54 ~~~fu~ mmr 96,00,00,000 0 96,00,00,000 inr-mra;w:i,
55 •~~~~ ~ 7,72,35,82,000 10,000 7,72,35, 92,000 ~a.m. ~- 51,62,00,000 () 51,62,00,000
56 lJ1mri.t.T ~ 73,48,51,000 10,000 73,48,61,000
~ 1,77,01,,000 0 1,77,01,000
57 siffi ffi1lWf fcl\:!Plit mifuo -~ 50,00,000 0 50,00,000 ~it~~
q~tili:il•ilii.
S8 ~ ~an 'fci·~ ~ 4,32,85,84,000 0 4,32,85,84,000 D«t ~ if~me:zm. ~ 20,00,000 0 20,00,000
59 ~~ll11ftotW
~ "' . 4 t4hil•mt
60 t~~aii~~~ mnc1 84,00,000 0 84,00,000
-~
52,00,00,000 0 52,00,00,000
64 ~am\ 3Q41-iiwtl ~l'R
65 ~f.nwt ~ 21.12,n.ooo 10,000 21,tl,113,000
66 f~ cl1l tfci ~foQ(i~cfi ~ 1,84,74,40,000 0 1,84, 7 4,40,000 en~. ~ 8,62,00,000 0 8,62,00,000
n ttr
4, 16,09,44,000 40,00,000 4, 16,49,44,000 ~
3,62,34,45,000 0 3,62,34,45,000
68 ~~~,~ ~ 2,30,2S,SO,OOO 0 2,30,25,50,000 mffi:raro
69 -m"Jr-
6,47,77,16,000 0 6,47,77,16,000 fm1FT-~~-
71 ~ si1titf'14i) ~ ~ 95,31,95,000 0 95,31,95,000
~ siltitfl14il.
6
•
"(,
• ~;;:ft~11~~. ~22~ 2014 274 (S)
(I) .(2) (3)
~- ~ ~
75 7-M tml°
Qf
76 ~f.rniulfum'1l~mif..ra l@T 3,00,00,00,00!i 0 3,00,00,00,000 fc:1~:ijj ~~'J.IBo qf,U.ii'11-IIQ.
\'
79 ~ rn~-11 rcowi it ~ 3,56,80,30,000 4.20,000 3,56,84,50,000 ' ~~. ~ 39,50,00,000 ·O .19,50,00,000
80 ~~mi~m ~ 35, 16,39,Q4,000 0 35. !i;,::1,94,0v0 cit~~-
~ 2,03,00,00,000 0 2,03,00,00,000 81 ~ f.r~P-TI cf.\ fcm'l?.i ~ ~ l J,84,67,80,000
(
56,00,00,000 14.40,67,80,000
~ 1,23,50,00,000 0 1,23,50,00,000 82 ~~~ °3mira,;n;f; ~ 20,58, 97, 75,000 20,58,97,75,000 ~ ~ ~ mi ,tit 1,14,76,00,000 0 ! , 14,76,00,000 &-~~-.ii~.~-
83 ~~J4t11a-11 if; ~ 38,5S,45,000 0 38,55,45,000 ~~~
~rll.
-tw.-
-~ 4,-iu, u ,u,03,000 23,13,59,31,000 4,69,33,53,34 ,000
t(~ 89,83,64,69,000 12,32;fi4, 71,000 1,02, Hi,29,4('.,000'
~lW! 5,3fi,03,58, 72,000 3S,46,24,02,000 s, 71,49,82, 74,000
w~. ~22ltf4 2014 ~ 213s/-:it. 46/2t-:'Jl/~./o. n,/14.-- mIB~-~~·ur-r~ 348 ~~ (3)~ ~ll od\fl~14~ (~ 2) wuf.f~, 2014 (~ S ~ 2014) cfil ~ ~ ~ ~ ~ Wfi!~ ~ ~ t Oiftl"Hll~ ~_m,:r,m;rft -ml~nm ~t~W1,«F(,
~'ffi<@.·.~~-
7
274(6)
CHHAlTISGARH A(:'T (No. 5 of 2014) THE CHHATTISGARH APPROPRIATION (No.·2) ACl: 2014 An Act to authorise payment and appropriation of certain further sums from and out
. of the Consolidated Fund of the State of Chhattisgarh for the senices of the .Financial\ 'ear 20 I 4-
15.
Be it enacted by the · Chhattisgarh Legislature 111 the Sixty- fifth Year of the Republic oflndia, as follows:-
Short title. I. This Act may be called the Chhattisgarh Appropriation Act. 20l4.
Issue of Rs.
5,71,49,82, 74,000
from and out of the Consolidated Fund of the State for the Financial Year 2014-15.
Ap'propriation.
2.
3.
No.of Vote Services and . Purposes
()) (2)
From and out of the Consolidated Fund of the State of Chhattisgarh there may he paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Fifty SevenThousand One Hundred Forty Nine Crore Eighty Two Lakh Seventy Four Thousand Only rupees towards defraying the several, charges which will come in the course of payment during the-financial year 2014-15 in respect of services. specified in column (2) of the schedule. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by th_is Act, shall be appropriated for the ser,ices and purposes expressed in the Schedule in relation to the said year.
11-IE SCHEDULE
(See Section 2 and 3)
Voted by the
Legislative
Assembly
Rs.
Sums not exceeding
Charged on
Consolidated
Fund
(3)
Rs. Total Rs.
C_harged Appropriation- Revenue 0 19,22,19,65,000 19,22, 19,65,000 Interest Revenue Payments
and Servicing of Debt.
Charged Appropriation- Capit12,29,53,41,000 12,29,53,41,000
Public Debt.
01 General Administration Revenue 1,53, 12,()2,000 19,83,25,000 I, 72,95,27,000 Capital 8,48,63,000 · 0 8,48,63,000
02 Other expenditure pertaining Revenue 21, II, 90,000 0 21,11,90,000
to General Administration Department.
03 Police Revenue 22,07,38,48,000 56,00,000 22,07, 94,48,000 Capital 35, 97,00,000 0 "35,97,00,000
~
•
8
274 (7)
(IJ(~) (3) Rs. Rs. Rs.
04 Other cxpcndilllrc pertaining Rcn·nue 18,34, 78,000 0 18,34, 78,000
to l l11111c Dl·partmcnt.
05 Jail Revenue 1.01.23, 75,000 I0,000 1,01 ,23,85,000
116 Expenditure pcrtaming Revenue 26.02,33,.l8,000 15,60,000 26,02,48, 98,000
to Finance Department. Capital 10,00,000 0 10,00,000
117 hpcnditurl' pcrtaming Rcn:nuc 1,81,35,60,000 45,03,55,000 2,26,39,15,000
tn Commcrc,al la.x Dcpanmc111
Ill! Lrnd rcn'.llUt' and d1stnc1 Revenue 5,.H,65,08,000 12,26,000 5,37,77,34,000
Adm 11w,1ra1 inn Capital 55,40,00,000 0 55,40,00,000 OIJ l·xpl·nditurc pertaining Kcn·nuc 14) 1,73,000 10,000 14,31,83,000
t\l Kcn:nuc Dcpartmcnl. Capital 25,00,000 0 25,00,000
1" Fnrl·,;t Rc,·enue 7, 7 4,69 ,26,000 26,45,.111.000 8,01,14,56,000
Capital 15,50,00,000 0 I 5,50,011,000 II Lxpcndilure pertaining Revenue 1,09,61,00,000 35,000 1,09,61,35,000
to C ommcn.:c and Capital 37 ,33,00.000 15,00,000 37,48,00,000
Industry Department.
12 1:xpcnditure pertaining Re,-cnuc 2.112,67,39,000 2,00,00,00.000 4,92,67,39,~00
to Energy Dcpm1mrnt. Capital 1,.l0,00,0U.000 0 1,30,00,00,000
i 3 ,\gnt'i.1lturc Ke venue 19,32.88,38,000 9.50,000 19,32,97,88,000
Capital I 5,20.00,000 0 15,20,00,000 14 l:xpcnditurc pertaining Revenue 3,07,30, 94,000 20,000 3,07,31, 14,000
to Animal lfusb,mdry Capital 59,60,00,000 0 59 ,60,00,000
Depanmcnt.
15 Financial assistance lo Revenue 3, 17,35,95,000 0 3, 17,35, 95,000
Threet i-~r Panchayati Raj Capital 36,24,00,000 () 36,24,00,000
lnstitut1ons under Scheduled Caste Suh Plan.
16 Expenditure pertaining to Revenue 41,33,93,000 20,000 41,34, l 3,000 F ishcrics Department. Capital 75,10,000 0 75, 10,000 r,. .,_ ~ .''"...._,J'.7,1 ' 't'o-<1p_cra_tinn .,•, Revenue. I, I 0,36;86,000 15,000 1, 10;37,01,000 ',, ..
. ' ~. Capital 28,90,30,000(I 28,90,30,000 ~
9
274 (8) '-'rn ,,. !-1, ~2-,m;;f2014 '. ;
}
e
.. (l) - (2)
18
19
Labour Public He;:ilth and Family
•"' 1' 'Welfare.
20 l!P !Public Health Engineering Revenue
Capital ·
Revenue
Capital
Revenue·
Capital
1,14,93,37,000
3,50,00,000
Ti ,92, ii 9, 90,000 n,21,so·.000
4,40,37,50,000' ·
44,51,25,000
2! · Expenditure pertaining to ·Revenue· '· 1,il7,96;40,000 Housing and Environment
Department.
Capital 3,36,05,00,000
22 ·· UrbafrAdministratfon arid Revenue ·'' ·' · 4,44,61,000 Devek,pment Departn1ent-
Urban Bodies.
Z3 · · ' •W~for Resources Department.
Revenu8"'' ,.,, '4,09,75,30,000 Capital 3,92,25,50,000
,, l•i l•t.'
24 ;. Pltbiic 1-.rorks-roads and bridgeL
Revenue•H•' t'ct '6,08,13,34,000
Capital 10,81,19,00,000
,., .,,, '. 25 " ExfieMiturc pertaining to Revenue·',•',., 3,04,74,80,000
26
27
28
29
30
31
Mineral Department. resources Capital ·. ~ ·• t , · ;t ' •I,\(~ I, , · Expenc. .ture pertaining to Rlwenue Culture Department.
School education Revenue.
Capital
State L :gislature Revenue Administration of Justice Revenue and Elections. Capital
Expenc iture pertaining to Revenue Pancha rat and Rural Capital Develo ,ment Department.
Expenc iture pertaining to Revenue Plannir g Economics and
Statisti, :s.Departm.ent;
2,65,81,00,000
24,09,01 ,000
30,91,04,25,000
45, 12,60,000
36,51,20,000
2, 99 ,07 ,S0,000
13,00,00,000
21,41,33,84,000
6,56,05,00,000
25,84,47,000
(3)
Rs.
20,000
0
17 ,50,000
0
10,00,000
·o
G
o· S,000' t,io;ooo'
25,00,000
0
1,96,30,000
' 5,00,000 ti'
0
j,20,000
0
74,00,000
41,31,70,000
0
2,00,000
0
40,000
Rs.
1,14,93,57,000
· 3,50,00,000
11,93, 17,40,000
13,27,80,000
4,40,47,50,000'
44,51,25,000
i,Oi,~6,40,00u
3,36,05,00,000
4,44,66,000,
'4,09,76,40..,000
3, 92,50,50,000
6,08,13,34,000
10,&3, 15,30,000
3,04, 79,80,000
2,65;81 ,00,000
24,09,01 ,000
30, 91,07,45,000
45, 12,60,000
37,25,20,000
3,40,39,20,000
13,00,00,000
21,41,35,84,000
6, 56, OS, 00, 000
25,84,87,000
'\' ;J.,,; •
10
1, , !" ~ fr 1 l'-,
~+
(1)
32
33
34
35
.36
37
39
40
41
42
43
(2)
Expenditure pertaining 'io l'ublic Relations Depa11mcnt.
l{xpendilure pertaining
10 Tribal welfare Department.
Expenditure pe11aining to Social welfare Department.
Revenue
Capital
Revenue
Capital
Revenue
Capital
Expenditure pertaining to Revenue Rehabilitation Department. Transport Revenue
Capital
Tourism Revenue
Expe,iditure pertaining to Food Civil Supplies and Consumer
Department.
Protection
Expe11...;,;-..:: ;· ~.-,,.inim, to Ayacut Department.
\
Tribal Areas Sub-plan
P~hlic Works relating to
Tribal Areas Sub-Plan-
roads and bridges.
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Capital
Expenditure pertaining to Revenue Sports and Youth Welfare Capital Department.
·p .!
,.4~,, .):xpenditure,p~rta,i~1\ng,~? , Revenue -':i : .,. Higher Education Capital
Department.
Rs.
88, 75,40,000
2,00,000
13,86,00,40,000
5,00,000
67,83,95,000
10,00,000
1,53,08,000
45,72,94,000
10,00,00,000
43,25,00,000
18,00,00,000
2'i, 73,49, 91,000
31,40,30,000
6,44,67,000
63,80,00,000
78,55,39,43,000
17, 14,65,30,000
4, 18,94,00,000
58,20,58,000
. 3,75,00,000
5, 14,60,30,000
7,10,00,000
(3)
Rs.
10,000
0
1,00,000
0
'10,0(!!)
0
0
20,10,000
0
0
0
50,000
0
0
0
10,000
15,00,000
60,00,000
25,000
0
70,000
0
27 4 ( 9)
Rs.
88, 75,50,000
!,00,000
13,86,01,40,000
5,00,000
F.7 llA H: llflfl ~,' l>J .,., ..,,.., 1 V V V
10,00,000
1,53,08,000
45, 93,04,000
I 0,00,00,000
43,25,00,000
18,00,00,000
21,73,50,41,000
31,40,30,000
6,44,67,000
63,80,00,000
78,55,39,53,000
I 7, 14,80,30,000
4, 19 ,54,00,000
58,20,83,000
3,75,00,000
5, 14,61,00,000
7, 10,00,000
11
274(111)
(I) (2) (3)
Rs. Rs. Rs.
45 Minor Irrigation Works Revenue 57, 72,411.000 fl 57,72,40,f!OO Capital 5,4i,15,50,IIOO 0 5,41, 15,50,000
46 Expenditure pertaining to Revenue 12,80,00,000 () 12,80,00,001) Science and Technology Capital 4, 90,00,000 fl 4. 90,00,000 Department.
47 Man-Power Planning and Revenue 2, 19,94,00,000 211,000 2.19,94,20,001) Technical Education Capital 68,60,110,000 fl 611,60,00,000 Department.
•
48 Grant Under Thirteenth Revenue. 4,93,26,62,0110 fl 4, 93,2(1.62,000 Finance Commissi.on. Capital 3,26, 77,40,00t~ 0 '.\, 26,77 ,40,000
49 Expenditure pertaining to Revenue 96,52,40,000 0 96,52.40,0011 Scheduled Caste Welfare.
50 Expenditure pertaining to Revenue 2,30,08,000 0 Z.30,0ll,1100
20 Point Implementation Department.
51 Expenditure pertaining to Revenue 8,87,80,000 o ·8,87,1111,000 Religious Trusts and
Endowments Department.
53 Financial assistance to Revenue 21,311,37,000 ti 21,30,37,000 Urban bodies under Capital 30.00,00,000() 30,00,00,000 Scheduled Caste Sub Plan
,
54 Expenditure pertaining to Revenue 96,00,00,000 0 96,00,00,000 Agricultural Research and
Frlur:ation,
55 Expenditure pertaining to Revenue 7, 72,35,82,000 I0,000 7, 72,35,92,1100 Women and Child Welfare. Capital 51,62,00,000 0 5'1 ,62,00,000 .
56 Rural Industries Revenue 73,48,51,000 10,fl(HI 73,4!!,61,000 Capital':·· ; .• ~~-
f,77,01,0UO I) 1,77,01,000 Jt,.
57 Extcmally aided Projects Capital 50,00,000 0 50,00,000 pertaining tcf Water .
t'esources Depari1i1ent. ·
58 Expenditure onRcliefon Revenue 4,32,85,84,000 0 4,32,85,84,000 ..... t,.' ., ' , ,a(c\)lln't~i.; .~df 4 q,)aii.i'rai ·i(.'.lll C·api'i~I I •• • • •_,j·;.: t-ih!~ . ' '.\ ·. ,:,,,. . ·,
20,00:000
')·'- 't , , ·~ . ~ ......... , •.)• 0
•.,-:20;00:000 (J Ca)amities and"Scardty. '·I t,• ••'' ,. . ',,
''
I
• I
. t -~
12
274(11)
(1) (2) • (3) Rs. Rs. Rs.
59 Externally aided Projects Revenue 5,50,43,000 0 5,50,43,000
Pertaining to Panchayat and Rural Development Department.
60 Expenditure Pertaining to Revenue 84,00,000 0 84,00,000
District plan schemes. Capital 52,00,00,000 0 52,00,00,000 64 Scheduled Caste Sub Plan Revenue 28,40,07,26,000 10,000 28,40,07,36,000
Capital 7,90,00,05,000 0 7,90,00,05,000
65 Aviation Department Revenue 21,12,73,000 10,000 21,12,83,000
66 Welfare of Backward Revenue 1,84,74,40,000 0 1,84,74,40,000
Classes and Minorities. Capital 8,62,00,000 0 8,62,00,000
67 Public works-Buildings Revenue 4,16,09,44,000 40,00,000 4, 16,49,44,000
Capital 3,62,34,45,000 0 3,62,34,45,000
68 Public Works relating to Capital 2,30,25,50,000 0 2,30,25,50,000
Tribal Areas Sub-Plan- buildings.
69 Expenditure Pertaining to Revenue 6,47,77,16,000 0 6,47,77,16,000
Urban Administration and Development Department- Urban Welfare.
71 Information Technology Revenue 95,31,95,000 0 95,31,95,000
and Bio Technology.
75 NABARD aided Projects Capital 1,38,83,0_0,000 0 1,38,83,00,000
pertaining to Water Resources Department.·
76 Externally aided Projects· Capital 3,00;00,00,000 0 3,00,00,00,000 · pertaining to Public Works
Department.
79 . Expenditure PertainiDg to ·. Revenue 3,56,80,30,000 4,20,000 · . 3,56,84.S0,~ Medwat Education Capital 39,50,00,000 0 39,50.~,~0
Department.
13
274 (12)
(1) (2) (3)
Rs. Rs. Rs.
81 Financial assistance to Revenue 13,84,67,80,000 56,00,00,000 14,40,67,80,000 Urban bodies. Capital 1,23,50,00,000 0 1,23,,50,00,000
82 Financial assistance to Revenue 20,58,97,75,000 0 20,58,97, 75,000 Threee tier Panchayati Raj Capital 1,14,76,00,000 0 l,14,74i,OO,OOO
Institutions under the tribal area sub-plan.
83 Financial assistance to Revenue 38,55,45,000 0 38,55,45,0QO
urban bodies under the Capital 53,00,00,000 053,00,00,000
tribal area sub-plan.
Total- Revenue 4,46,U,'4,03,000 23,13,59,31,000 4,69,33,53,34,000
Capital 89,83,64,69,000 12,32,64, 71,000 l,02,U,29,40,000
Grand Total 5,36,03,58, 72,000 35,46,24,02,000 5,71,0,82,74,000
,.
14